Some PAST Judgements / Case Laws similar to M. K. GLOBAL SERVICES PRIVATE LIMITED
Last Checked Past / Closed Litigation On 13-06-2022 13:21
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24-03-2022 |
P.V.G. Menon, President & CEO, Vann Consulting Pvt. Ltd., Global Incubation Services (Ginserv), Bangalore Versus Anjana Menon & Others |
High Court of Kerala |
15-12-2021 |
E-merge Tech Global Services p Ltd., Represented by its Authorised Signatory, R. Venkatesh Versus M.R. Vindhyasagar & Another |
High Court of Judicature at Madras |
25-08-2021 |
BLS International Services Limited Versus M/s. Digicall Global Private Limited |
High Court of Delhi |
26-07-2021 |
M/s. Sutherland Global Services Pvt Ltd., Represented by its Associate Vice President – Finance V.N. Achutarama Gupta Versus The Deputy Commissioner of Income Tax, Corporate Circle 6(2), Nungambakkam & Another |
High Court of Judicature at Madras |
23-06-2021 |
McKinsey Global Services India Private Limited, Rep., by its Director, Dorte Landwehr, Chennai Versus The Assistant Commissioner of Income Tax, Corporate Circle 3(2), Chennai & Another |
High Court of Judicature at Madras |
29-04-2021 |
M/s. Sutherland Global Services (P) Ltd, Rep.by its Authorised Signatory, V.N. Achutarama Gupta, Velachery, Chennai Versus The Commissioner of Income Tax, Chennai-VI Income Tax Department, Nungambakkam, Chennai & Others |
High Court of Judicature at Madras |
27-04-2021 |
Ericsson India Global Services Pvt. Ltd. & Another Versus Union of India & Others |
High Court of Delhi |
19-02-2021 |
Anumati Consultancy & Services Private Limited Versus Wellside Global Private Limited |
High Court of Judicature at Calcutta |
04-02-2021 |
Pr. Commissioner of Income-1 Tax-7, Bangalore Versus M/s. Quantech Global Services Ltd., Since Merged With Wipro Ltd., Bangaluru |
High Court of Karnataka |
22-01-2021 |
Sutherland Global Services Pvt Ltd., Rep. by Associate Vice President Finance, V.N. Achutarama Gupta Versus Assistant Commissioner, Officer of the Assistant Commissioner of CGST & Central Excise, Chennai South Commissionerate, Chennai |
High Court of Judicature at Madras |
03-11-2020 |
The Commissioner of Income Tax Ltd, Bangalore & Another Versus M/s. IBM Global Services India Pvt. Ltd., Bangalore |
High Court of Karnataka |
28-02-2020 |
M/s. Techno Global Services Pvt. Ltd. & Another Versus National Insurance Co. Ltd. & Others |
West Bengal State Consumer Disputes Redressal Commission Kolkata |
14-02-2020 |
TEK Systems Global Services Pvt. Ltd. Versus Naveen Kumar Mamidala |
High Court of for the State of Telangana |
10-04-2019 |
Global Education & Services Versus Mukesh Prabhulal Chauhan |
National Consumer Disputes Redressal Commission NCDRC |
03-10-2018 |
M/s. Pearson India Education Services Private Limited (Formerly known as Tutor Vista Global Pvt. Ltd.), Represented by its Authorised Representative Philip Rajan Versus Yasoda Concept School, Represented by its Secretary, Andhra Pradesh |
High Court of Karnataka |
24-09-2018 |
M/s. Pearson India Education Services Private Limited (Formerly known as Tutorvista Global Pvt. Ltd.), Representative G. Siva Subramanian Versus Datta Sai High School, Represented By Its Secretary, Karnataka |
High Court of Karnataka |
20-08-2018 |
Dy. Commissioner of Income Tax, (1)(1) V/S Capri Global Advisory Services Pvt. Ltd. |
Income Tax Appellate Tribunal ITAT Bombay |
20-08-2018 |
M/s. Emkay Global Financial Services Ltd. Versus Girdhar Sondhi |
Supreme Court of India |
20-08-2018 |
Pr. Commissioner of Income Tax, Delhi ? 1 Versus At & T Global Network Services (India) Pvt. Ltd. |
High Court of Delhi |
21-02-2018 |
Global Aviation Services Private Limited & Others Versus Airport Authority of India & Others |
High Court of Judicature at Bombay |
05-01-2018 |
IL & FS Financial Services Ltd. Versus Vandana Global Limited |
High Court of Judicature at Bombay |
14-12-2017 |
Zen Global Financial Services, Rep. by its Authorised Signatory Srinivasan, Chennai Versus P.N. Shivaprasad, Proprietor, M/s.Uma Rubber Industries, Mysore |
High Court of Judicature at Madras |
24-10-2017 |
Commissioner of Central Tax, Bangalore North V/S SLK Global BPO Services Pvt. Ltd. |
Customs Excise Service Tax Appellate Tribunal South Zonal Bench At Bangalore |
06-07-2017 |
Maersk Global Services Centres (India) P. Ltd V/S Commissioner of Service Tax |
Customs Excise Service Tax Appellate Tribunal West Zonal Bench At Mumbai |
30-05-2017 |
Reliance Global Services V/S Commissioner of Central Excise, Customs and Service Tax Hyderabad-II |
Customs Excise Service Tax Appellate Tribunal Regional Bench Hyderabad |
05-05-2017 |
Global Administration Services Pvt. Ltd Versus Alok Malhotra & Others |
Uttarakhand State Consumer Disputes Redressal Commission Dehradun |
17-03-2017 |
Intelenet Global Services earlier known as Sparsh BPO Services Ltd., Represented by Biju Karthikeyan Senior Manager ? Administration Versus C. Ravi Sankar & Others |
High Court of Judicature at Madras |
09-01-2017 |
Zen Global Financial Services represented by its Authorised Signatory Mr.Srinivasan Versus P.N. Shivaprasad Proprietor |
High Court of Judicature at Madras |
28-03-2016 |
Datamatics Global Services Limited Versus Royal Datamatics Private Limited |
High Court of Judicature at Bombay |
11-12-2015 |
VFS Global Services Private Limited Versus South Delhi Municipal Corporation |
High Court of Delhi |
26-03-2015 |
M/s. Emkay Global Financial Services Limited & Another Versus The National Stock Exchange of India Limited Exchange Plaza, Mumbai & Others |
SEBI Securities Exchange Board of India Securities Appellate Tribunal |
21-01-2015 |
Intelenet Global Services (P.) Ltd. Versus Deputy Commissioner of Income-tax-1 (2), Mumbai |
Income Tax Appellate Tribunal Mumbai |
29-12-2014 |
Microsoft Global Services Center (India) (P.) Ltd. Versus Assistant Commissioner of Income-tax, Circle 16 (2), Hyderabad |
Income Tax Appellate Tribunal Hyderabad |
19-08-2014 |
M/s. RPS Global Courier Services & Others Versus Commissioner of Central Excise, Customs & Service Tax Trivandrum |
Customs Excise Service Tax Appellate Tribunal South Zonal Bench At Bangalore |
08-08-2014 |
Assistant Commissioner of Income-tax Versus Think Soft Global Services (P.) Ltd. |
Income Tax Appellate Tribunal Chennai |
30-04-2014 |
Commissioner of Income-tax, Central Circle Versus IBM Global Services India (P.) Ltd. |
High Court of Karnataka |
25-03-2014 |
M/s. Beauline Global Services (P) Ltd., rep. by its Managing Director, Tuticorin Versus Indian Bulls Housing Finance Ltd., rep. by its Authorised Officer & Another |
High Court of Judicature at Madras |
28-10-2013 |
M/s. Emkay Global Financial Services Limited Versus The National Stock Exchange of India Limited Exchange Plaza & Others |
SEBI Securities Exchange Board of India Securities Appellate Tribunal |
06-09-2013 |
M/s. Vodafone India Service Pvt. Ltd., (formerly known as 3 Global Services Pvt. Ltd.) Versus Union of India, Ministry of Finance & Others |
High Court of Judicature at Bombay |
10-04-2013 |
M/s. Sutherland Global Services P. Ltd, Rep. by its Senior Director-Finance, Chennai Versus The Assistant Commissioner (CT), Chennai |
High Court of Judicature at Madras |
28-02-2013 |
M/s. E-Merge Tech Global Services Pvt. Ltd rep. by its HR-Executive R. Venkatesh Versus J. Arun Vivek & Others |
High Court of Judicature at Madras |
24-09-2012 |
M/s. Darsh Global Services, by Itspro Prieto R. Rajeshwaran Versus M/s. ICICI Bank Ltd. & Another |
High Court of Karnataka |
13-01-2012 |
Hsbc Institutional Trust Services (Singapore) Ltd, (Trustee Of Starhill Global Real Estate Investment Trust) Versus Toshin Development Singapore Pte Ltd |
Supreme Court of Singapore |
19-05-2011 |
Mittal Auto Sales & Services & Another Versus Global Automobiles & Another |
Competition Appellate Tribunal |
15-03-2011 |
Global Geophysical Services Limited Versus Director of Income-tax (International Taxation-II), New Delhi |
Authority For Advance Rulings Income Tax New Delhi |
14-03-2011 |
Andhra Pradesh Beverages Corporation Ltd. Versus M/s. IBM Global Services India Ltd. |
High Court of Andhra Pradesh |
11-08-2010 |
Venture Global Engineering Versus Satyam Computer Services Ltd. & Another |
Supreme Court of India |
10-05-2010 |
Global Services Versus Commissioner of Customs (General) |
Customs Excise Service Tax Appellate Tribunal West Zonal Bench At Mumbai |
19-02-2010 |
Satyam Computer Services Limited Hyderabad Versus Venture Global Engineering Llc, Michigan, Usa & Another. |
High Court of Andhra Pradesh |
10-01-2008 |
Venture Global Engineering Versus Satyam Computer Services Ltd. & Another
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Supreme Court of India |
20-12-2007 |
Accenture Global Services GmbH & Another Versus Controller General of Patents & Others
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Intellectual Property Appellate Board |
10-12-2007 |
VFS Global Services Private Limited Versus Suprit Roy |
High Court of Judicature at Bombay |
20-09-2007 |
Global Aviation Services Pvt. Ltd. Versus Malaysia Airlines System Berhad & Another
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High Court of Judicature at Bombay |
12-06-2007 |
Global Aviation Services Pvt. Ltd. Versus Malaysian Airline System
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High Court of Judicature at Bombay |
27-02-2007 |
Venture Global Engineering a company incorporated in the USA
Versus Satyam Computer Services Ltd
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High Court of Andhra Pradesh |
04-06-2002 |
Pamvi Consultancy Services Ltd. Versus Global Syntex (Bhilwara) Ltd.
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High Court of Judicature at Bombay |