M K ALLIANCE PRIVATE LIMITED

Activity: Trading in Assam.
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Basic Info Contact Info Compliance Financials Directors
Judgments / Past Court Orders TradeMarks On Going, Current Litigation
CIN
U51109AS2000PTC006318 		ROC
RoC-Shillong 		Incorporation Date
26-09-2000
Class
Private 		Category
Company limited by Shares 		Sub-Category
Non-govt company
Listed
Unlisted 		Suspended at Exchange
- 		 
Registration Number
006318 		Registration Date
26-09-2000 		 



Listing Info



Not Listed or Listing Info, not found!





Compliance
Active Compliance
---
Last AGM Date
---
Last Balance Sheet Date
---



Financials
Authorized Capital
Rs. 5,00,000
Paid Up Capital
Rs. 2,000



Contact Information
E-Mail Address
NA
Registered Address
H O KARTIK BORABEHIND BORA SERVICE ULUBARI GUWAHATI Kamrup AS 781007 IN



TradeMarks

Total 0 marks found.




Some PAST Judgements / Case Laws similar to M K ALLIANCE PRIVATE LIMITED

Last Checked Past / Closed Litigation On 23-09-2021 03:01
23-04-2021 The Branch Manager, Royal Sundaram Alliance Insurance Company Limited, Vellore Versus Suseela & Others High Court of Judicature at Madras
16-04-2021 Royal Sundaram Alliance Insurance Co.Ltd., Branch Office, Chennai District Versus P. Krishnan @ Dayalan & Others High Court of Judicature at Madras
25-03-2021 M/s. Royal Sundaram Alliance Insurance Co. Ltd., Rep. by its Branch Manager, Chennai Versus Rajammal & Others Before the Madurai Bench of Madras High Court
22-03-2021 Royal Sundaram Alliance Insurance Company Limited, Vellore Versus Raja & Others High Court of Judicature at Madras
11-03-2021 Democratic Alliance & Others Busisiwe Mkhwebane & Another Supreme Court of Appeal of South Africa
25-02-2021 Royal Sundaram Alliance Insurance Company Limited, Chennai Versus Grandhi Sridevi & Others High Court of Judicature at Madras
03-02-2021 Oakey Coal Action Alliance Inc Versus New Acland Coal Pty Ltd & Others High Court of Australia
25-01-2021 Royal Sundaram Alliance Insurance Company Ltd., Chennai Versus Muthukannu & Others Before the Madurai Bench of Madras High Court
08-01-2021 Consortium of Autometers Alliance Ltd. & Canny Elevators Co. Ltd. Versus Chief Electrical Engineer/Planning, Delhi Metro Rail Corporation & Others High Court of Delhi
21-12-2020 Royal Sundaram Alliance Insurance Company Ltd., Rep.by its Branch Manager Versus Malarkodi & Others High Court of Judicature at Madras
24-11-2020 M/s. Royal Sundaram Alliance Insurance Co.Ltd., Chennai Versus C. Diwakar & Others High Court of Judicature at Madras
24-11-2020 Royal Sundaram Alliance Insurance Company Limited, Chennai Versus Vijayalakshmi & Others Before the Madurai Bench of Madras High Court
22-09-2020 National Alliance For People's Movements & Others Versus The State of Maharashtra & Others Supreme Court of India
08-09-2020 John Joseph, Advocate, Chairman Voters Alliance, Ernakulam Versus State of Kerala, Represented by Secretary, Department of Local Self Government, Thiruvananthapuram & Others High Court of Kerala
31-08-2020 Royal Sundaram Alliance Insurance Co. Ltd., Sundaram Towers, Chennai Versus Manickam & Others High Court of Judicature at Madras
31-08-2020 Royal Sundaram Alliance Insurance Co. Ltd., Sundaram Towers, Chennai Versus Manickam & Others High Court of Judicature at Madras
28-07-2020 M/s. Royal Sundaram Alliance General Insurance Co.Ltd., Rep.by its Branch Manager, Cantonment Versus Kaanikkaimery & Others High Court of Judicature at Madras
10-07-2020 Royal Sundaram Alliance Insurance Co. Ltd. Versus B. Ravindran & Others High Court of Judicature at Madras
15-06-2020 Royal Sundaram Alliance Insurance Co. Ltd. Versus Chin Reddy Rama Devi & Others High Court of Andhra Pradesh
17-04-2020 South Durban Community Environmental Alliance Versus MEC For Economic Development, Tourism And Environmental Affairs Kwazulu-Natal Provincial Government & Another Supreme Court of Appeal of South Africa
18-03-2020 N.R. Ravikrishnan Versus The Branch Manager, Bajaj Alliance General Insurnace Co.Ltd., Cochin Kerala State Consumer Disputes Redressal Commission Thiruvananthapuram
02-03-2020 Royal Sundaram Alliance Insurance Co. Ltd., Chennai Versus Abutahir & Others High Court of Judicature at Madras
27-02-2020 M/s. Royal Sundaram Alliance Insurance Co. Ltd., Chennai Versus Karmi Devi & Others High Court of Judicature at Madras
17-02-2020 M/s. Bajaj Alliance General Insurance Co. Ltd., Rep. By its Regional Manager, Chennai City Civil Court Versus Ranjani & Another High Court of Judicature at Madras
30-01-2020 M/s. Royal Sundaram Alliance Insurance Co. Ltd., Chennai Versus D. Gunasekaran High Court of Judicature at Madras
13-01-2020 Royal Sundaram Alliance Insurance Co. Ltd., Sundaram Towers, Royapettah, Chennai & Others V/S B. Manjula & Others High Court of Judicature at Madras
06-01-2020 Royal Sundaram Alliance Insurance Co. Ltd., Rep. by Its Branch Manager, Trichy Versus D. Ramakrishnan & Others High Court of Judicature at Madras
20-12-2019 S. Thanigaivel Versus The Manager, Royal Sundaram Alliance Insurance Co. Ltd., Chennai & Others High Court of Judicature at Madras
12-12-2019 Royal Sundaram Alliance Insurance Co. Ltd Versus K. Rukmani & Others High Court of Judicature at Madras
03-12-2019 Legal Manager, Royal Sundaram Alliance Insurance Company Limited Versus Pushpalatha & Others High Court of Karnataka
18-11-2019 Royal Sundaram Alliance Insurance Co. Ltd., Through its authorized officer, at Chennai Versus Chandrakala Ashok Kadam & Another In the High Court of Bombay at Aurangabad
14-11-2019 Royal Sundaram Alliance Insurance Co. Ltd., Road, Chennai Versus S. Deivanai & Others High Court of Judicature at Madras
15-10-2019 M/s. Royal Sundaram Alliance Ins. Co. Ltd., Royapettah, Chennai Versus M. Govindan & Others High Court of Judicature at Madras
04-09-2019 Gaddam Kamala Others Versus Royal Sundaram Alliance Insurance Company Limited & Others High Court of for the State of Telangana
27-08-2019 Royal Sundaram Alliance Insurance Co. Ltd. Versus Manish Shivlalbhai Kalavadiya National Consumer Disputes Redressal Commission NCDRC
22-08-2019 Royal Sundaram Alliance Insurance Co. Ltd., Chennai Versus Kaliyamurthy & Others High Court of Judicature at Madras
19-08-2019 Alliance Nirman Limited Versus Pramod Gupta & Another Delhi State Consumer Disputes Redressal Commission New Delhi
06-08-2019 Royal Sundaram Alliance Insurance Company Versus Gollapudi Madhavi & Others High Court of Andhra Pradesh
03-07-2019 Bajaj Alliance General Insurance Company Ltd. Versus Gajanan Pankar Enterprises & Another Goa State Consumer Disputes Redressal Commission Panaji
04-06-2019 Royal Sundaram Alliance Insurance Company Limited, Sundaram Towers, Chennai Versus Jenitha Naveen @ Jenitha Begam & Others Before the Madurai Bench of Madras High Court
02-05-2019 Royal Sundaram Alliance Insurance Co Ltd. Versus Sulekha Mondal (Adhikary) & Others High Court of Judicature at Calcutta
22-04-2019 State of U.P. & Others Versus National Alliance of Peoples Movements & Another High Court Of Judicature At Allahabad Lucknow Bench
15-04-2019 Royal Sundaram Alliance Insurance Company Limited, Chennai V/S Malathi Gopinath And Others High Court of Judicature at Madras
02-04-2019 M/s. Royal Sundaram Alliance Insurance Co. Ltd. Versus K. Reshma Kerala State Consumer Disputes Redressal Commission Thiruvananthapuram
05-02-2019 Royal Sundaram Alliance General Insurance Co. Ltd., Rep. by its Manager, Chennai Versus Ellappan & Others High Court of Judicature at Madras
05-02-2019 Royal Sundaram Alliance General Insurance Co. Ltd., Rep. by its Manager, Chennai Versus Ellappan & Others High Court of Judicature at Madras
31-01-2019 Manager, Royal Sundaram Alliance Insurance Company Ltd., Chennai Versus Bharati Rajaram Mouli & Others High Court of Karnataka Circuit Bench At Dharwad
29-01-2019 M/s. Royal Sundaram Alliance Insurance Company Limited, Chennai Versus Rajendhiran & Others High Court of Judicature at Madras
28-01-2019 The Divisional Manager, Royal Sundaram Alliance Insurance Company Ltd., Madurai V/S H. Nayamujahan & Others Before the Madurai Bench of Madras High Court
21-12-2018 Overseas Infrastructure Alliance (India) Pvt. Ltd V/S Kay Bouvet Engineering Ltd. NATIONAL COMPANY LAW APPELLATE TRIBUNAL NEW DELHI
19-11-2018 Royal Sundaram Alliance Insurance Co.Ltd, Sundaram Towers, Chennai Versus Sulochana & Others High Court of Judicature at Madras
25-09-2018 Royal Sundaram Alliance Insurance Co. Ltd., Legal Deptt. Corporate Office, Chennai Versus Pawan Balram Mulchandani National Consumer Disputes Redressal Commission NCDRC
08-08-2018 Peoples General Hospital Pvt. Ltd. Versus Alliance Industries Limited National Company Law Appellate Tribunal
10-07-2018 The Manager, Royal Sundaram Alliance Insurance Company Limited, Bangalore Versus A. Rajendra & Others High Court of Karnataka
05-07-2018 Nagaraj Versus The Manager, M/s. Royal Sundaram Alliance Ins. Co. Ltd, & Another High Court of Karnataka
01-06-2018 M/s. Reddy Infratech Private Limited Versus M/s. Overseas Infrastructure Alliance (India) Private Limited High Court of Delhi
10-05-2018 Attorney General of Quebec Versus Alliance du personnel professionnel et technique de la santé et des services sociaux & Others Supreme Court of Canada
03-05-2018 Bajaj Alliance General Insurance Co. Ltd V/S Rambha Devi and Others. Supreme Court of India
05-04-2018 Royal Sundaram Alliance Insurance Co.Ltd., Chennai Versus Ashokan @ Masilamani & Others High Court of Judicature at Madras
05-04-2018 Royal Sundaram Alliance Insurance Co.Ltd., Chennai Versus Ashokan @ Masilamani & Others High Court of Judicature at Madras
02-04-2018 M/s. Royal Sundaram Alliance Insurance Co. Ltd., Rep. by its Branch Manager & Another Versus Suganthi & Others High Court of Judicature at Madras
28-03-2018 Madhukar G Angur & Others Versus M/s. Alliance Business School, Represented by Venkoba Gujjal, Authorized agent & PA Holder & Others High Court of Karnataka
23-03-2018 Royal Sundaram Alliance Insurance Co. Ltd. Rep. by its Manager Versus Veerappan & Others Before the Madurai Bench of Madras High Court
20-03-2018 The Branch Manager Royal Sundaram Alliance Insurance Co. Ltd. Chennai Versus Samuvel & Others Before the Madurai Bench of Madras High Court
09-03-2018 The Royal Sundaram Alliance Insurance Company Ltd., Presently represented by its The Manager, Royal Sundaram Alliance Insurance Co. Ltd., Chennai Versus Shivanand & Another High Court of Karnataka Circuit Bench OF Kalaburagi
01-03-2018 The Branch Manager, Royal Sundram Alliance Insurance Company Limited, Mysore Versus K.A. Arpitha & Others High Court of Karnataka
26-02-2018 Royal Sundaram Alliance Insurance Company Limited, Chennai, Represented by its Authorized Officer Legal Department & Others Versus Indushekar & Others High Court of Karnataka Circuit Bench At Dharwad
24-02-2018 M/s. Bajaj Alliance General Insurance Co. Ltd. Versus Prabhavati Hiraman Babar & Another High Court of Judicature at Bombay
23-02-2018 L.S. Manimozhie Versus Royal Sundaram Alliance Insurance Company Ltd. & Another Union Territory Consumer Disputes Redressal Commission Pondicherry
15-02-2018 Annapurnamma & Others Versus Royal Sundaram Alliance Insurance Co. Ltd & Others High Court of Karnataka Circuit Bench At Dharwad
01-02-2018 Bajaj Alliance General Insurance Co. Ltd., Tiruppur Versus Ayyavu & Another High Court of Judicature at Madras
22-01-2018 M/s. Royal Sundaram Alliance Insurance Co. Ltd. Versus Melanie Das National Consumer Disputes Redressal Commission NCDRC
18-01-2018 Divisional Manager, Royal Sundaram Alliance Insurance Company Ltd., Tirunelveli Versus Subalakshmi & Others Before the Madurai Bench of Madras High Court
14-12-2017 Branch Manager, Royal Sundaram Alliance Insurance Company Versus Shaik Mastan Bi & Others In the High Court of Judicature at Hyderabad
20-11-2017 M/S. International Nut Alliance LLC, United States of America, Rep. by Authorised Signatory S. Anilkumar Versus Binu John, Proprietor, John's Cashew Company, Kollam High Court of Kerala
16-11-2017 Rayal Sundaram Alliance Insurance Company Ltd, Chennai Versus Karthik Bramanic Syamsundar @ Karthik & Others Before the Madurai Bench of Madras High Court
14-11-2017 M. Pratima Reddy Versus NICCO UCO Alliance Credit Ltd. Kolkatta, rep. by its Managing Director In the High Court of Judicature at Hyderabad
06-11-2017 Royal Sundaram Alliance Insurance Company Ltd., Salem & Another Versus G. Karthikeyan & Others High Court of Judicature at Madras
03-11-2017 The Branch Manager, Royal Sundaram Alliance Insurance, Company Limited, Chennai Versus Devi Perachi & Others Before the Madurai Bench of Madras High Court
11-10-2017 Bajaj Alliance General Insurance Company Limited Versus Khatri Rameshbhai Parshuram & Others High Court of Gujarat At Ahmedabad
10-10-2017 Rajesh Kumar Versus Royal Sundaram Alliance Insurance Co. Ltd. & Others Bihar State Consumer Disputes Redressal Commission Patna
18-09-2017 Royal Sundaram Alliance Insurance Company Ltd Versus Subalakshmi & Others High Court of Judicature at Madras
05-09-2017 The Branch Manager, Royal Sundaram Alliance Insurance Co., Ltd., Madurai Versus Kannan & Others Before the Madurai Bench of Madras High Court
01-09-2017 Royal Sundram Alliance Insurance Co. Versus Jaya Prakash Bharwani High Court of Gujarat At Ahmedabad
31-08-2017 Bajaj Alliance General Insurance Co. Ltd. Versus Sukhshala B. Funde High Court of Judicature at Bombay
30-08-2017 Autometer Alliance Ltd V/S Commissioner of C. Ex., Lucknow Customs Excise Service Tax Appellate Tribunal Regional Bench Allahabad
25-07-2017 Royal Sundaram Alliance Insurance Co Ltd. Versus Varsha Rajendra Pache & Others High Court of Judicature at Bombay
17-07-2017 P. Hanumantha Rao Versus Royal Sundaram Alliance Insurance Co. Ltd. & Another National Consumer Disputes Redressal Commission NCDRC
16-05-2017 Madhukar G. Angur, Managing Director Alliance Business School Co., Bengaluru Versus Shreya Sanjeev & Others High Court of Karnataka
10-05-2017 M/s. Alliance University Chikkahagade Cross, Represented by Chancellor, Madhukar G. Angur Versus Sudhir & Others High Court of Karnataka
10-05-2017 M/s. Alliance University Chikkahagade Cross, Represented by Chancellor, Madhukar G. Angur Versus Sudhir & Others High Court of Karnataka
02-05-2017 Royal Sundaram Alliance Insurance Co. Ltd. Versus Kamlesh & Others High Court of Punjab and Haryana
07-04-2017 Royal Sundaram Alliance Insurance Co. Ltd. Versus Munirathanamma & Others High Court of Karnataka
27-03-2017 Royal Sundaram Alliance Insurance Company Limited Versus Muthulakshmi & Others High Court of Judicature at Madras
24-03-2017 Royal Sundaram Alliance Insurance Co. Ltd., Sundaram Towers, Whites Road, Chennai Versus Palaniammal & Others High Court of Judicature at Madras
13-03-2017 The Branch Manager, M/s. Royal Sundaram Alliance Insurance Co. Ltd. Versus Pragatheeswaran & Another High Court of Judicature at Madras
01-03-2017 Royal Sundaram Alliance Insurance Company Limited Versus Manoj Laxman Patil & Another High Court of Judicature at Bombay
23-02-2017 The Branch Manager, Royal Sundaram Alliance Insurance Company Ltd., Erode Versus R. Gowthami (Minor) & Others High Court of Judicature at Madras
23-02-2017 M/s. Royal Sundaram Alliance Insurance Co. Ltd., Coimbatore Versus Sivakumar (Died) & Others High Court of Judicature at Madras
22-02-2017 M/s. Alliance Properties & Industries Ltd. Versus M/s. Binny Ltd. Supreme Court of India



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