M G TECHNOLOGY PRIVATE LIMITED

Activity: Business Services in Delhi.
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Basic Info Contact Info Compliance Financials Directors
Judgments / Past Court Orders TradeMarks On Going, Current Litigation
CIN
U72200DL2007PTC172003 		ROC
RoC-Delhi 		Incorporation Date
28-12-2007
Class
Private 		Category
Company limited by Shares 		Sub-Category
Non-govt company
Listed
Unlisted 		Suspended at Exchange
- 		 
Registration Number
172003 		Registration Date
28-12-2007 		 
   



Listing Info



Not Listed or Listing Info, not found!





Compliance
Active Compliance
---
Last AGM Date
---
Last Balance Sheet Date
---



Financials
Authorized Capital
Rs. 1,00,000
Paid Up Capital
Rs. ---



Contact Information
E-Mail Address
rajeevbhargava2000@redifmmail.com
Registered Address
H. NO. 4664, GALI MOHAR SINGH JAAT, PAHARI DHIRAJ, SADAR BAZAR, DELHI Central Delhi DL 110006 IN



TradeMarks

Total 0 marks found.




Some PAST Judgements / Case Laws similar to M G TECHNOLOGY PRIVATE LIMITED

Last Checked Past / Closed Litigation On 08-06-2022 06:06
06-05-2022 Sudhan Ranjan Bhowmik Versus The Union of India, Represented to the Government of India, Ministry of Science & Technology, New Mehrauli Road & Others Central Administrative Tribunal Guwahati Bench Guwahati
04-05-2022 Dr. Amrit Goswami & Others Versus Union of India Represented by its Secretary Ministry of Science & Technology Government of India & Others Central Administrative Tribunal Guwahati Bench Guwahati
04-05-2022 Dr. Dilip Konwar & Others Versus Union of India, Represented by its Secretary, Ministry of Science & Technology, Government of India & Others Central Administrative Tribunal Guwahati Bench Guwahati
30-03-2022 National Institute of Technology & Another Versus Om Prakash Rahi & Others Supreme Court of India
24-03-2022 The Commissioner of Income Tax (Appeals) 18, Nungambakkam & Others Versus Cognizant Technology Solutions India Private Limited, Chennai High Court of Judicature at Madras
23-03-2022 Intazur Rahman, HMG (Rtd.) & Others Versus The Union of India, Represented by the Secretary to the Department of Posts, Government of India, Ministry of Communication, Information & Technology & Others Central Administrative Tribunal Guwahati Bench Guwahati
22-03-2022 DR. L. Suguna Versus The Secretary, Ministry of Science & Technology, New Delhi & Others High Court of Judicature at Madras
22-03-2022 Dr. Moti Lal Bhat Versus Sher-e-Kashmir University of Agriculture, Science & Technology, SKUAST (K) Srinagar & Another High Court of Jammu and Kashmir
02-03-2022 Dr. Sonia K. Das Versus Cochin University of Science And Technology, Kochi, Represented by Its Registrar & Another High Court of Kerala
08-02-2022 National Institute of Technology Versus Chandra Mohan Andugula High Court of for the State of Telangana
04-02-2022 Vellore Institute of Technology Versus Central Board of Direct Taxes & Others High Court of Judicature at Madras
04-02-2022 Interglobe Technology Quotient Pvt. Ltd. Versus Shree Sati Travels Pvt. Ltd. High Court of Delhi
27-01-2022 The Director, Hindustan Institute of Engineering & Technology, Chennai Versus The Presiding Officer, III Additional Labour Court, Chennai & Another High Court of Judicature at Madras
12-01-2022 Yeetesh Kumar Versus State of Chhattisgarh, Through Its Secretary, Department of Agriculture Development & Family Welfare & Bio - Technology, Raipur & Others High Court of Chhattisgarh
11-01-2022 Teledata Technology Solutions Limited (A1), Chennai & Others Versus The Deputy Registrar of Companies, Chennai High Court of Judicature at Madras
08-12-2021 M/s. Novex Communications Pvt.Ltd., Rep. by its authorised Signatory S. Swaminathan Versus DXC Technology Pvt. Ltd., Rep. by Nachiket Suthankar, Managing Director-India, Bangalore & Another High Court of Judicature at Madras
01-12-2021 Dr. G. Sadasivan Nair Versus Cochin University of Science & Technology Represented by its Registrar & Others Supreme Court of India
29-10-2021 Suman Kumar Jha Versus Mantri Technology Constellations Pvt. Ltd., Karnataka National Consumer Disputes Redressal Commission NCDRC
07-10-2021 Dr. K. Gunavathi Versus PSG College of Technology, rep. by its Principal, Peelamedu, Coimbatore & Another High Court of Judicature at Madras
06-10-2021 Mithun Datta Versus Union of India, Represented by the Ministry of Communication & Information Technology, New Delhi & Others Central Administrative Tribunal Guwahati Bench Guwahati
06-10-2021 Khokan Das Versus Union of India, Represented by the Ministry of Communication & Information Technology, New Delhi & Others Central Administrative Tribunal Guwahati Bench Guwahati
28-09-2021 Nandhanam College of Engineering & Technology, Rep. by its Chairman, P.M.N. Mohan Krishnaa, Tirupattur Versus The Registrar, Anna University, Chennai & Others High Court of Judicature at Madras
28-09-2021 Indian Institute of Technology Kharagpur & Others Versus Soutrik Sarangi & Others Supreme Court of India
22-09-2021 Cochin University Of Science & Technology, Represented By Its Registrar, Ernakulam & Another Versus George Thomas & Others High Court of Kerala
03-09-2021 Dipankar Bachhar Versus The Union of India, Represented by Communication & Information Technology, Department of Electronics & Information Technology, National Informatics Centre, New Delhi & Others Central Administrative Tribunal Guwahati Bench Guwahati
27-08-2021 Y. Penchalaiah Versus The Government of Andhra Pradesh, Environment, Forests, Science & Technology, (Section. II) Department, Rep., by its Principal Secretary, Secretariat, Velagapudi & Others High Court of Andhra Pradesh
24-08-2021 Siddhartha Institute of Technology Versus Somashekaraiah & Others High Court of Karnataka
10-08-2021 M/s. Cognizant Technology Solutions India P. Ltd. Versus The Deputy Commissioner of Income Tax, Large Taxpayer Unit & Another High Court of Judicature at Madras
09-08-2021 M/s. Cognizant Technology Solutions India Private Limited, Represented by Authorised Signatory Gopakumar Versus Assistant Commissioner of Income Tax, Large Taxpayer Unit-1 & Another High Court of Judicature at Madras
09-08-2021 Shri Jeet Ram Smarak Institute Of Engineering & Technology Versus All India Council For Technical Education High Court of Delhi
05-08-2021 M/s. Vestas Wind Technology India Private Limited, Represented by its Director - Finance, Govindaraj Kolappan, Chennai Versus The Assistant Commissioner of Income Tax Company Circle III (4), Chennai High Court of Judicature at Madras
02-08-2021 Cognizant Technology Solutions India Private Limited, Chennai Versus Assistant Commissioner of Income Tax, Chennai & Another High Court of Judicature at Madras
02-08-2021 Tamil Nadu Science & Technology Centre, Rep.by its Executive Director, Chennai Versus The Presiding Officer, Principal Labour Court, Chennai & Another High Court of Judicature at Madras
19-07-2021 Ajit Ranjan Biswas & Another Versus The Union of India Represented by the Secretary, Ministry of Communication and Information Technology, New Delhi & Others High Court of Tripura
08-07-2021 Babu Lal Meena Versus Union of India, Through Secretary to the Government of India, Department of Posts, Ministry of Communication & Information Technology, New Delhi & Others High Court of Rajasthan Jaipur Bench
02-07-2021 Director of Income Tax Exemptions, Chennai Versus M/s. Shanmuga Arts, Science, Technology & Research Academy(SASTRA), Chennai High Court of Judicature at Madras
02-07-2021 Director of Income Tax Exemptions, Chennai Versus M/s. Shanmuga Arts, Science, Technology & Research Academy(SASTRA), Chennai High Court of Judicature at Madras
30-06-2021 M/s. URC Construction Pvt. Ltd., Rep. By its Managing Director, Erode Versus Indian Institute of Technology Madras Rep.by its Superintending Engineer, Engineering Unit, IIT Madras, Chennai High Court of Judicature at Madras
30-06-2021 M/s. URC Construction Pvt. Ltd., Rep. By its Managing Director, Erode Versus Indian Institute of Technology Madras Rep.by its Superintending Engineer, Engineering Unit, IIT Madras, Chennai High Court of Judicature at Madras
30-06-2021 M/s. Suresh Goel & Associates a Proprietorship Concern Havint its Office at C-85, Shivalik, Rep. by its Proprietor, Suresh Goel, New Delhi Versus Indian Institute of Technology Dharwad, Rep. by its Director, Dharwad High Court of Karnataka Circuit Bench At Dharwad
15-06-2021 M/s. Bharat Technology Auto Components Limited, Represented by Director, M.R. Sivakumar, Chennai Versus The Central Board of Direct Taxes, Department of Revenue, New Delhi & Another High Court of Judicature at Madras
07-06-2021 R.K. Lalit Singh Versus The National Institute of Technology (NIT), Manipur through its Director, Manipur & Others High Court of Manipur
01-06-2021 Dr. V. Arun Anirudhan Versus Sree Chitra Tirunal Institute for Medical Sciences and Technology, Thiruvananthapuram, Represented by its Director & Others Central Administrative Tribunal Ernakulam Bench
28-05-2021 Ms. X, A Student of 2nd Year, B.Tech, Chemical Engineering Department , R/O Dhansiri Hostel, Indian Institution of Technology, Guwahati Versus The State of Assam, Rep. By The Commissioner And Secretary, Home Department, Govt. of Assam, State Secretariat, Assam & Others High Court of Gauhati
28-05-2021 Ms. X, A Student of 2nd Year, B.Tech, Chemical Engineering Department , R/O Dhansiri Hostel, Indian Institution of Technology, Guwahati Versus The State of Assam, Rep. By The Commissioner And Secretary, Home Department, Govt. of Assam, State Secretariat, Assam & Others High Court of Gauhati
18-05-2021 State of Kerala, Represented by The Secretary to Government, Department of Science, Technology & Environment, Thiruvananthapuram & Another Versus Suresh Chandran & Others High Court of Kerala
03-05-2021 Interdigital Technology Corporation & Others Versus Xiaomi Corporation & Others High Court of Delhi
26-04-2021 Vellore Institute of Technology, Represented by Chairman & Managing Trustee, G. Viswanathan, Vellore Versus Commissioner of Income Tax (Central-I), Chennai Before the Madurai Bench of Madras High Court
23-04-2021 Krishabh Kapoor Versus Sardar Vallabhbhai National Institute of Technology, Surat High Court of Gujarat At Ahmedabad
07-04-2021 The Anna University, Rep. by its Registrar, Chennai & Others Versus Park College of Technology, Rep. by its Chairman, Dr. P.V. Ravi, Prema Ravi Nagar, Coimbatore & Others High Court of Judicature at Madras
05-04-2021 Technology Development Board Versus Anil Goel National Company Law Appellate Tribunal
05-04-2021 Technology Development Board V/S Anil Goel Liquidator of Gujarat Oleo Chem Limited and Others. NATIONAL COMPANY LAW APPELLATE TRIBUNAL (NEW DELHI)
31-03-2021 K. Rajeev & Others Versus Cochin University of Science & Technology, Represented by Its Registrar, Kalamasseri & Another High Court of Kerala
22-03-2021 Suman Sankar Biswas Versus The Union of India, Represented by the Secretary to the Department of Posts, Government of India, Ministry of Communication Information & Technology, New Delhi & Others Central Administrative Tribunal Guwahati Bench Guwahati
15-03-2021 Technology Development Board V/S Anil Goel National Company Law Tribunal Ahmedabad
12-03-2021 M/s. Sanmina-SCI Technology India Private Limited Represented by its authorised signatory Nimai Charan Nayak Versus The Assistant Commissioner of Income Tax Corporate Circle 6(1), Aayakar Bhavan Nungambakkam, Chennai & Another High Court of Judicature at Madras
09-03-2021 Indus Towers Limited, Rep. by its Authorized Signatory, S. Prasanna Versus The Secretary to the Government, Information Technology Department, Chennai & Others High Court of Judicature at Madras
19-02-2021 Dr. Renju Ravi Versus The National Institute of Fisheries Post-Harvest Technology & Training, Represented by its Director, Cochin & Another Central Administrative Tribunal Ernakulam Bench
19-02-2021 R. Chithra Versus The Secretary, Department of Biotechnology Ministry of Science and Technology, Government of India, New Delhi & Others High Court of Judicature at Madras
18-02-2021 The Director, State Institute of Medical Education & Technology (SI-MET), Thiruvananthapuram Versus C.S. Swapna, Senior Lecturer (Child Health Nursing) Si-Met College of Nursing, Tripunithura & Others High Court of Kerala
16-02-2021 Punata Hanglem Versus The National Institute of Technology, Manipur through the Director NIT, Manipur & Others High Court of Manipur
04-02-2021 Robbins Tunnelling & Trenchless Technology (India) Pvt. Ltd. Versus The State of M.P. & Others High Court of Madhya Pradesh
03-02-2021 M/s. Ganapati Technology Services P Ltd. Versus State Fisheries Development Corporation Ltd. High Court of Judicature at Calcutta
27-01-2021 Pandit Dwarka Prasad Mishra, Indian Institute of Information Technology, Design & Manufacturing Versus Director General (Works), CPWD & Others High Court of Madhya Pradesh
11-01-2021 M/s. Kingdom Protection Services Private Limited, Represented by its Director Reji.K.Rajan Versus The Registrar, Cochin University of Science & Technology, Ernakulam, Kochi & Another High Court of Kerala
11-01-2021 P. Sasidharan Versus The Cochin University of Science & Technology, Represented by the Registrar, Cochin & Others High Court of Kerala
08-01-2021 UTI Infrastructure Technology & Services Ltd., Maharashtra & Others Versus U. Sandhya Sree & Others National Consumer Disputes Redressal Commission NCDRC
07-01-2021 M/s. Honeywell Technology Solutions Lab Pvt. Ltd., Bangalore Versus Dy. Commissioner of Income Tax, Bangalore Income Tax Appellate Tribunal Bangalore
23-12-2020 M/s. NCC Ltd., Represented by its Senior Manager P. Narasimhan Versus M/s. Indian Institute of Technology, Madras, Represented by its Director & Another High Court of Judicature at Madras
21-12-2020 M/s. Jeet Ram Versus Govind Ballabh Pant University of Agriculture & Technology High Court of Uttarakhand
18-12-2020 Suresh Shah Versus Hipad Technology India Private Limited Supreme Court of India
18-12-2020 Suresh Shah Versus Hipad Technology India Private Limited Supreme Court of India
17-12-2020 Mannam Foundation Centre For Education Technology, Poruvazhy, Represented by its Secretary, Kerala Versus National Council for Teacher Education, Represented by its Member Secretary, New Delhi & Others High Court of Kerala
16-12-2020 Interdigital Technology Corporation & Others Versus Xiaomi Corporation & Others High Court of Delhi
10-12-2020 APJ Abdul Kalam Technological University & Another Versus Jai Bharath College of Management & Engineering Technology & Others Supreme Court of India
10-12-2020 APJ Abdul Kalam Technological University & Another Versus Jai Bharath College of Management And Engineering Technology & Others Supreme Court of India
10-12-2020 M/s. Indian Institute of Engineering Technology, Chennai Versus The Deputy Commissioner of Income Tax (Exemptions)-III, Chennai High Court of Judicature at Madras
10-12-2020 APJ Abdul Kalam Technological University & Another Versus Jai Bharath College of Management And Engineering Technology & Others Supreme Court of India
01-12-2020 National Institute of Technology Calicut & Another Versus Bhagat Singh Rawat- Party-In- Person & Another High Court of Kerala
09-11-2020 Sri Pankaj Prakash Deka Versus State of Assam Represented By The Commissioner & Secy. to the Govt. of Assam, Deptt. of Science Technology & Environment Dispur, Guwahati & Others High Court of Gauhati
06-11-2020 Gautam Ranjan Das Versus The Union of India Represented by the Secretary Ministry of Science & Technology Department of Survey of India, New Delhi & Others Central Administrative Tribunal Guwahati Bench Guwahati
19-10-2020 Gigabyte Technology (India) Private Ltd. Versus Commissioner of Income Tax In the High Court of Bombay at Goa
09-10-2020 Interdigital Technology Corporation & Others Versus Xiaomi Corporation & Others High Court of Delhi
01-10-2020 The Principal, Institute of Road & Transport Technology, Sri Vasavi College Post, Erode Versus The Appellate Authority under the Payment of Gratuity Act, 1972 (Joint Commissioner of Labour), Coimbatore & Others High Court of Judicature at Madras
30-09-2020 The Principal, Institute of Road & Transport Technology, Sri Vasavi College Post, Erode Versus The Appellate Authority under the Payment of Gratuity Act, 1972, Coimbatore & Others High Court of Judicature at Madras
25-09-2020 Capgemini Technology Services India Limited V/S The Union of India and Others. High Court of Judicature at Bombay
16-09-2020 Biplab Mukherjee & Others Versus Indian Institute of Engineering, Science & Technology & Others High Court of Judicature at Calcutta
08-09-2020 Jai Bharath College of Management & Engineering Technology, Rep. by Its Chairman, Ernakulam & Others Versus The State of Kerala, Rep. by Its Secretary to Government, Higher Education Department, Trivandrum & Others High Court of Kerala
02-09-2020 Seth Srinivas Agarwal Institute of Engineering And Technology Versus Raj Ratan Baudh Uttar Pradesh State Consumer Disputes Redressal Commission Lucknow
27-08-2020 Ramu Annamalai & Others Versus M/s. G.I.Technology Private Limited, Perungudi & Others High Court of Judicature at Madras
27-08-2020 Lanco Hills Technology Park Pvt. Ltd. Versus Tumu Kiran Praveen Choudary & Another National Consumer Disputes Redressal Commission NCDRC
26-08-2020 Dr.Prabaharan SRS Versus Vellore Institute of Technology (VIT) Represented by its Chancellor Dr. G. Viswanathan, Vellore & Others High Court of Judicature at Madras
24-08-2020 B. Sunil Kumar & Another Versus Cochin University of Science & Technology, Rep. by Its Registrar & Others High Court of Kerala
24-08-2020 B. Sunil Kumar & Another Versus Cochin University of Science & Technology, Rep. by Its Registrar & Others High Court of Kerala
04-08-2020 Interdigital Technology Corporation and Others V/S Xiaomi Corporation and Others. High Court of Delhi
22-07-2020 Ajendra Nath Sarma Versus The Union of India, Represented by the Secretary, To the Government of India, Ministry of Science & Technology & Others Central Administrative Tribunal Guwahati Bench Guwahati
14-07-2020 Rajeev Gandhi Memorial College of Engineering & Technology & Another Versus The State of Andhra Pradesh & Others Supreme Court of India
19-06-2020 The Indian Institute of Technology, Kharagpur & Another Versus Dr. Subroto Roy & Others High Court of Judicature at Calcutta
12-06-2020 Hindustan Unilever Limited Versus Endurance Domains Technology LLP & Others High Court of Judicature at Bombay
26-05-2020 O.R. Rahul & Others Versus Indian Institute of Space Science & Technology, Represented by Its Registrar, Thiruvananthapuram & Others High Court of Kerala



Directors
DIN Name Since
01951231 MANISH PANWAR 28-12-2007
01951260 GAURAV ARORA 28-12-2007

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