M. G. SONS PRIVATE LIMITED

Activity: Manufacturing (Textiles) in Gujarat.
Active
Basic Info Contact Info Compliance Financials Directors
Judgments / Past Court Orders TradeMarks On Going, Current Litigation
CIN
U18101GJ2016PTC093903 		ROC
RoC-Ahmedabad 		Incorporation Date
---
Class
Private 		Category
Company limited by Shares 		Sub-Category
Non-govt company
Listed
--- 		Suspended at Exchange
--- 		 
Registration Number
--- 		Registration Date
28-09-2016 		 



Listing Info



Not Listed or Listing Info, not found!





Compliance
Active Compliance
---
Last AGM Date
---
Last Balance Sheet Date
---



Financials
Authorized Capital
Rs. 16,00,000
Paid Up Capital
Rs. 15,00,000



Contact Information
E-Mail Address
mgvalagroup@gmail.com
Registered Address
BLOCK-B/S59, 2ND FLOOR,B/H NEW CLOTH MARKET, RAIPUR, SUMEL BUSINESS PARK-1, AHMEDABAD Ahmedabad GJ IN 380002



TradeMarks

Total 0 marks found.




Some PAST Judgements / Case Laws similar to M. G. SONS PRIVATE LIMITED

Last Checked Past / Closed Litigation On 04-04-2021 10:17
15-03-2021 Secunderabad Cantonment Board Versus M/s. B. Ramachandraiah & Sons Supreme Court of India
01-03-2021 P.T. Manuel & Sons, Trichur Versus The Commissioner of Income Tax, Cochin High Court of Kerala
11-01-2021 M/s. K.A. Rasheed & Sons, Vellore & Others Versus The Deputy Director, Employees State Insurance Corporation, Chennai & Another High Court of Judicature at Madras
04-11-2020 Ms. Motilal & Sons through Partner Rahul Rastogi & Others Versus M.D. U.P. Cooperative Sugar Factories Federation Ltd High Court Of Judicature At Allahabad Lucknow Bench
07-10-2020 M/s. Tharu & Sons Versus Union of India, Ministry of Railways, New Delhi & Others High Court of for the State of Telangana
25-09-2020 M/s. S.N. Baskararaja Nadar & Sons, represented by its Partner, K. Sivarajan Versus The Assistant Commissioner, H.R.& C.E Department, Virudhunagar & Another Before the Madurai Bench of Madras High Court
04-08-2020 M/s. N. Ranga Rao & Sons Pvt Ltd., Represented by its Manager and authorized signatory, A.R. Raghavendra Versus State of Andhra Pradesh rep., by its Principal Secretary, Panchayat Raj Department & Others High Court of Andhra Pradesh
24-06-2020 M/s. Shiv Narayan Periwal & Sons, Punjab Versus Bharat Kumar & Others National Consumer Disputes Redressal Commission NCDRC
24-06-2020 M/s. Atul Aggarwal & Sons Versus M/s. Mercedes Benz India Pvt. Ltd. National Consumer Disputes Redressal Commission NCDRC
11-06-2020 M/s. E.V. Mathai & Sons, Represented by Its Managing Partner, Rubber Dealer, Kothamangalam Versus State of Kerala, Represented by The Secretary, Commercial Taxes Department, Thiruvananthapuram High Court of Kerala
21-03-2020 Jaiveer Singh Virk Versus Sir Sobha Singh & Sons Pvt. Ltd. & Another High Court of Delhi
25-02-2020 Neeta Saha, Member of Suspended Board of Palm Developers Pvt. Ltd., U.P. Versus Ram Niwas Gupta (Proprietor of Ram Niwas Gupta & sons), New Delhi & Others National Company Law Appellate Tribunal
19-02-2020 M/s. Behari Lal & sons V/S The State of Punjab High Court of Punjab and Haryana
14-02-2020 V. Swarnalatha, Hyderabad Versus V.M. Chettiar & Sons India LL.P, Represented by its Managing Partner, V.M. Lakshminarayanan, Teynampet & Another High Court of Judicature at Madras
11-02-2020 Ircon International Limited Versus C.R. Sons Builders & Development Pvt. Ltd. & Another High Court of Delhi
06-02-2020 Bank of India V/S Bhushan Gupta And Sons and Others. Debts Recovery Tribunal Delhi
14-01-2020 Biswaranjan Das & Another Versus M/s. K.C. Panja & Sons & Another West Bengal State Consumer Disputes Redressal Commission Kolkata
09-01-2020 M/s. Express Infrastructure Private Limited, Rep. by its Authorised Signatory, R.R. Aroon Kumar Versus M/s. B.L. Kashyap & Sons Limited, New Delhi also having office at Kancheepuram High Court of Judicature at Madras
08-01-2020 A. Ponnusamy Pillay & Sons Versus The Commercial Tax Officer Karaikkal & Another High Court of Judicature at Madras
07-01-2020 J.S. Sharma & Sons Versus Shiv Devi Meena High Court of Delhi
01-01-2020 M. Manickam Versus I. Pour GKC & RKC & Sons Registered Partnership Firm Represented by Ramakrishnan Ipour, Managing Partner, Puducherry & Others High Court of Judicature at Madras
20-12-2019 Ramesh Kumar Baid & Sons (Huf), Nagpur, Maharashtra Versus Union of India Through Commissioner of Customs (Prev), Patna High Court of Judicature at Patna
16-12-2019 B. Kolappan Author “The Hindu” Kasturi & Sons Limited, Kancheepuram District & Another Versus Union of India Rep.by its Secretary to Government Ministry of Law and Company Affairs, New Delhi & Others High Court of Judicature at Madras
28-11-2019 Municipal Commissioner, Nagpur Municipal Corporation & Others Versus M/s. Shivdatt & Sons, Prop. S.V. Grover & Others In the High Court of Bombay at Nagpur
27-11-2019 M/s. Sumat Pershad & Sons & Another Versus Commissioner Customs (Export) & Another High Court of Delhi
26-11-2019 Farha Samad Versus M/s. Jalan & Sons West Bengal State Consumer Disputes Redressal Commission Kolkata
20-11-2019 M/s. Gian Chand & Sons & Others Versus Joginder Kaur High Court of Himachal Pradesh
25-10-2019 Mahendra T. Thakkar Trading as Prakash Trading Co., Pillaiyar Kulam, Inamkarisalkulam P.O. Srivilliputhur Gujarat & Another Versus N. Ranga Rao & Sons Pvt. Ltd. High Court of Judicature at Madras
18-10-2019 Kasthuri & Sons Ltd., Chennai Versus The State of Tamil Nadu Rep.by Secretary to Government Labour and Employment (I2) Department, Chennai & Others High Court of Judicature at Madras
23-09-2019 PSG Sons Charities Represented by its Chief Executive Coimbatore Versus Coimbatore City Municipal Corporation, Represented by its Assistant Commissioner, Coimbatore High Court of Judicature at Madras
18-09-2019 P.S. Govindaswamy Naidu & Sons' Charities, A public charitable Trust, Coimbatore, Rep. by its Managing Trustee, L. Gopalakrishnan & Others Versus V. Prakash @ G.N.V. Prakash High Court of Judicature at Madras
22-08-2019 M/s. S. Gurcharan Singh & Sons Versus Commissioner Trade & Taxes & Others High Court of Delhi
16-08-2019 Ajay Bangur & Others Versus B. Majumdar Samajpati & Sons Hotel Pvt. Ltd. High Court of Judicature at Calcutta
31-07-2019 M/s. Balwant Singh & Sons Versus National Insurance Company Ltd & Another Supreme Court of India
15-07-2019 Sir Sobha Singh And Sons Pvt. Ltd. Versus Shashi Mohan Kapur(Deceased) Thr. L.R. Supreme Court of India
04-07-2019 A.N.A. Naina Mohamed Sons, Represented by its Partner, A.N. Abdul Rahman Versus The Commercial Tax Officer, Thiruthuraipoondi High Court of Judicature at Madras
01-07-2019 R.L. Varma & Sons (Huf) Versus P.C. Sharma High Court of Delhi
01-07-2019 R.L. Varma & Sons (HUF) V/S P.C. Sharma High Court of Delhi
21-05-2019 Malkiat Singh & Sons Versus Commissioner Trade & Taxes & Another High Court of Delhi
13-05-2019 Mahanadi Coal Fields Limited Versus Kishorilal Loomba & Sons High Court of Orissa
29-04-2019 G.S. Pillay & Sons Charitable and Educational Trust rep. by its Secretary, S. Paramesvaran Versus The Member Secretary, All India Council for Technical Education, New Delhi & Others High Court of Judicature at Madras
24-04-2019 Delhi Development Authority Versus Nalwa Sons Investment Ltd. & Another Supreme Court of India
24-04-2019 Delhi Development Authority Versus Nalwa Sons Investment Ltd. & Another Supreme Court of India
09-04-2019 Ashok Kumar & Sons (HUF) Versus Brahma City Private Ltd. High Court of Delhi
26-03-2019 Principal Commissioner of Income Tax Versus Nalwa Sons Investment Ltd. High Court of Delhi
12-03-2019 B.S.N. Joshi & Sons Limited, Rep. by its Director Arvind Joshi, Vishakapatnam Versus Rashtriya Ispat Nigam Limited, Rep. by its Deputy General Manager (MM), Visakhapatnam & Another High Court of Andhra Pradesh
06-02-2019 M/s. Singh & Sons Versus Official Liquidator U.P. High Court of Judicature at Allahabad
01-02-2019 M/s. Meenakshi Overseas LLC Versus M/s. V.V.V & Sons Edible Oils Limited, Represented by its Director, M. Rajiv Vignesh High Court of Judicature at Madras
11-01-2019 M/s. Jivanlal & Sons Versus Assistant Commissioner of Income Tax Supreme Court of India
10-01-2019 S.V. Sivalinga Nadar & Sons, a firm by Partner S.V. Sivalinga Nadar Versus The Joint Registrar of Trade Marks, Trade Mark Registry, Chennai & Others High Court of Judicature at Madras
20-12-2018 N. Ranga Rao & Sons Private Ltd, Chennai Versus Mahendra T. Thakkar Trading as Prakash Trading Co, Gujarat & Another High Court of Judicature at Madras
16-11-2018 Vilelie Khamo & Sons Versus Vikram Infrastructure Co. & Others High Court of Gauhati
13-11-2018 M/s. Captain Guman Singh & Sons & Others Versus M/s. Indian Oil Corporation High Court of Delhi
30-10-2018 N. Ranga Rao & Sons Private Ltd. Versus M/s. Balaji Corporation, Gujarat High Court of Judicature at Madras
29-10-2018 M/s. N.V.K. Mohamed Sultan Rowther & Sons, Dindigul Versus The Additional Commissioner of Central Excise, Central Revenue Buildings, Madurai & Another Before the Madurai Bench of Madras High Court
18-10-2018 Assistant Commissioner of Versus M/s. Rajmal Lakhichand & Sons Income Tax Appellate Tribunal Pune
16-10-2018 N.V.K. Mohammed Sulthan Rawther & Sons, Dindigul, Represented by Managing Partner, Raja Mohammed & Another Versus Union of India Through Its Secretary (Revenue), Minisry of Finance, New Delhi & Others High Court of Kerala
10-10-2018 Madanlal Aggarwal and Sons & Others Versus Abhyudaya Co-Operative Bank Ltd & Another High Court of Judicature at Bombay
26-09-2018 J.C. Gupta & Sons, Represented by its Partner Sundeep Kumar Gupta Versus R. Narasimha Reddy, Since deceased by his L.Rs. & Others High Court of Karnataka
14-09-2018 Dharam Pal Maddar & Sons Versus Union of India High Court of Punjab and Haryana
30-08-2018 M/s. T.V. Sundaram Iyengar & Sons Limited, Represented by Authorised Signatory, Madurai Versus The Superintending Engineer-South, Coimbatore & Others High Court of Judicature at Madras
14-08-2018 Brij Lal & Sons Versus Union of India High Court of Delhi
06-08-2018 TATA Sons Ltd. & Another Versus Krishna Kumar & Others High Court of Delhi
02-08-2018 Sathyanarayana & Sons, Regd, Partnership Firm, Rep. by its Managing Partner, Govind N. Mahatani Versus Suresh Kumar & Others High Court of Judicature at Madras
27-07-2018 M.K. Bajoria, Director, M/s. Marshall Sons & Co (Mfg) Ltd., Kokattal Versus Birla tyres, Represented by its Accounts Officer, Sarojkumar Padby, Chennai High Court of Judicature at Madras
16-07-2018 L.T. Overseas, North America Versus Sachdeva & Sons Industries Pvt Ltd. High Court of Delhi
02-07-2018 Kasturi & Sons Ltd V/S Principal Commissioner of GST & Central Excise, Chennai North Commissionerate Customs Excise Service Tax Appellate Tribunal South Zonal Bench At Chennai
25-06-2018 Kajal Agarwal Versus The Managing Director, M/s.V.V.D. & sons Pvt.Ltd., Chennai High Court of Judicature at Madras
20-06-2018 M/s. T. Chinnasamy Chettiar & Sons, HPCL Dealer (Terminated), Rep. by its Managing Partner C. Natarajan, Coimbatore District Versus The Chief Regional Manager, Retail and Constituted Attorney, Hindustan Petroleum Corporation Ltd., Coimbatore & Another High Court of Judicature at Madras
08-06-2018 Joshi Jatashankar Liladhar and Sons V/S Commissioner of Customs (General), Mumbai Customs Excise Service Tax Appellate Tribunal West Zonal Bench At Mumbai
05-06-2018 Machado & Sons Agents & Stevedores Pvt. Ltd. V/S CCE & ST, Goa Customs Excise Service Tax Appellate Tribunal West Zonal Bench At Mumbai
04-05-2018 Banarsi Das Khanelwal & Sons Versus Canara Bank & Others High Court of Delhi
24-04-2018 Cheran Properties Limited Versus Kasturi & Sons Limited & Others Supreme Court of India
03-04-2018 M/s. B.L. Kashyap & Sons Ltd., Rep. by Dheerendra Dixit, Assistant Manager Taxation Versus Joint Commissioner of Commercial Taxes, (ADMN), Bengaluru & Another High Court of Karnataka
22-03-2018 Jothi carrying on business under the name and style of Jay Kay International, Erode Versus Vinodini & Sons rep.by its Partner Nitin H. Shah High Court of Judicature at Madras
08-03-2018 Ram Prakash & Sons & Others Versus Mahender Pal & Another High Court of Delhi
07-03-2018 M/s. Mulraj Khatau & Sons Ltd. Versus Nagesh Samar Bahadur Singh & Another High Court of Judicature at Bombay
31-01-2018 A.H. Sons Com. & Others Versus Asstt. Director & Others High Court of Judicature at Allahabad
25-01-2018 M/s. N. Ranga Rao & Sons Private Limited, Mysore, Represented by its Director, Vishnu Das Ranga Versus M/s. Balarama's Incense Pvt. Ltd., Bangalore High Court of Judicature at Madras
09-01-2018 Mukundray & Sons Versus Oriental Insurance Co. Ltd. Gujarat State Consumer Disputes Redressal Commission Ahmedabad
08-01-2018 M/s. M.K. Swamy & Sons, Rep. by its partner, M. Dharma Vijetha Versus The Commissioner of Excise in Karnataka & Another High Court of Karnataka
22-12-2017 N. Swaminathan & Others Versus Versus N. Sathyanathan & Sons (P) Ltd., by its Managing Director, & Others High Court of Judicature at Madras
14-12-2017 M/s. Eswaran & Sons Engineers Ltd., Chennai Versus The Assistant Commissioner of Income Tax, Corporate Ward 2(1), Chennai High Court of Judicature at Madras
12-12-2017 MMTC Ltd., Rep. By its Deputy General Manager S.K. Srinivasan Versus Shiv Sahal & Sons, Represented by its Proprietor Naresh Prasad Agarwal & Others High Court of Judicature at Madras
07-12-2017 M/s. K. P. Dharwatkar & Sons, a Partnership Firm & Another Versus Sulata Kamalakar Chodankar & Others In the High Court of Bombay at Goa
28-11-2017 Shanmughan Versus The Manager, TVS Sundram Iyengar & Sons Ltd, (Marine Section) Second Mile Stone, Killikolloor, Kollam Kerala State Consumer Disputes Redressal Commission Thiruvananthapuram
20-11-2017 M/s. Kejriwal & Sons Versus State of U.P. & Others High Court of Judicature at Allahabad
16-11-2017 Mukesh Seth & Another Versus M/s. A.B. Lal and Sons & Others Supreme Court of India
01-11-2017 The Central Board of Trustees, The Employees Provident Fund Organisation, Represented by The Assistant Provident Fund Commissioner (Legal), Regional Office, Pattom Versus M/S. Krishnan Nair & Sons Jewellers, Thiruvananthapuram, Represented by its Managing Partner, Suresh K. Babu & Another High Court of Kerala
31-10-2017 M/s. Boorugu Nagaiah Rajanna Rep. by its Partner Boorugu Surya Prakash Rao Versus Joint family of Masetty Venkanna & sons Rep. by its Karta and Manager Masetty Venkateswara Rao & Others In the High Court of Judicature at Hyderabad
30-10-2017 M/s. S.P. Virmani & Sons Pvt. Ltd. Versus M/s. OTC Exchange of India High Court of Delhi
10-10-2017 M/s. Seth & Sons Private Limited Versus Arjun Uppal & Another High Court of Delhi
07-10-2017 M/s. U. Basappa & Sons, rep. by its Petitioners & Others Versus The Additional Registrar of Co-operative Societies (C&M) & Another High Court of Karnataka
20-09-2017 R.G. Shaw & Sons Pvt. Ltd. & Another Versus Naviplast Traders Pvt. Ltd. & Others National Company Law Appellate Tribunal
18-09-2017 M/s. Banwarilal Goel & Sons & Others Versus Kolkata Municipal Corporation & Others High Court of Judicature at Calcutta
11-09-2017 Commissioner of Income Tax (TDS) Versus Hakmichand D. & Sons High Court of Gujarat At Ahmedabad
05-09-2017 Harbanslal Malhotra & Sons Pvt. Ltd. Versus Kolkata Municipal Corpn. & Another Supreme Court of India
30-08-2017 Prem Prakash Versus Santosh Kumar Jain & Sons (HUF) & Another Supreme Court of India
28-08-2017 Kathuria and Sons V/S Commissioner of Central Excise Delhi I Customs Excise Service Tax Appellate Tribunal Principal Bench New Delhi
24-08-2017 D.G. Devaraj & Another Versus M/s. T. Tharmar & Sons, Firm Registered & Firm Registration, through its Partner T. Tharmar Before the Madurai Bench of Madras High Court



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