M G INSTITUTE OF EDUCATION PRIVATE LIMITED

Activity: Community, personal & Social Services in Delhi.
Active
Basic Info Contact Info Compliance Financials Directors
Judgments / Past Court Orders TradeMarks On Going, Current Litigation
CIN
U80301DL2002PTC118047 		ROC
RoC-Delhi 		Incorporation Date
16-12-2002
Class
Private 		Category
Company limited by Shares 		Sub-Category
Non-govt company
Listed
Unlisted 		Suspended at Exchange
- 		 
Registration Number
118047 		Registration Date
16-12-2002 		 
   



Listing Info



Not Listed or Listing Info, not found!





Compliance
Active Compliance
---
Last AGM Date
09-08-2019
Last Balance Sheet Date
31-03-2019



Financials
Authorized Capital
Rs. 250,00,000
Paid Up Capital
Rs. 6,70,000



Contact Information
E-Mail Address
mginstitute2002@gmail.com
Registered Address
11 CENTRAL MARKET PHASE IASHOK VIHAR NEW DELHI DL 110052 IN



TradeMarks

Total 0 marks found.




Some PAST Judgements / Case Laws similar to M G INSTITUTE OF EDUCATION PRIVATE LIMITED

Last Checked Past / Closed Litigation On 25-06-2022 21:58
02-02-2022 M. Bala Soudarssanane Versus Union of India, Jawaharlal Institute of Post Graduate Medical Education & Research, Rep. By its President Puducherry & Others High Court of Judicature at Madras
08-11-2021 Richa Verma Versus Post Graduate Institute of Medical & Education Research, PGIMER, through its Director & Another Union Territory Consumer Disputes Redressal Commission UT Chandigarh
09-08-2021 Shri Jeet Ram Smarak Institute Of Engineering & Technology Versus All India Council For Technical Education High Court of Delhi
23-07-2021 Indira Gandhi Institute of Dental Sciences, A Self Finance Education Institution, Ernakulam, Represented by Its Principal Dr. Julian Jose Versus State of Kerala, Represented by Its Department of Higher Education, Thiruvananthapuram & Others High Court of Kerala
28-05-2021 Dr. M. Bala Soudarssanane Versus Union of India, Jawaharlal Institute of Post Graduate Medical Education & Research, Represented by its President Puducherry & Others Central Administrative Tribunal Madras Bench
04-03-2021 D.V.D. Teacher Training Institute, Rep. by its Secretary, Kanyakumari Versus The Regional Director, National Council for Teacher Education, Delhi & Another Before the Madurai Bench of Madras High Court
18-02-2021 The Director, State Institute of Medical Education & Technology (SI-MET), Thiruvananthapuram Versus C.S. Swapna, Senior Lecturer (Child Health Nursing) Si-Met College of Nursing, Tripunithura & Others High Court of Kerala
10-02-2021 Jawal suraj chhasiya Versus Dean, Surat Municipal Institute of Medical Education & Research High Court of Gujarat At Ahmedabad
06-01-2021 A. Jayaveeran Versus The Member Secretary, Pondicherry Institute of Post Matric Technical Education, (PIPMATE) (Sponsored by the Government of Puducherry), Rep. by Union of India & Another High Court of Judicature at Madras
19-08-2020 Post Graduate Institute of Medical Education & Research & Another Versus Arun Kumar Jain & Others High Court of Punjab and Haryana
14-08-2020 Nipun Sharma Versus Post Graduate Institute of Medical Education & Research, Sector 12, Chandigarh High Court of Punjab and Haryana
06-08-2020 Kavita & Another Versus Post Graduate Institute of Medical Education & Research, Through Its Director & Others High Court of Punjab and Haryana
23-06-2020 Post Gradugate Institute of Medical Education & Research Versus Tarandeep Singh Grewal & Another High Court of Punjab and Haryana
27-09-2019 Postgraduate Institute of Medical Education & Research, Chandigarh & Another Versus Darshan Kaur Cheema & Another High Court of Punjab and Haryana
02-09-2019 Post Graduate Institute of Medical Education and Research Chandigarh Versus M/s Kalsi Construction Company Supreme Court of India
30-01-2019 The Institute of the Franciscan Missionaries of Mary represented by its President St.Thomas Convent Mylapore Versus The Government of Tamil Nadu represented by the Principal Secretary Department of School Education Fort St.George, Chennai & Others High Court of Judicature at Madras
18-09-2018 A. Chandirasegaran Versus Pondicherry Institute of Post-Matric Technical Education, (PIPMATE), Rep. by its Member Secretary, Puducherry High Court of Judicature at Madras
29-08-2018 Malti Gupta, Prop Caliber Institute for Further Education Versus Commissioner of Income Tax, Jalandhar (Punjab) High Court of Punjab and Haryana
03-08-2018 Dilawar Singh Versus Post Graduate Institute of Medical Education & Research & Another Union Territory Consumer Disputes Redressal Commission UT Chandigarh
04-07-2018 Dr. P. Raveendran & Others Versus Jawaharlal Institute of Postgraduate Medical Education & Research, Rep by its Director, Pondicherry & Others High Court of Judicature at Madras
04-07-2018 Dr. P. Raveendran & Others Versus Jawaharlal Institute of Postgraduate Medical Education & Research, Rep. by its Director, Pondicherry & Others High Court of Judicature at Madras
29-05-2018 Villayati Ram Mittal Pvt. Ltd. & Others Versus Institute For Socialist Education High Court of Delhi
27-04-2018 J.K. Institute of Pharmaceutical Education and Research (Owned & Managed by Jamla Educational Society) & Others Versus State of Chhattisgarh & Others High Court of Chhattisgarh
10-04-2018 The General Education Institute & Another Versus The Joint Director (Vocational Education) & Others High Court of Judicature at Bombay
23-02-2018 Post Graduate Institute of Medical Education & Research & Another Versus Jasmine & Others National Consumer Disputes Redressal Commission NCDRC
05-02-2018 J. Tamilarasi, Junior Assistant, TELC Teacher Training Institute for Women, Madurai & Others Versus The State of Tamil Nadu, Rep. By its Secretary, Department of School Education, Chennai & Others Before the Madurai Bench of Madras High Court
23-01-2018 Rajesh Kumar Luthra, presently holding the post of Head Clerk/Divisional Accountant (CDC), Department of Hospital Engineering & Planning, PGIMER Versus Post Graduate Institute of Medical Education and Research, Chandigarh through its Director & Another Central Administrative Tribunal Chandigarh Bench
22-12-2017 Dr. R. Marimuthu Versus The Vice Chancellor & Chairperson of Syndicate Avinashilingam Institute for Home Science & Higher Education for Women, Coimbatore & Another High Court of Judicature at Madras
15-12-2017 D. Senthilvelu Versus THE MEMBER SECRETARY, Pondicherry Institute of Post Matric Technical Education (PIPMATE), Lawspet, Puducherry & Others High Court of Judicature at Madras
21-08-2017 Mohan Lal Gupta & Others Versus Post Graduate Institute of Medical Education and Research, Sector 12, Chandigarh through its Director & Others Central Administrative Tribunal Chandigarh Bench
25-07-2017 Aldel Education Trust's St. John Institute of Pharmacy & Research & St. John College of Engineering & Management & Others Versus State of Maharashtra & Others High Court of Judicature at Bombay
12-04-2017 A.P. Arun Versus Jawaharlal Institute of Post Graduate Medical Education & Research, Represented by its Director, Puducherry & Another High Court of Judicature at Madras
11-04-2017 R. Suseela Versus Jawaharlal Institute of Postgraduate Medical Education & Research (JIPMER), rep, by its Director & Others Central Administrative Tribunal Madras Bench
11-04-2017 K. Sundaramoorthy & Another Versus Jawaharlal Institute of Postgraduate Medical Education & Research (JIPMER), rep, by its Director & Others Central Administrative Tribunal Madras Bench
27-03-2017 Sri Muthukumaran Institute of Technology, rep. by Principal / Director, Chikkrayapuram Versus All India Council for Technical Education (AICTE), rep. by its Director / Approval Bureau & Others High Court of Judicature at Madras
10-03-2017 Sankalp Institute of Education, Ghaziabad Versus State of Uttar Pradesh High Court of Judicature at Allahabad
09-02-2017 Gurdeep Kaur Versus Post Graduate Institute of Medical Education and Research, Sector 12, Chandigarh through its Director & Others Central Administrative Tribunal Chandigarh Bench
02-02-2017 Dinesh Kumar Sharma Versus Post Graduate Institute of Medical Education and Research, Chandigarh through Director & Others Central Administrative Tribunal Chandigarh Bench
24-01-2017 Post Graduate Institute of Medical Education & Research (P.G.I.) & Others Versus Mamta Rani @ Babli & Others National Consumer Disputes Redressal Commission NCDRC
17-01-2017 Sree Narayana Institute of Technology represented by its Managing Director Versus State of Kerala represented by The Secretary, Department of General Education & Others High Court of Kerala
21-12-2016 Sankalp Institute of Education Versus State Of U.P. & Others High Court of Judicature at Allahabad
16-12-2016 Bhagwati Prasad Versus Postgraduate Institute of Medical Education & Research, Sector 12, Chandigarh through its Director & Others Central Administrative Tribunal Chandigarh Bench
13-12-2016 Sandeep Kumar Versus Post Graduate Institute of Medical Education & Research, Chandigarh & Another National Consumer Disputes Redressal Commission NCDRC
14-09-2016 Simarjit Bhullar Versus Postgraduate Institute of Medical Education & Researh, through its Director & Others Central Administrative Tribunal Chandigarh Bench
23-08-2016 Dr. Sheetal Malhotra Versus The Post Graduate Institute of Medical Education & Research, through its Director, Chandigarh & Others Central Administrative Tribunal Chandigarh Bench
11-08-2016 Guru Teg Bahadur Institute of Technology & Others Versus All India Council For Technical Education & Others High Court of Delhi
10-08-2016 The Global Institute of Architecture Peradikunnu Versus The Secretar Higher Education Department Higher Education Department High Court of Kerala
15-06-2016 B.P.H.E. Society's Institute of Management Studies (Career Development and Research), Through its Directorate Dr. Mehernosh Mehta Versus The State of Maharashra Through the Secretary for Higher and Technical Education & Others In the High Court of Bombay at Aurangabad
08-06-2016 Sri Muthukumaran Institute of Technology, Chennai Versus All India Council for Technical Education (AICTE), New Delhi & Others High Court of Judicature at Madras
06-04-2016 Neotech Institute of Technology Versus All India Council of Technical Education High Court of Gujarat At Ahmedabad
05-04-2016 Pardeep Kumar Versus Postgraduate Institute of Medical Education & Research (PGIMER) & Others High Court of Punjab and Haryana
24-03-2016 Prem Chand Guleria Versus Post Graduate Institute of Medical Education and Research, Sector 12, Chandigarh through its Director & Others Central Administrative Tribunal Chandigarh Bench
15-03-2016 Dr. Charan Singh Rayat, Department of Histopathology, Post Graduate Institute of Medical Education & Research Versus Union of India through Secretary, Ministry of Health & Family Welfare, New Delhi & Others Central Administrative Tribunal Chandigarh Bench
08-02-2016 Sushma Bhalla Versus Postgraduate Institute of Medical Education & Research, Chandigarh & Others Central Administrative Tribunal Chandigarh Bench
22-01-2016 Agnes A. Nath alias Agnes Sahota & Another Versus Post Graduate Institute of Medical Education and Research, Chandigarh through its Director & Others Central Administrative Tribunal Chandigarh Bench
18-01-2016 Rakesh Kumar Versus Post Graduate Institute of Medical Education and Research (PGIMER), Chandigarh through Director Central Administrative Tribunal Chandigarh Bench
13-01-2016 The Director, Post Graduate Institute of Medical Education & Research, Chandigarh & Others Versus The Central Administrative Tribunal, Chandigarh Bench, Chandigarh & Others High Court of Punjab and Haryana
13-11-2015 Dr. Ambedkar Global Law Institute, rep. by its Correspondent & Others Versus The State of Andhra Pradesh, rep. by its Principal Secretary, Higher Education Department & Others In the High Court of Judicature at Hyderabad
26-08-2015 Narayanaguru International Institute of Science & Technology (Trust), Chittadavu, Kanyakumari District Versus All India Council for Technical Education, New Delhi & Others Before the Madurai Bench of Madras High Court
06-08-2015 Archana Institute of Technology Versus All India Council for Technical Education & Another High Court of Judicature at Madras
04-08-2015 Nursing Teachers Association (Regd.), National Institute of Nursing Education & Others Versus Union of India, Through Secretary to Govt. of India, New Delhi & Others Central Administrative Tribunal Chandigarh Bench
31-07-2015 Anu Sharma Versus Post Graduate Institute of Medical Education and Research, Chandigarh through its Director & Others Central Administrative Tribunal Chandigarh Bench
10-07-2015 Archana Institute of Technology represented by its Chairman D. Jeyapal Versus All India Council for Technical Education & Another High Court of Judicature at Madras
02-07-2015 Sri Ponnaiyah Ramajayam Institute of Science and Technology, Thanjavur & Another Versus The Secretary to Government, Department of School Education, Government of Tamil Nadu, Chennai & Others Before the Madurai Bench of Madras High Court
28-05-2015 Anand Kumar Mishra Versus Post Graduate Institute for Medical Education and Research UT Chandigarh & Others High Court of Punjab and Haryana
21-05-2015 Post Graduate Institute of Medial Education & Research & Others Versus Amit Sarkar & Others National Consumer Disputes Redressal Commission NCDRC
07-04-2015 M/s. Merittrac Services Private Limited Versus Post Graduate Institute of Medical Education & Research High Court of Punjab and Haryana
25-03-2015 J. Kannan Versus The Principal Chief Conservator of Forests, (Research & Education), State Forestry Research Institute Campus, Kolapakkam, Chennai & Others Before the Madurai Bench of Madras High Court
16-02-2015 Mahatma Education Society's Pillai's Institute of Information Technology, Engineering, Media Studies & Research Versus All India Council for Technical Education & Others Supreme Court of India
10-02-2015 Dhiraj Goswami Versus Post Graduate Institute of Medical Education & Research, Sector-12, Chandigarh Through Its Director Central Administrative Tribunal Chandigarh Bench
06-02-2015 The Director (JIPMER), Jawaharlal Institute of Postgraduate Medical Education and Research (JIPMER) & Another Versus Dr.A. Aiamperumal & Another High Court of Judicature at Madras
20-01-2015 Immanuel Arasar International Institute of Science and Technology Educational And Charitable Trust Rep. by its Managing Trustee and Founder Trustee Versus The State of Tamil Nadu Rep. by its Secretary Department of Higher Education & Others Before the Madurai Bench of Madras High Court
09-01-2015 Rattan Kaur & Others Versus Post Graduate Institute of Medical Education and Research Central Administrative Tribunal Chandigarh Bench
01-12-2014 The Dean, Jawaharlal Institute of Postgraduate Medical Education and Research (JIPMER), Puducherry & Another Versus Gogulsugan & Others High Court of Judicature at Madras
21-11-2014 Vishal Versus Post Graduate Institute of Medical Education & Research, Chandigarh through its Director & Others Central Administrative Tribunal Chandigarh Bench
13-11-2014 Mukhtiar Singh Versus Post Graduate Institute of Medical Education and Research, Chandigarh through its Director & Another Central Administrative Tribunal Chandigarh Bench
11-11-2014 Dr. Vidya Rattan & Others Versus Post Graduate Institute of Medical Education & Research, Chandigarh through its Director & Others Central Administrative Tribunal Chandigarh Bench
16-09-2014 Immanuel Arasar International Institute of Science and Technology Educational and Charitable Trust, rep. by its Managing Trustee Versus The Director / Commissioner of Technical Education & Another Before the Madurai Bench of Madras High Court
27-08-2014 Raj Kumar Thakur Versus Post Graduate Institute of Medical Education & Research (PGIMER), Chandigarh through its Director & Another Central Administrative Tribunal Chandigarh Bench
20-08-2014 Shiva Bhatnagar, Chandigarh & Others Versus Post Graduate Institute of Medical Education & Research & Others Central Administrative Tribunal Chandigarh Bench
13-08-2014 Pramod Maheshwari, Proprietor of M/s Career Point Versus Rishabhdev Education & Research Institute Intellectual Property Appellate Board
06-08-2014 Narayanaguru International Institute of Science & Technology (Trust) Versus All India Council for Technical Education & Others Before the Madurai Bench of Madras High Court
14-07-2014 Mahatma Education Society's Pillai's Institute of Information Technology, Engineering, Media Studies & Research & Others Versus All India Council for Technical Education (AICTE) & Others High Court of Judicature at Bombay
30-05-2014 Dr. Vijay Institute of Education & Technology Versus All India Council For Technical Education High Court of Delhi
13-05-2014 Matushri Ahilya Devi Teachers Education Institute & Others Versus National Council for Teachers Education & Others High Court of Madhya Pradesh
01-05-2014 Madan Parmar, Chandigarh Versus Postgraduate Institute of Medical Education & Research, Chandigarh Central Administrative Tribunal Chandigarh Bench
30-04-2014 Mandeep Kaur & Others Versus Post Graduate Institute of Medical Education & Research & Others Union Territory Consumer Disputes Redressal Commission UT Chandigarh
25-04-2014 Dr. Virendra Singh, Chandigarh Versus Post Graduate Institute of Medical Education & Research (PGIMER), Chandigarh & Others Central Administrative Tribunal Chandigarh Bench
01-04-2014 Rakesh Kumar, Chandigarh Versus Post Graduate Institute of Medical Education & Research (PGIMER), Chandigarh Central Administrative Tribunal Chandigarh Bench
27-03-2014 P. Govindaraju Versus The Director of National Institute of Technology, Department of Higher Education, Ministry of Human Resource Development, Shastri Bhawan, New Delhi & Others Before the Madurai Bench of Madras High Court
09-01-2014 G. Rajavarthan, Puducherry Versus Union of India, Rep. by The President, Jawaharlal Nehru Institute of Post Medical Education & Research, New Delhi Central Administrative Tribunal Madras Bench
31-12-2013 Triumphant Institute Of Management Education Private Limited Versus Inspire Educational Services Private Limited, Arks Srinivas & P. Rahul reddy High Court of Andhra Pradesh
19-12-2013 Dr. R. Anandraj Versus The Director, Jawaharlal Institute of Post Graduate Medical Education & Research & Others High Court of Judicature at Madras
14-11-2013 Bhag Singh, Mohali (Pb.) Versus Postgraduate Institute of Medical Education & Chandigarh & Others Central Administrative Tribunal Chandigarh Bench
14-11-2013 Institute of Education Versus Ramachandrapuram Municipality & Another High Court of Andhra Pradesh
11-11-2013 New Zealand Climate Science Education Trust Versus National Institute Of Water And Atmospheric Research Limited Court of Appeal of New Zealand
08-10-2013 Rakesh Bhardwaj, Chandigarh Versus Director, Postgraduate Institute of Medical Education & Research, Chandigarh Central Administrative Tribunal Chandigarh Bench
08-10-2013 Mrs. Veena V. Dass, Nursing Sister Grade-I / Officiating Assistant Nursing Superintendent, Chandigarh Versus Postgraduate Institute of Medical Education Institute of Medical Education & Research, Chandigarh & Others Central Administrative Tribunal Chandigarh Bench
23-08-2013 Jain Institute Versus The National Council for Teacher Education High Court of Madhya Pradesh
26-07-2013 Sri Kanchi Kamakoti Peetam & Sri Venkakateswara Institute of Medical Sciences, Health, Medical Education & Research Foundation, Tirupati Versus State of Andhra Pradesh & Others High Court of Andhra Pradesh



Directors
DIN Name Since
06753040 SANTOSH JINDAL 03-12-2013
06753046 NAVEEN KUMAR 03-12-2013

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