Some PAST Judgements / Case Laws similar to M F FINANCING PRIVATE LIMITED
Last Checked Past / Closed Litigation On 22-04-2022 12:40
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12-08-2021 |
Consortium of Self-Financing Professional Arts and Science Colleges in Tamil Nadu, Rep. by its Secretary P. Selvaraaj Versus Union of India, Rep. by its Secretary, Department of Higher Education, Ministry of Education, New Delhi & Others |
High Court of Judicature at Madras |
06-08-2021 |
The United District Self Financing Schools Association, Rep.by its President S. Prince Babu Rajendran Versus The Government of Tamil Nadu, Rep.by its Principal Secretary, School Education Department, Chennai & Others |
High Court of Judicature at Madras |
20-12-2019 |
Vinod Sehgal Versus Delhi Development Authority, Through Its Assistant Director, Self Financing Scheme (Housing) |
Delhi State Consumer Disputes Redressal Commission New Delhi |
04-07-2019 |
Kerala Self Financing Polytechnic College Management Association, Represented by Its President, Palakkad & Others Versus State of Kerala, Represented by Principal Secretary, Higher Education Department, Secretariat, Thiruvananthapuram & Others |
High Court of Kerala |
15-04-2019 |
The Principal Commissioner of Income Tax - 2 Versus Gujarat Lease Financing Ltd. |
Supreme Court of India |
27-02-2019 |
The Self Financing Educational Institutions Association Versus GGSIP University & Another |
High Court of Delhi |
02-11-2017 |
Kerala Self Financing Dental College, Managements Consortium, Represented by Its Secretary Versus State of Kerala, Represented by Principal Secretary, High Education Department & Another |
High Court of Kerala |
26-10-2017 |
JVG Finance Ltd. (In Liqn.) Versus JVG Financing & Services Limited |
High Court of Delhi |
17-10-2017 |
Association of Self Financing Management Institutes in Kerala, Represented by its Secretary Versus Admission Supervisory Committee, Represented by its Member Secretary |
High Court of Kerala |
01-08-2016 |
Self Financing Arts & Science College Management Welfare Association Represented by Its President Versus Mahatma Gandhi University Represented By Its Registrar, Kottayam & Another |
High Court of Kerala |
09-11-2015 |
Kerala Self Financing Engineering College Managements Association Versus Mahatma Gandhi University & Others |
High Court of Kerala |
11-08-2015 |
P.K. Dr. Somasekharan Unni, Member Syndicate & Convener of Syndicate Standing Committee of Self Financing Institutions M.G. University Versus The Mahatma Gandhi University represented by its Registrar & Others |
High Court of Kerala |
03-06-2015 |
S. Kannan Versus The Manager, M/s. G.I.C. Housing Financing Ltd. & Another |
Tamil Nadu State Consumer Disputes Redressal Commission Chennai |
22-01-2015 |
Association Of Self Financing Arts, Science & Management Colleges Versus State of Tamil Nadu, rep. by its Secretary to Government & Another |
High Court of Judicature at Madras |
01-12-2014 |
Joint Commissioner of Income Tax Versus Parshwanath Housing Financing Corpn. Ltd. |
High Court of Gujarat At Ahmedabad |
24-07-2014 |
Self Financing Para Medical Managements Association, represented by its Secretary, M. Najeeb & Others Versus The State of Kerala, represented by its Secretary |
High Court of Kerala |
09-05-2014 |
Association of Self Financing Institutions & Another Versus Guru Govind Singh Indraprastha University & Another |
High Court of Delhi |
24-02-2014 |
Bundel Financing & Manufacturing Pvt. Ltd. through Kapildeo Singh Versus Sukriya Devi & Another |
National Consumer Disputes Redressal Commission NCDRC |
24-02-2014 |
Bundel Financing & Manufacturing Pvt. Ltd. Through Kapildeo Singh, Distt. Gaya Versus Sukriya Devi & Another |
National Consumer Disputes Redressal Commission NCDRC |
21-08-2013 |
The Manager, UTI Financing Centre & Another Versus U.A. Thirugnanasambandan, Gnanaeswaram |
Tamil Nadu State Consumer Disputes Redressal Commission Chennai |
28-02-2013 |
Association of Self Financing Professional Engineering Colleges, rep. by its President M. Subramanian & Another Versus N. Ramprasanth & Others |
High Court of Judicature at Madras |
03-10-2012 |
Association of Self-Financing Universities of Rajasthan Versus State of Rajasthan & Another |
High Court of Rajasthan |
26-07-2012 |
The New India Assurance Co. Ltd. & Another Versus M/s L.K.P. Merchant Financing Ltd. |
National Consumer Disputes Redressal Commission NCDRC |
05-06-2012 |
Association of Self Financing Arts, Science & Management Colleges of Tamil Nadu Versus State of Tamil Nadu, rep by its Secretary to Government, Higher Education Department & Another |
High Court of Judicature at Madras |
27-07-2011 |
Belmont Park Investments PTY Limited (Respondent) Versus BNY Corporate Trustee Services Limited and Lehman Brothers Special Financing Inc (Appellant) |
United Kingdom Supreme Court |
12-04-2011 |
Self Financing Private Teacher Training Institutes Association (Regd.) Rep. by its President Versus The State of Tamil Nadu Rep. by its Secretary to Government & Others |
High Court of Judicature at Madras |
12-04-2011 |
Self Financing Private Teacher Training Rep. by its President T.V.K. Babu Versus The State of Tamil Nadu Rep. by its Secretary to Government & Others |
High Court of Judicature at Madras |
31-01-2011 |
Ideal Financing Corporation Ltd Versus State Of Bihar |
High Court of Bihar |
13-01-2010 |
Commissioner of Income Tax Versus Muthoot Leasing & Financing Ltd |
High Court of Kerala |
21-09-2009 |
Napier Heights Holdings Limited & Another Versus Crown Health Financing Agency |
Court of Appeal of New Zealand |
28-11-2008 |
Self Financing Private Teacher Training Institutes Association (Regd.) rep. by its President, Mr. T.V.K. Babu, Chennai Versus State of Tamil Nadu, rep.by its Secretary to Government, School Education Department, Chennai & Another |
High Court of Judicature at Madras |
21-11-2008 |
Association of Education Colleges (Self Financing) & Others Versus State of Haryana through the Secretary to Government of Haryana, Department of High Education, Haryana, Chandigarh & Others |
High Court of Punjab and Haryana |
16-09-2008 |
Crown Health Financing Agency & Others Versus P & Others |
Court of Appeal of New Zealand |
03-09-2008 |
M/s. Kasar God Self Employees Financing Company (R), Rep. by its General Power of Attorney Holder Versus State of Kerala, Represented by Public Prosecutor & Others
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High Court of Kerala |
28-03-2008 |
P.J.Mathew @ Mathew Joseph Versus M/s.Chakiath Financing Company & Others |
Kerala State Consumer Disputes Redressal Commission Thiruvananthapuram |
11-01-2008 |
Self Financing Private Teacher Training Institutes Association Versus The State of Tamil Nadu rep. By its Secretary School Education Department & Others
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High Court of Judicature at Madras |
17-08-2007 |
Tamil Nadu Self Financing Colleges of Education Management Association rep. by its President & Others Versus State of Tamil Nadu rep. by its Secretary to Government Higher Education Department & Others
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High Court of Judicature at Madras |
17-08-2007 |
Tamil Nadu Self Financing Colleges of Education Management Association (Regd.) rep. By its President Mr. R. Tamil Mani & Others Versus The State of Tamil Nadu rep. By its Secretary to Government Higher Education Department Fort St. George
Chennai & Others
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High Court of Judicature at Madras |
02-07-2007 |
Consortium of Self Financing Professional, Arts & Science Colleges, Tamil Nadu represented by its Secretary, Dr. P. Selvaraj, 12, Ganapathy Street, Royapettah, Chennai - 600 104 Versus The State of Tamil Nadu, Represented by its Secretary to Government, Higher Education Department, Secretariat, Chennai - 600 009
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High Court of Judicature at Madras |
07-06-2007 |
Kerala Self Financing Engineering College Managements Association Versus Admission Supervisory Committee For Professional Colleges
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High Court of Kerala |
19-08-2006 |
Self Financing Private Teacher Training Institutes Association (Regd.) & Others Versus The State of Tamil Nadu, rep. by its Secretary to Government & Others
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High Court of Judicature at Madras |
06-07-2006 |
Consortium of Self Financing Professional Arts and Science Colleges in Tamil Nadu & Others Versus The Permanent Committee for the Conduct of Common Entrance Test & Others
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High Court of Judicature at Madras |
03-02-2005 |
Paul Davis Versus Gujarat Lease Financing Ltd. & Another
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High Court of Kerala |
25-10-2004 |
Gujarat Lease Financing Ltd. Versus Competent Automobiles Co. Ltd |
High Court of Delhi |
28-09-2004 |
Shree Annapurna Financing Co. P. Ltd. Versus Commissioner of Income-Tax |
High Court of Judicature at Calcutta |
08-09-2004 |
The Kerala Self Financing Engineering College & Others Versus State of Kerala & Others
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High Court of Kerala |
15-12-2003 |
GSF Medical & Paramedical Association Versus Association of Management of Self Financing Technical Institutes & Anr. etc.
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Supreme Court of India |
13-01-2003 |
Lkp Merchant Financing Limited Versus Government of The National Capital Territory of Delhi |
High Court of Delhi |
28-01-2002 |
Gujarat Lease Financing Limited Versus State |
High Court of Gujarat At Ahmedabad |
09-01-2002 |
M/s Gujarat Lease Financing Ltd. Vs. M/s Abdulla Akbarli & Co. and others
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Supreme Court of India |
19-10-2001 |
Govindammal and Another Versus Bhuvaneswari Financing Corporation
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High Court of Judicature at Madras |
09-11-2000 |
VASTU INVEST AND HOLDINGS PVT.LTD., MUMBAI VERSUS GUJARAT LEASE FINANCING LTD., MUMBAI |
High Court of Judicature at Bombay |
15-12-1999 |
S. P. CAPITAL FINANCING LTD. VERSUS BAGADE (INDIA) ENGINEERING LTD.
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High Court of Judicature at Bombay |
06-10-1999 |
LKP Merchant Financing Ltd., 608A, Spencer Plaza, 769 Annasalai, Chennai and another Vs. Airport Authority of India, International Airport Division, Chennai Airport, Chennai & Another
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High Court of Judicature at Madras |
29-07-1998 |
Ashok Ganpule Versus Gujarat Lease Financing Company |
High Court of Gujarat At Ahmedabad |
16-10-1997 |
KAVERY TRADING, FINANCING AND CHITS (PRIVATE) LIMITED, BANGALORE VERSUS S. KRISHNA
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High Court of Karnataka |
23-04-1992 |
Commissioner and Secretary To Government, Commercial Taxes and Religious Endowments Department and Others Versus Sree Murugan Financing Corporation Coimbatore and Others
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Supreme Court of India |
13-12-1990 |
Automobile Financing Corporation Versus Commissioner of Income-tax |
High Court of Judicature at Allahabad |
09-12-1986 |
Nirmala Industries, Uthagamandalam, Nilgiris Dt, by Its Sole Proprietor, C.S. Benjamin Versus Srinivasa Perumal Financing Corporation, Tatabad, Coimbatore and others
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High Court of Judicature at Madras |
28-08-1985 |
Balaji Auto Financing Syndicate, Vijayawada-2, Reptd. By Its Partner Adusmilli Kesavarao Versus Shaik Moula Saheb |
High Court of Andhra Pradesh |
20-03-1985 |
Sree Murugan Financing Corporation, Chit Promoters and Financiers Versus The State of Tamil Nadu, rep. by the Secy. to Govt. Commercial Taxes and Religious Endowments, Dept., Madras-9 & Another
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High Court of Judicature at Madras |
20-03-1985 |
Sree Murugan Financing Corporation Chit Promoters and Financiers, Coimbatore and Others Versus The State of Tamil Nadu reptd. by the Secretary to Government Commercial Taxes, and Religious Endowments Department Fort.St. George, adras 9 and Others
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High Court of Judicature at Madras |
10-01-1985 |
First Income Tax Officer v/s Megaravalli Financing Company |
Income Tax Appellate Tribunal ITAT Bangalore Bench |
13-09-1984 |
Taj Financing and Trading Co. Versus Inder Dev |
High Court of Punjab and Haryana |
13-09-1984 |
Taj Financing & Trading Co Versus Inder Dev Gupta |
High Court of Punjab and Haryana |
10-07-1979 |
Commissioner of Income Tax, Tamil Nadu I Versus S. S.A.M.Shanmugha Nadar Financing Corporation
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High Court of Judicature at Madras |
15-02-1979 |
Kumar Financing Corporation Versus Commissioner of Income-Tax, Central |
High Court of Judicature at Calcutta |
12-07-1978 |
CHESAMANGALAM FINANCING INSTITUTION Versus NEELAKANDAN NAMBEESAN & OTHERS
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High Court of Kerala |