Some PAST Judgements / Case Laws similar to M C M CHENNAI INFRASTRUCTURE PRIVATE LIMITED
Last Checked Past / Closed Litigation On 03-04-2021 11:00
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22-12-2020 |
BNR Infrastructure Projects (P) Ltd., Represented by its Director, B. Charan Prasad Versus State of Tamil Nadu, Represented by its Secretary, Chennai & Others |
High Court of Judicature at Madras |
17-10-2019 |
The Secretary to Government, Government of Tamil Nadu, Rep. by the Superintending Engineer(H), Thanjavur Versus SPL Infrastructure Private Limited (formerly S.P. Lakshmanan), Chennai & Others |
High Court of Judicature at Madras |
16-10-2019 |
The Official Liquidator High Court, Chennai Versus M/s. Infrastructure Leasing & Financial Services Ltd., Chennai & Another |
High Court of Judicature at Madras |
05-08-2019 |
Tamil Nadu Maritime Board, Chennai Versus M/s. Simplex Infrastructure Limited, Chennai |
High Court of Judicature at Madras |
01-08-2019 |
M/s. Vijay Tanks & Vessels Limited, Rep. by its Managing Director, Ranganathan Raghavan Versus M/s. Simplex Infrastructure Limited, Rep. by Director, Shankar Guha, Chennai |
High Court of Judicature at Madras |
26-06-2019 |
Kamarajar Port Limited (formerly known as Ennore Port Limited), P.T. Lee. Chengalvaraya Naicker Malligai, Chennai Versus M/s. Afcons Infrastructure Limited, Chennai & Others |
High Court of Judicature at Madras |
21-03-2019 |
M/s. Fomra Housing & Infrastructure, Chennai V/S M/s. Raahul Foundations Private Limited, Rep. by its Managing Director, Ravi Krishna Kumar, Chennai |
High Court of Judicature at Madras |
01-03-2019 |
Infrastructure Development Finance Co. Limited., Chennai Versus The Assistant Commissioner of Income Tax, Chennai |
High Court of Judicature at Madras |
23-01-2019 |
Commissioner of Income Tax, Chennai Versus M/s. Apollo Infrastructure Projects Finance Co. Ltd. |
High Court of Judicature at Madras |
02-11-2018 |
Saraswathi & Others Versus Pacifica Chennai Project Infrastructure Company Private Limited & Others |
High Court of Judicature at Madras |
21-05-2018 |
Tinna Rubber and Infrastructure Ltd V/S CC, Chennai |
Customs Excise Service Tax Appellate Tribunal South Zonal Bench At Chennai |
18-12-2017 |
Schneider Electric Infrastructure Ltd V/S Commissioner, LTU, Chennai |
Customs Excise Service Tax Appellate Tribunal South Zonal Bench At Chennai |
16-11-2017 |
Schneider Electric Infrastructure Ltd V/S CCE & ST, LTU, Chennai |
Customs Excise Service Tax Appellate Tribunal South Zonal Bench At Chennai |
02-08-2017 |
M/s. Suasa Projek Infrastructure Development Co.Pvt.Ltd., Represented by its Director A. Srihari & R. Harishesha Reddy, Chennai & Another Versus State Rep. By: Additional Superintendent of Police, Special Police Establishment, Central Bureau of Investigation, Chennai |
High Court of Judicature at Madras |
24-07-2017 |
Smart City (Kochi) Infrastructure Private Limited, Rep.by its Company Secretary, Smart City Pavilion, Kerala Versus National Company Law Tribunal, Division Bench through its Deputy Registrar, Chennai & Others |
High Court of Judicature at Madras |
20-07-2017 |
K. Eswara Raj Versus M/s. Quippo Telecom Infrastructure Ltd., Rep. By its Authorised Executive, Chennai & Others |
High Court of Judicature at Madras |
18-04-2017 |
Chennai Network Infrastructure Ltd. & Another Versus The Kalyan Dombivli Municipal Corporation & Others |
High Court of Judicature at Bombay |
02-03-2017 |
Express Infrastructure Private Limited, Chennai Versus B.L. Kashyap & Sons Limited, New Delhi & Others |
High Court of Judicature at Madras |
12-01-2017 |
M/s. Express Infrastructure Pvt. Ltd., Rep. by R.R. Arron Kumar the Chief Financial Officer Versus M/s. Property Bazzaar, Rep. by its Managing Partner, Chennai & Another |
High Court of Judicature at Madras |
01-08-2016 |
M/s. Boss Infrastructure Pvt. Ltd. Versus Chennai Petroleum Corporation Ltd. & Another |
High Court of Judicature at Madras |
05-01-2016 |
Tinna Rubber & Infrastructure Ltd. Versus Commissioner of Customs, Chennai |
Customs Excise Service Tax Appellate Tribunal South Zonal Bench At Chennai |
15-04-2015 |
M/s. IVRCL Infrastructure & Projects Ltd. Versus Commissioner of Customs, Chennai |
Supreme Court of India |
11-04-2014 |
Tamil Nadu Power Finance & Infrastructure Development Corporation Ltd. Versus Commissioner of Service Tax, Chennai |
Customs Excise Service Tax Appellate Tribunal South Zonal Bench At Chennai |
03-06-2013 |
Commission of Income Tax Chennai Versus L & T Infrastructure Development Projects Ltd, Chennai |
High Court of Judicature at Madras |
01-04-2013 |
M/s. L & T Finance Limited rep by its Asst Manager C. Balasubramanian Versus C.T. Ramanathan Infrastructure Pvt Ltd Chennai |
High Court of Judicature at Madras |
31-10-2012 |
Infrastructure Development Finance Co. Ltd ITC Centre, Chennai Versus The Joint Commissioner of Income Tax Special Range VI, Chennai |
High Court of Judicature at Madras |
01-09-2011 |
Commissioner of Income Tax Chennai Versus M/s. Infrastructure Development Finance Co. Ltd. |
High Court of Judicature at Madras |
01-04-2011 |
Commissioner of Central Excise, Chennai Versus M/s. Wipro Infrastructure Engineering Ltd. |
Customs Excise Service Tax Appellate Tribunal South Zonal Bench At Chennai |
22-03-2011 |
R. Pio Fernando Managing Partner, Avi Infrastructure Chennai Versus The District Collector Thiruvallur District & Another |
High Court of Judicature at Madras |
08-06-2010 |
M/s.Creative Infrastructure, a Partnership firm rep. by its Partner Ramani Ramaswamy, Chennai Versus The Government of Puducherry, rep. By the Chief Secretary & Others |
High Court of Judicature at Madras |
05-11-2009 |
M/s.IJM (I) Infrastructure Ltd. Versus Commissioner of Customs, Chennai |
Customs Excise Service Tax Appellate Tribunal South Zonal Bench At Chennai |
20-08-2009 |
B.G. Shirke Construction Technology Ltd., Pune, Rep. By its Project Manager, Balasaheb Arjun Kale Versus ETL Infrastructure Services Ltd. Chennai, rep. By its CEO, S. Thiagarajan |
High Court of Judicature at Madras |