M C B HOUSE PRIVATE LIMITED

Activity: Trading in Delhi.
Active
Basic Info Contact Info Compliance Financials Directors
Judgments / Past Court Orders TradeMarks On Going, Current Litigation
CIN
U52335DL1999PTC099967 		ROC
RoC-Delhi 		Incorporation Date
27-05-1999
Class
Private 		Category
Company limited by Shares 		Sub-Category
Non-govt company
Listed
Unlisted 		Suspended at Exchange
- 		 
Registration Number
099967 		Registration Date
27-05-1999 		 



Listing Info



Not Listed or Listing Info, not found!





Compliance
Active Compliance
ACTIVE compliant
Last AGM Date
30-09-2019
Last Balance Sheet Date
31-03-2019



Financials
Authorized Capital
Rs. 5,00,000
Paid Up Capital
Rs. 1,77,000



Contact Information
E-Mail Address
info.mcbh@gmail.com
Registered Address
FLAT NO -5VIKAS APARTMENT 34/1 EAST PUNJABI BAGH NEW DELHI DL 110026 IN



TradeMarks

Total 0 marks found.




Some PAST Judgements / Case Laws similar to M C B HOUSE PRIVATE LIMITED

Last Checked Past / Closed Litigation On 24-09-2021 04:44
15-09-2021 D. Suresh Babu Versus The State rep. by the Station House Officer, Yanam & Another High Court of Judicature at Madras
27-08-2021 Rahul Jangde Versus State of Chhattisgarh, Through Station House Officer, (C.G.) High Court of Chhattisgarh
19-08-2021 Suo-Motu PIL Versus Ministry of Human Resources Rep. by its Secretary, Union of India, Parliament House, New Delhi & Others High Court of Judicature at Madras
18-08-2021 S. Murli & Another Versus State of Chhattisgarh, Through The Station House Officer, Police Station Dabhra, (CG) High Court of Chhattisgarh
09-08-2021 Hamburg Trading House FZE Versus M.V. Movers High Court of Gujarat At Ahmedabad
28-07-2021 Den Liquor House LLP. & Another Versus Goa Coastal Zone Management Authority & Others In the High Court of Bombay at Goa
27-07-2021 S. Kalith & Another Versus The Commissioner of Customs (Appeals-II), Customs House, Chennai & Another High Court of Judicature at Madras
19-07-2021 M/s. Goa Carbon Ltd, Dempo House, Campal, Panaji, Goa Versus Joint Commissioner of Income Tax, Range-1 & Another In the High Court of Bombay at Goa
16-07-2021 Dilip Chhabria & Others Versus State of Chhattisgarh, through the Station House Officer, Chhattisgarh & Another High Court of Chhattisgarh
13-07-2021 Mary Lucita Carmelite Provincial House, Ernakulam Versus Joint Commissioner Of Income Tax (TDS), Thiruvananthapuram & Another High Court of Kerala
13-07-2021 M/s. Supreme Trading House, Rep. by its Proprietor, A. Ibrahim Kaleel Versus The Assistant Commissioner (ST), Central – II Assessment Circle, Tiruppur & Another High Court of Judicature at Madras
08-07-2021 M/s. Steel House, Rep., by its Proprietor, Aashish Khandelwal, Salem Versus The Assistant Commissioner (CT)(FAC), Salem High Court of Judicature at Madras
06-07-2021 Senthil Kumar & Another Versus The State of House Officer, Kodumudi Police Station, Erode & Another High Court of Judicature at Madras
01-07-2021 Connaught Plaza Resturants Pvt. Ltd. Versus Capital Boot House High Court of Delhi
24-06-2021 Rapid House a proprietary, through its proprietor Abhijeet Kumar Versus The State of Bihar through the Commissioner of State Tax, Patna & Others High Court of Judicature at Patna
22-06-2021 First Choice International, Rep., by its Partner, R. Kesavaram Versus The Commissioner of Customs, Customs House, Chennai & Others High Court of Judicature at Madras
18-06-2021 Vishwa Prasad Versus State of Karnataka Through Station House Officer, Represented by State Public Prosecutor, Bengaluru & Another High Court of Karnataka
18-06-2021 Rajkumar Versus State Rep. by the Station House Officer, Muthiyalpet Police Station, Puducherry High Court of Judicature at Madras
15-06-2021 C.L. Singla Versus Sartaj Co-Operative House Building Society, Chandigarh & Another National Consumer Disputes Redressal Commission NCDRC
15-06-2021 Vijaya Versus State of Karnataka, By Station House Officer, Bangalore High Court of Karnataka
09-06-2021 Vijay Kumar & Others Versus State by the Station House Officer, Represented by the State Public Prosecutor, Bangalore & Another High Court of Karnataka
21-05-2021 Jatinder Mohan Garg Versus The Indian Cooperative House Building Society Ltd. & Another Union Territory Consumer Disputes Redressal Commission UT Chandigarh
13-05-2021 The Society of Trustees of Indigenous Churches in India Versus The New Jerushalem House of Worship Society & Others Supreme Court of India
13-05-2021 Directorate of Health Services Versus Sarvesh House Keeping Services Pvt. Ltd. High Court of Delhi
10-05-2021 Chandrashekhar Bhardwaj & Another Versus State of Chhattisgarh, Through The Station House Officer, Chhattisgarh High Court of Chhattisgarh
09-04-2021 G. Chitra Poornima & Another Versus State by Indiranagar Police Station, Through Station House Officer, Bengaluru & Another High Court of Karnataka
09-04-2021 Nithya Shambhavananda @ R. Narayanan Versus State of Karnataka by Station House Officer, Bidadi High Court of Karnataka
08-04-2021 The Claim Manager, Bharti Axa GIC Ltd., Represented through the Assistant Manager legal & authorized Signatory of Bharti AXA House, New Delhi Versus Smruti Ranjan Mohanty & Others Orissa State Consumer Disputes Redressal Commission Cuttack
08-04-2021 M/s. A.B. Kanisha Timbers, Rep., by its Proprietor Mr. Britto Mariyasami Adiyan, Tirunelveli Versus The Commissioner of Customs, Custom House, Tuticorin & Others Before the Madurai Bench of Madras High Court
07-04-2021 Bhel Employees Model Mutually Aided Co-Operative House Building Society Ltd. Versus State of Telangana rep. by its Principal Secretary, Revenue Department & Others High Court of for the State of Telangana
05-04-2021 Sanjay Agrawa & Others Versus State of Chhattisgarh, Through: Station House Officer High Court of Chhattisgarh
01-04-2021 State of Jammu & Kashmir, through Station House Officer, Police Station, Billawar Versus Ghulam Nabi High Court of Jammu and Kashmir
26-03-2021 Pradesh Philip Alapattu House Periapuram Po Ernakulam Versus Renjith T V Sundaram Ayangar & Sons Marad Kochi & Others Kerala State Consumer Disputes Redressal Commission Thiruvananthapuram
18-03-2021 Chandrashekaraiah & Another Versus The State of Karnataka, Represented by The Station House Officer Bidadi Police Station Ramnagar Rural Circle High Court of Karnataka
08-03-2021 State of Jammu & Kashmir through Station House Officer, Police Station, Gandhi Nagar Versus Mohinder Singh High Court of Jammu and Kashmir
05-03-2021 Lakshmikutty Versus State of Kerala, Represented by The Public Prosecutor, High Court of Kerala, Ernakulam, Representing The Station House Officer, Haripad Police Station, Alappuzha High Court of Kerala
26-02-2021 Triyambhava House Owners Association, Represented by its President, Coimbatore Versus The Commissioner, Corporation of Coimbatore, Coimbatore & Another High Court of Judicature at Madras
05-02-2021 The General Manager, Idukki District Co-operative Bank Ltd., Idukki & Another Versus Sunny Philipose, Vadakkedathu House, Kurichithanam P.O., Kottayam Kerala State Consumer Disputes Redressal Commission Thiruvananthapuram
05-02-2021 The General Manager, Idukki District Co-operative Bank Ltd., Idukki & Another Versus Sunny Philipose, Vadakkedathu House, Kurichithanam P.O., Kottayam Kerala State Consumer Disputes Redressal Commission Thiruvananthapuram
04-02-2021 Noori Lace House Rep by its Proprietor V.M. Shamsudeen (died) & Others Versus K.S. Sureshkumar & Another High Court of Judicature at Madras
04-02-2021 Commissioner of Customs (Air), Customs House, Chennai Versus M/s. Premier Tours & Travels Pvt Ltd., Chennai & Another High Court of Judicature at Madras
02-02-2021 Yashobanta Narayan Dixit Versus Executive Engineer, Bhadrak Division At- Power House, Bhadrak & Another Orissa State Consumer Disputes Redressal Commission Cuttack
01-02-2021 Essar House Private Limited Versus Arcellor Mittal Nippon Steel India Limited, (formerly Essar Steel India Limited) High Court of Judicature at Bombay
29-01-2021 The Blossom Coop. House Building First Society Ltd. Versus Surinder Singh Saini, Prop., Surindra Builders & Engineers & Others Union Territory Consumer Disputes Redressal Commission UT Chandigarh
27-01-2021 M/s. Gilbarco Veeder Root India Pvt. Ltd., Having Its Registered Corporate Office At Art Guild House Kurla(West), Mumbai & Another Versus The Union of India Rep. By The Secretary to the Govt. of India, Ministry of Labour & Employment, New Delhi & Others High Court of Gauhati
27-01-2021 M/s. Shareen Couture (Patiala House) Versus Arvind Union Territory Consumer Disputes Redressal Commission UT Chandigarh
25-01-2021 Vivekananda Nagar Colony Plot & House Owners Welfare Association Versus The State of Telangana & Others High Court of for the State of Telangana
20-01-2021 Environs Energy, PECH Services Ltd., Kolkata Versus T.J. John, Tharappel House, Malappuram Kerala State Consumer Disputes Redressal Commission Thiruvananthapuram
19-01-2021 Union Public Service Commission (UPSC), represented by its Secretary, Dholpur House, New Delhi Versus Brahmananda Patir, Assam & Others High Court of Gauhati
19-01-2021 Union Public Service Commission (UPSC), represented by its Secretary, Dholpur House, New Delhi Versus Brahmananda Patir, Assam & Others High Court of Gauhati
15-01-2021 Laxman @ Shaktiman & Another Versus State Of Chhattisgarh Through Station House Officer, Chhattisgarh & Another High Court of Chhattisgarh
12-01-2021 M/s. Bombay Sewing Machine Co., Delhi Versus Waman Trading As : Nipex Light House And Welding Works Gopalpura Intellectual Property Appellate Board
05-01-2021 The State of Telangana through the Station House Officer, Prohibition & Excise Station, Secunderabad Versus Akaram Ranjith High Court of for the State of Telangana
05-01-2021 M/s. Tata Motors Ltd. Regd. Office At Bombay House, Mumbai & Another Versus State Of Assam Rep. By The Commissioner And Secy., Govt. of Assam, Health & Family Welfare Deptt., Assam, Dispur, Gauhati & Others High Court of Gauhati
04-01-2021 John Brown Trust rep.by its Trustee, A.A. Joseph Versus Michael Charles John Chown Longmore Vale View House & Others High Court of Judicature at Madras
15-12-2020 M.S. Niranjan Babu Versus State of Karnataka, by the Station House Officer, Bangalore & Others High Court of Karnataka
11-12-2020 Rajasekar @ Rajasekaran Versus State rep. by the Station House Officer, Tiruvallur High Court of Judicature at Madras
27-11-2020 M. Babanna Versus State of Karnataka, Represented by Station House Officer, Bangalore & Another High Court of Karnataka
23-11-2020 Power House (Represented by its Proprietor J. Srinivasan), Chennai Versus The Assistant Commissioner (ST), Kodambakkam Assessment Circle, Chennai High Court of Judicature at Madras
22-10-2020 S.A. Venirselvan Versus Estate Officer, wakf House & Another High Court of Judicature at Madras
21-10-2020 State of Kerala Represented By The Station House Officer, Kozhikode Versus M.C. Ansar High Court of Kerala
12-10-2020 M/s. Sri Abhisek India, Rep. by its Proprietor Ramdev Purba Versus The Commissioner of Customs, Custom House & Others Before the Madurai Bench of Madras High Court
09-10-2020 Sunilkumar Amrutlal Jain Versus M/s. Mysore Deep Perfumery House In the High Court of Bombay at Nagpur
25-09-2020 M/s. Enkay Visions (P) Ltd., through its Managing Director N. Krishnaswamy Versus Doordarshan by its Director General Mandi House, Copernicus Marg New Delhi & Another High Court of Judicature at Madras
25-09-2020 Ashok Kumar Swarnkar Versus State of Chhattisgarh through the Station House Officer, Chhattisgarh High Court of Chhattisgarh
25-09-2020 Ashok Kumar Swarnkar Versus State of Chhattisgarh through the Station House Officer, Chhattisgarh High Court of Chhattisgarh
16-09-2020 Manager [Legal] Reliance General Insurance Company Reliance House, Chennai Versus Jeya & Others Before the Madurai Bench of Madras High Court
16-09-2020 Manager [Legal] Reliance General Insurance Company Reliance House, Chennai Versus Jeya & Others Before the Madurai Bench of Madras High Court
14-09-2020 Atam Nagar Cooperative House Building Society Through its President Shri Satinder Mahajan, Atam Nagar Ludhiana Versus LIT Feroze Gandhi Market Ludhiana & Others National Consumer Disputes Redressal Commission NCDRC
14-09-2020 Randhir Kalra Through Its President, Punjab & Another Versus Atam Nagar Co - Op. House Building Society Ltd., Punjab & Others National Consumer Disputes Redressal Commission NCDRC
02-09-2020 Re Jerripothula Samule Kiran & Others Versus The Bible Mission, Rep by its President, Bethel House Railpet Guntur Re v Dr Addanki John & Others High Court of Andhra Pradesh
01-09-2020 M/s. Indian Oxygen Limited, (Now known as BOC India Ltd.,), Oxygen House, Calcutta Versus M/s. A.N.S Oxygen (P) Ltd., Represented by its Managing Director, Chennai High Court of Judicature at Madras
31-08-2020 T. Mohan Kumar Versus The State of Karnataka by the Station House Officer, Bengaluru High Court of Karnataka
28-08-2020 A.E. Gopalan Nambiar, Proprietor, Indian Coffee House, Nilgiris District Versus Nirmala Thambi & Others High Court of Judicature at Madras
27-08-2020 M/s. Green India Enterprises, Andhra Pradesh Represented by its authorized signatory Shri K. Jagadeesh, Versus The Commissioner of Customs, Custom House,Chennai & Another High Court of Judicature at Madras
25-08-2020 Abdul Kabeer Versus The State of Kerala, Represented by The Station House Officer, Irikkur Police Station, Through The Public Prosecutor, High Court of Kerala, Ernakulam High Court of Kerala
13-08-2020 Vinod Ramnani & Another Versus Station House Officer C.B.I./A.C.B/Bangalore & Another High Court of Karnataka
04-08-2020 PPC Mohan Rao & Others Versus The State of Andhra Pradesh, Rep. by the Station House Officer, Gopalapatnam PS, Visakhapatnam High Court of Andhra Pradesh
31-07-2020 Priyabrat Hazarika Versus The Director General, All India Radio, Prasar Bharati House Copernicus Marg, New Delhi & Others Central Administrative Tribunal Guwahati Bench Guwahati
28-07-2020 Amit Satpal Vijan Versus State of Kerala, Represented by The Station House Officer, Central Police Station, Ernakulam District, Through The Public Prosecutor, High Court of Kerala, Ernakulam High Court of Kerala
15-07-2020 Poes Garden & Kasthuri Estate House Owners Association, Rep. by Its Secretary, Chennai Versus State of Tamil Nadu, Rep. by Its Principal Secretary, Revenue & Disaster Management Department, Secretariat, Chennai & Others High Court of Judicature at Madras
08-07-2020 Satish Chander Sharma Versus Punjab State Federation of Cooperative House Building Societies Ltd. Punjab State Consumer Disputes Redressal Commission Chandigarh
08-07-2020 Secretary Vishwabharathi House Building Versus B.K. Krishnaiah National Consumer Disputes Redressal Commission NCDRC
03-06-2020 PUEBLO HOLDINGS LIMITED, Rep. by its authorised signatory Siddhesh Sham Kshirsagar Versus EMIRATES TRADING AGENCY LLC, A company incorporated under the appropriate laws of the United Arab Emirates having its registered office and/or business address at ETA Star House, United Arab Emirates & Others High Court of Judicature at Madras
26-05-2020 M/s. Mulberry Silks Limited (formerly M/s. Shakashambana Silks Exports (P) Ltd.), 'Mulberry House', Rep.by its Director R.K. Bothra Versus Settlement Commission (IT & WT), Additional Bench, Ministry of Finance, Chennai & Others High Court of Judicature at Madras
22-05-2020 Manjunath @ Bonda Manjunath Versus State of Karnataka, Through Station House Officer, Represented by the State Public Prosecutor High Court of Karnataka
20-05-2020 P.S. Shamon Versus The Station House Officer, Kondotty Police Station, Malappuram & Others High Court of Kerala
14-05-2020 Ifran @ Badan Versus The State of Karnataka, Represented by the Station House Officer High Court of Karnataka
13-05-2020 Anil Kumar @ Anil Versus State by Kodigehalli Police Station, Rep. by its Station House Officer High Court of Karnataka
07-04-2020 Nilanjan Bhattacharya Versus The Station House Officer & Others High Court of Karnataka
13-03-2020 Gurmukh Singh Lehal Versus Ajanta Coop. House Building (1st) Society Ltd., Chandigarh & Another National Consumer Disputes Redressal Commission NCDRC
11-03-2020 South Delhi Municipal Corporation of Delhi Through its Commissioner, Delhi Versus M/s. Sawhney Export House Pvt. Ltd. Through its Managing Director, New Delhi & Another National Consumer Disputes Redressal Commission NCDRC
11-03-2020 Kasim Versus State, Rep. by Inspector of Police, D3 Ice House Police Station, Chennai High Court of Judicature at Madras
03-03-2020 In The Matter of: Liberty House Group Pte. Ltd. V/S State Bank of India And Others National Company Law Appellate Tribunal
03-03-2020 Bhanot House Flat Owners/Occupants Association Versus Bhanot Construction & Housing Limited Through Its Directors Delhi State Consumer Disputes Redressal Commission New Delhi
28-02-2020 Pragalathan & Another Versus State rep. by the Station House Officer, Karaikal High Court of Judicature at Madras
28-02-2020 Tata Power Delhi Distribution Ltd Having its Registered office at NDPL House, Hudson Lines, New Delhi V/S Delhi Electricity Regulatory Commission Through its Secretary, New Delhi Appellate Tribunal for Electricity Appellate Jurisdiction
27-02-2020 Dhariwal Infrastructure Limited Mr. Subhransu Gupta, Chief Financial Officer CESE House Chowringhe Square Kolkata Versus Maharashtra Electricity Regulatory Commission & Others Appellate Tribunal for Electricity Appellate Jurisdiction
24-02-2020 Ajay Kumar Passi Versus Punjab State Federation of Cooperative House Building Societies Ltd. National Consumer Disputes Redressal Commission NCDRC
20-02-2020 Harish Chandra Singh Versus State of M.P. Through State House Officer, Police Station Ratlam & Others High Court of Madhya Pradesh Bench at Indore



Directors
DIN Name Since
00128882 VIJAY KUMAR GUPTA 27-05-1999
00244025 SURENDER KUMAR GUPTA 27-05-1999
01274628 MANJU GUPTA 01-04-2002

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