Some PAST Judgements / Case Laws similar to M B D ENGINEERING PRIVATE LIMITED
Last Checked Past / Closed Litigation On 04-04-2021 22:15
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10-03-2021 |
Dr. P. Dananjayan Versus The Principal, Pondicherry Engineering College, Puducherry & Others |
High Court of Judicature at Madras |
09-03-2021 |
Linkquest Quippo Infra Limited Versus A2Z Infra Engineering Limited |
High Court of Delhi |
08-03-2021 |
Pravin Electricals Private Limited Versus Galaxy Infra & Engineering Private Limited |
Supreme Court of India |
05-03-2021 |
M/s. Blue Sea Industries Private Limited Versus M/s. Polytech Engineering & Consultants |
High Court of for the State of Telangana |
25-02-2021 |
M/s. Sakthi Durga Engineering, Represented by its Partner R.S. Krishnan, Chennai Versus P.S. Raman |
High Court of Judicature at Madras |
17-02-2021 |
Container Corporation of India, CONCOR Bhavan & Another Versus Devi Engineering & Construction Private Limited & Another |
High Court of Andhra Pradesh |
09-02-2021 |
Nikhil Institute & Engineering, Mathura & Another Versus Vipul Dixit |
Uttar Pradesh State Consumer Disputes Redressal Commission Lucknow |
09-02-2021 |
Abhi Engineering Corporation Pvt. Ltd. & Another Versus Union of India & Others |
High Court of Judicature at Bombay |
09-02-2021 |
Hindustan Petroleum Corporation Ltd., Rep. by its Senior Manager-Retail Upgradation, Chennai Versus Banu Constructions, Civil & Electrical Engineering Contractors, Chennai & Another |
High Court of Judicature at Madras |
02-02-2021 |
M.P. Varghese, Assistant Professor in Mechanical Engineering, Model Engineering College, Thrikkakara, Ernakulam & Others Versus V.P. Devassia, Principal, Model Engineering College, Thrikkakara, Ernakulam & Another |
High Court of Kerala |
19-01-2021 |
Harikrishna Engineering Works & Others Versus Syndicate Bank & Another |
High Court of Gujarat At Ahmedabad |
19-01-2021 |
M/s. L & T Hydrocarbon Engineering Limited, Represented by its Head-Finance & Accounts, P. Ganesan Versus Union of India, Department of Commerce, Ministry of Commerce & Industry & Others |
High Court of Judicature at Madras |
23-12-2020 |
S. Rajkumar Versus Principal, Pondicherry Engineering College, Puducherry |
High Court of Judicature at Madras |
18-12-2020 |
M/s. Newera Projects Versus M/s. Senbo Engineering Limited & Others |
High Court of Delhi |
10-12-2020 |
APJ Abdul Kalam Technological University & Another Versus Jai Bharath College of Management And Engineering Technology & Others |
Supreme Court of India |
10-12-2020 |
M/s. Indian Institute of Engineering Technology, Chennai Versus The Deputy Commissioner of Income Tax (Exemptions)-III, Chennai |
High Court of Judicature at Madras |
07-12-2020 |
The Chairman, M/s. IFET College of Engineering, Tamil Nadu Versus Arumugam & Others |
High Court of Judicature at Madras |
04-12-2020 |
Candela Engineering Corporation, Rep. by Its Managing Partner, Anoop K. Mathav Versus Corporation of Thrissur & Others |
High Court of Kerala |
01-12-2020 |
M/s. Sukumar Engineering Exports, Rep. by its Proprietor – S. Sukumar Versus The State of Tamil Nadu, Represented by the Secretary, Commercial Taxes and Registration Department, Fort St. George, Chennai & Another |
High Court of Judicature at Madras |
26-11-2020 |
Noy Vallesina Engineering Spa, (Now Known As Noy Ambiente S.P.A) Versus Jindal Drugs Limited & Others |
Supreme Court of India |
25-11-2020 |
National Insurance Co Ltd, Fort, Mumbai Versus M/s. Patel Engineering Ltd. |
National Consumer Disputes Redressal Commission NCDRC |
11-11-2020 |
Heavy Engineering Corporation Ltd., Through Its Chairman-cum-managing Director, Dhurwa Versus Union of India, Through Deputy Chief Labour Commissioner (Central), Dhanbad & Others |
High Court of Jharkhand |
05-11-2020 |
M/s. Sandur Manganese & Iron Ores Ltd., Represented by its Company Secretary, Md. Abdul Saleem, Bangalore Versus M/s. R.K. Infra & Engineering (India) Pvt. Ltd., Represented by its Director |
High Court of Karnataka Circuit Bench At Dharwad |
02-11-2020 |
Goverdhangiri CHS Ltd V/S Bharat Infrastructure & Engineering Ltd. |
High Court of Judicature at Bombay |
29-10-2020 |
Perunthalaivar Kamarajar Institute of Maritime Science and Engineering,Represented by its Chief Executive Officer, Chidambaram Versus The Director General of Shipping & Another |
High Court of Judicature at Madras |
28-10-2020 |
R. Krishnamurthy & Co., Engineering Contractors, A Partnership Firm, Rep.by its Managing Partner, R. Krishnamurthy Versus RMD Kwikform India Pvt. Ltd., New Delhi & Others |
High Court of Judicature at Madras |
28-10-2020 |
M/s. Bhimaas Engineering & Projects Pvt. Ltd., Chennai Versus The Deputy Commissioner of Income Tax, Chennai |
High Court of Judicature at Madras |
16-10-2020 |
M/s. Khushee Construction through its Power of Attorney Holder, namely Shree Rajeev Kumar, District Patna Versus The State of Bihar through the Secretary, Public Health Engineering Department, Govt. of Bihar, Patna & Others |
High Court of Judicature at Patna |
12-10-2020 |
China Datang Technologies & Engineering Co. Ltd., Delhi Versus NLC India Limited, Chennai & Another |
High Court of Judicature at Madras |
30-09-2020 |
M/s. Shriram EPC Limited, Represented by its Sr.Vice President – Legal & Secretarial R. Sridharan Versus Valecha Engineering Limited, Valecha Chambers, Mumbai |
High Court of Judicature at Madras |
23-09-2020 |
M/s. Real Talent Engineering Private Limited, Rep by its Director P.S. Dasarathy Versus The Deputy Commissioner Corporate Circle, 5(1), Chennai & Others |
High Court of Judicature at Madras |
22-09-2020 |
Bhilai Engineering Corporation Ltd., Through Madhavdas K., Authorised Signatory Bec Nandinin Road Industrial Area, Chhattisgarh Versus United India Insurance Company Ltd. Through Senior Divisional Manager, Chhattisgarh |
National Consumer Disputes Redressal Commission NCDRC |
21-09-2020 |
M/s. NTC Infra & Engineering Private Limited Represented by its Director S. Muthusamy, Versus The Assistant Commissioner (ST) & Others |
High Court of Judicature at Madras |
16-09-2020 |
Biplab Mukherjee & Others Versus Indian Institute of Engineering, Science & Technology & Others |
High Court of Judicature at Calcutta |
11-09-2020 |
M/s. Real Talent Engineering Private Limited, Rep by its Director P.S. Dasarathy Versus The Deputy Commissioner of Income Tax Corporate Circle 5 (1), Chennai & Others |
High Court of Judicature at Madras |
08-09-2020 |
R.K. Engineering Equipments Rep. by its Proprietor Versus Deputy State Tax Officer 1 Kondalampatti Assessment Circle Salem |
High Court of Judicature at Madras |
08-09-2020 |
Jai Bharath College of Management & Engineering Technology, Rep. by Its Chairman, Ernakulam & Others Versus The State of Kerala, Rep. by Its Secretary to Government, Higher Education Department, Trivandrum & Others |
High Court of Kerala |
03-09-2020 |
M/s. Khushee Construction through its Power of Attorney Holder, Patna Versus The State of Bihar through the Secretary, Public Health Engineering Department, Govt. of Bihar, Patna & Others |
High Court of Judicature at Patna |
02-09-2020 |
Seth Srinivas Agarwal Institute of Engineering And Technology Versus Raj Ratan Baudh |
Uttar Pradesh State Consumer Disputes Redressal Commission Lucknow |
01-09-2020 |
3I Infraprojects Mauritius Limited Versus Navayuga Engineering Company Limited & Others |
High Court of for the State of Telangana |
01-09-2020 |
M/s. Shree Venkateshwara Educational & Charitable Trust, Represented by its Chairman, P. Venkatachalam, Administering Shree Venkateshwara Hi-Tech Engineering College, Erode Versus The Deputy Director (i/c), Employees' State Insurance Corporation, Sub Regional Office, Coimbatore & Others |
High Court of Judicature at Madras |
25-08-2020 |
The Mining & Engineering Corporation Versus Union of India & Another |
High Court of Delhi |
21-08-2020 |
Posh Infrastructure Pvt. Ltd. Versus Official Liquidator, Liquidator of Transpower Engineering Ltd. |
High Court of Judicature at Bombay |
21-08-2020 |
M/s. Metal Tubes & Rolling Mills, Marol Maroshi Road, Andheri (East) & Another Versus The Official Liquidator, Liquidator of Transpower Engineering Ltd. (In Liqn.) & Another |
High Court of Judicature at Bombay |
18-08-2020 |
Vectra Advanced Engineering Pvt Ltd & Another. Versus Union Of India Through Secretary Ministry Of Defence & Another. |
High Court of Delhi |
13-08-2020 |
The State of Tamil Nadu, Rep. by its Principal Secretary, Dept. of Higher Education, Chennai Versus Syed Ammal Engineering College, Rep. By its Administrative Officer, Ramanathapuram |
High Court of Judicature at Madras |
11-08-2020 |
M. Raj Sekhar Versus The State of Telangana, rep. by its Prl.Secretary, Public Health & Municipal Engineering Dept. & Others |
High Court of for the State of Telangana |
30-07-2020 |
Mahrishi Arvind Institute of Engineering, Rajasthan Versus Ranjit Singh & Another |
National Consumer Disputes Redressal Commission NCDRC |
30-07-2020 |
Indian Oil Corporation Limited Versus FEPL Engineering (P) Limited & Another |
High Court of Delhi |
29-07-2020 |
State Bank of India, SCT Engineering College Branch, Pappanamcode, Thiruvananthapuram Versus V. Geetha, Sreenandanam & Another |
Kerala State Consumer Disputes Redressal Commission Thiruvananthapuram |
17-07-2020 |
M/s. Arudra Engineering Private Limited, Represented by its Managing Director, R. Natraj Versus M/s. Pathanjali Ayurved Limited, Represented by its Director, New Delhi |
High Court of Judicature at Madras |
14-07-2020 |
Rajeev Gandhi Memorial College of Engineering & Technology & Another Versus The State of Andhra Pradesh & Others |
Supreme Court of India |
06-07-2020 |
K. Prem Chander & Another Versus M/s. Hella India Automotive Private Limited Formerly known as FTZ Engineering (P) Ltd., Chennai & Another |
High Court of Judicature at Madras |
23-06-2020 |
Rohini Gogoi (Under Suspension) Versus State of Assam Rep. by the Secretary to the Govt. of Assam, Public Health Engineering Deptt. |
High Court of Gauhati |
15-06-2020 |
ISTTM India Private Limited Versus Engineering Staff College of India |
High Court of for the State of Telangana |
09-06-2020 |
Maharashtra State Electricity Distribution Co. Ltd. Versus Principal, College of Engineering, Pune |
High Court of Judicature at Bombay |
29-05-2020 |
Megha Engineering & Infrastructures Ltd., Rep. by its Vice President & Duly Authorized Signatory, TV. Sudheer Mohan Versus The State of Karnataka, Rep. by The Secretary to The Government, Bengaluru & Others |
High Court of Karnataka |
22-05-2020 |
Patel Engineering Ltd. Versus North Eastern Electric Power Corporation Ltd. (Neepco) |
Supreme Court of India |
11-05-2020 |
Posco Engineering & Construction India Pvt. Ltd. Versus Sinew Developers Pvt. Ltd. |
Supreme Court of India |
11-05-2020 |
South East Asia Marine Engineering & Constructions Ltd. (Seamec Ltd.) Versus Oil India Limited |
Supreme Court of India |
18-03-2020 |
M/s. COPCO Engineering Pvt. Ltd., Rep.by its Managing Director K. George Versus Southern Railway, Office of the Chief Administrative Officer (Construction), Chennai |
High Court of Judicature at Madras |
18-03-2020 |
Abhighyan Bhattacharya & Another Versus School Of Engineering & Technology & Others |
National Consumer Disputes Redressal Commission NCDRC |
17-03-2020 |
M/s. Rite Choice Foundations and Engineering Pvt. Ltd., Rep., by its Managing Director, C.K. Sridhar Versus The State of Tamil Nadu, Rep., by its Secretary to Government, Housing and Urban Development Department, Secretariat, Chennai & Another |
High Court of Judicature at Madras |
06-03-2020 |
Indian Oil Corporation Limited. Versus TOYO Engineering Corporation & Another |
High Court of Delhi |
05-03-2020 |
Dr.(Mrs) Sania Akhtar, Working as Principal Director (Senior Principal Scientist), Central Institute of Plastics Engineering & Technology SARP, Bangalore Versus The Director General, Central Institute of Plastics Engineering & Technology, Ministry of Chemical & Fertilizers, Guindy, Chennai & Another |
Central Administrative Tribunal Bangalore Bench |
04-03-2020 |
K. Kumar Versus V. Nalini Engineering Company, Vellore & Another |
High Court of Judicature at Madras |
02-03-2020 |
M/s. Project Engineering Corporation Limited, Ernakulam, Represented by Manager (Administrations) Binu Jacob Versus M/s. Doshion Private Ltd., Ahmedabad, Represented by Its Director, Rakshit Doshi |
High Court of Kerala |
19-02-2020 |
M.I.E.T. Engineering College, Rep. by its Chairman, Er.A. Mohamed Yunus, Trichy & Others Versus The Registrar, Anna University of Technology, Guindy & Another |
High Court of Judicature at Madras |
17-02-2020 |
Nileshbhai Arvindbhai Gandhi, Director, Cube Construction Engineering Limited Versus State of Gujarat & Another |
High Court of Gujarat At Ahmedabad |
10-02-2020 |
M/s. JV Engineering Associate, Civil Engineering Contractors, Represented by its Partner, S. Jaikumar Versus General Manager, CORE, Allahabad, Represented by Deputy Chief Engineer, Railway Electrification, Chennai, Egmore |
High Court of Judicature at Madras |
10-02-2020 |
V. Vennila Versus The Executive Engineering Transmission Line Construction/ Tamilnadu Transmission Corporation Ltd. (TANTRANSCO), Thanjavur District & Others |
High Court of Judicature at Madras |
06-02-2020 |
M/s. Shintec Engineering India Pvt. Ltd., represented by its Authorised Signatory, Vanagaram Versus The Assistant Commissioner (ST) JJ Nagar Assessment Circle, Thirumangalam, Chennai |
High Court of Judicature at Madras |
05-02-2020 |
M/s. Mcnally Bharath Engineering Company Ltd., Represented by its Vice-President (Finance & Accounts) & Another Versus The Commercial Tax Officer, Karaikal Assessment Circle & Others |
High Court of Judicature at Madras |
05-02-2020 |
Tarun Keshrichand Shah & Another Versus M/s. Kishore Engineering Company & Others |
High Court of Judicature at Bombay |
03-02-2020 |
The Government of Tamil Nadu, Highways Department, rep. by the Divisional Engineer (H) Chennai Metropolitan Development Plan Division-1 Versus M/s. Jenefa Constructions, Civil Engineering Contractor, rep. by its Partner, M. Arunachalam |
High Court of Judicature at Madras |
28-01-2020 |
Mohtimbas Engineering Pvt. Ltd. & Another Versus Machine N Tools & Others |
High Court of Judicature at Bombay |
25-01-2020 |
United India Insurance Company Limited Versus Bhilai Engineering Corporation Ltd. |
Chhatisgarh State Consumer Disputes Redressal Commission Raipur |
21-01-2020 |
Bharat Heavy Electricals Limited, Nandanam, Chennai & Others Versus M/s. UB Engineering Limited, Rep. by its Power of Attorney G.D. Deshpande & Others |
High Court of Judicature at Madras |
21-01-2020 |
Tractebel Engineering Private Limited Versus Patnazi Power Limited |
National Company Law Tribunal New Delhi |
21-01-2020 |
The Indian Officer's Association, Chennai Versus M/s. Swaruba Engineering Construction Company Private Limited, Chennai & Others |
High Court of Judicature at Madras |
20-01-2020 |
Meerut Development Authority Meerut Versus M/s Civil Engineering Construction Corporation & Others |
High Court of Judicature at Allahabad |
20-01-2020 |
State of AP Versus Devi Engineering & Construction |
High Court of Andhra Pradesh |
13-01-2020 |
M/s. Jullundur Engineering Complany, Jalandhar V/S Commissioner of Income Tax, Jalandhar & Another |
High Court of Punjab and Haryana |
09-01-2020 |
Ajay Kumar Bishnoi, Former Managing Director, M/s. Tecpro Systems Ltd. Versus M/s. Tap Engineering, Rep. by Jawahar |
High Court of Judicature at Madras |
08-01-2020 |
M/s. Sathee Engineering Construction Company, Rep. by its Proprietor, Gopu Kumar, Kollam Versus Additional Commissioner of Central Excise, Salem & Another |
High Court of Judicature at Madras |
07-01-2020 |
Caparo Engineering India Limited V/S Commissioner of Central Goods and Service Tax, Customs and Excise, Ujjain |
Customs Excise Service Tax Appellate Tribunal Principal Bench New Delhi |
03-01-2020 |
Harji Engineering Works Pvt. Ltd. Versus Hindustan Steelworks Construction Ltd. |
High Court of Judicature at Calcutta |
02-01-2020 |
C. Narayanasamy (Deceased) & Others Versus The Executive Engineer, Agriculture Engineering Department, Tiruvannamalai |
High Court of Judicature at Madras |
02-01-2020 |
Seahorse Marine Engineering Pvt. Ltd., Represented by its Managing Director Versus Owners & Parties Interested in the Vessel Shb Dharti-iv/cherry 1005-5, Now Lying at the Port of Tuticorin & Represented by Its Master & M/s. Dharthi Dredging & Infrastructure Ltd., Rep. by Its Director & Another |
High Court of Judicature at Madras |
01-01-2020 |
Raj Engineering Works and Others. V/S Indian Overseas Bank |
DEBTS RECOVERY TRIBUNAL VISAKHAPATNAM |
20-12-2019 |
Infant Jesus College of Engineering, Rep. by its Chair Person, A. Roselet Bai Versus The Registrar, Anna University, Chennai & Others |
High Court of Judicature at Madras |
18-12-2019 |
Standard Chartered Bank Versus Heavy Engineering Corporation Limited & Another |
Supreme Court of India |
18-12-2019 |
M/s. Hyundai Engineering & Construction Co. Ltd., Represented by its Authorized Representative, New Delhi Versus V.O.Chidambaram Port Trust |
High Court of Judicature at Madras |
02-12-2019 |
Basava Engineering School of Technology Rep. by its Principal B.J. Patil Versus State of Karnataka Rep. by its Prl. Secretary Department of Technical Education |
High Court of Karnataka Circuit Bench OF Kalaburagi |
25-11-2019 |
National Highways Authority of India Versus Ssangyong Engineering & Construction Co. Ltd. |
High Court of Delhi |
20-11-2019 |
M/s. Coverntry Springs and Engineering Company Limited & Others Versus M/s. Assets Reconstruction Company of India Limited (ARCIL) & Others |
In the High Court of Bombay at Nagpur |
15-11-2019 |
M/s. Laxmi Civil Engineering Services Pvt. Ltd. Versus Kerla Water Authority |
High Court of Kerala |
15-11-2019 |
The Manager, Vimal Jyothi Engineering College, Kannur & Others Versus State of Kerala, Represented by Secretary, Local Self Government Department, Government Secretariat, Trivandrum & Others |
High Court of Kerala |
13-11-2019 |
The Director, E.S.I. Corporation, Sub Regional Office, Kochi Versus M/s. Western Marine Engineering, Kochi, Represented by Its Managing Partner, K.T. Jacob |
High Court of Kerala |
29-10-2019 |
Vinod Kumar Jain Versus U.T. Administration, through Secretary Engineering, Chandigarh & Others |
Central Administrative Tribunal Chandigarh Bench |