M B AGRITECH PRIVATE LIMITED

Activity: Manufacturing (Food stuffs) in Delhi.
Active
Basic Info Contact Info Compliance Financials Directors
Judgments / Past Court Orders TradeMarks On Going, Current Litigation
CIN
U15491DL2001PTC112431 		ROC
RoC-Delhi 		Incorporation Date
17-09-2001
Class
Private 		Category
Company limited by Shares 		Sub-Category
Non-govt company
Listed
Unlisted 		Suspended at Exchange
- 		 
Registration Number
112431 		Registration Date
17-09-2001 		 
   



Listing Info



Not Listed or Listing Info, not found!





Compliance
Active Compliance
ACTIVE compliant
Last AGM Date
27-09-2019
Last Balance Sheet Date
31-03-2019



Financials
Authorized Capital
Rs. 1,00,000
Paid Up Capital
Rs. 1,00,000



Contact Information
E-Mail Address
mds@golflinks.in
Registered Address
H-16/A/947, Block-H, Gali No. 16, Sangam Vihar New Delhi South Delhi DL 110062 IN



TradeMarks

Total 0 marks found.




Some PAST Judgements / Case Laws similar to M B AGRITECH PRIVATE LIMITED

Last Checked Past / Closed Litigation On 11-05-2022 16:53
03-03-2020 In The Matter of: Achala Gold Agritech Investments Limited & Others Versus M/s. Achala Gold Agritech Investment Limited & Others National Company Law Appellate Tribunal
08-11-2019 Pan Seed Pvt. Ltd. Versus M/s. Kishan Green Field Agritech & Others High Court of Judicature at Calcutta
15-04-2019 Mayur Seeds Corporation & Agritech Versus National Seeds Corporation Limited High Court of Delhi
20-03-2019 Dhanuka Agritech Ltd. & Another Versus Ram Chander Madya Pradesh State Consumer Disputes Redressal Commission Bhopal
21-01-2019 Sri Shanmukha Agro Traders Versus Shanmukha Agritech Limited High Court of Andhra Pradesh
10-01-2018 CC, New Delhi (ICD, TKD) V/S Daxen Agritech (India) Pvt. Ltd. Customs Excise Service Tax Appellate Tribunal Principal Bench New Delhi
01-05-2017 M/s. Global Agritech, Represented by its Managing Partner Moideen Versus Authorised Officer, Indian Overseas Bank, Malappuram Debts Recovery Tribunal Ernakulam
11-09-2015 Narendra urangi & Others Versus M/s. Greenmint India Agritech Pvt. Ltd. & Another In the High Court of Judicature at Hyderabad
28-03-2012 Gopal Jaiswal Versus Masand Agritech & Others High Court of Judicature at Calcutta
04-03-2011 M.Satyanarayana & Others Versus M/s Farm Vision Agritech Rep. by its Managing Partner Obileshu & Others Andhra Pradesh State Consumer Disputes Redressal Commission Hyderabad
05-02-2010 M/s.Shobha Agritech, Represented by its Proprietor, P. Upender Reddy Versus M/s.Gubba Cold Storage Limited, Reptd. By its Managing Director & Another Andhra Pradesh State Consumer Disputes Redressal Commission Hyderabad
01-02-2010 Mr.G.V. Ramanaiah Versus M/s Crystal Agritech Ltd., Rep. by its Managing Director, Mr.K. Murali Mohan Andhra Pradesh State Consumer Disputes Redressal Commission Hyderabad
05-12-2007 Sai Agritech Versus The Commissioner of Agriculture, Andhra Pradesh & Another High Court of Andhra Pradesh
20-03-2007 Varun Agritech & Another Versus The Assistant Director & Another High Court of Andhra Pradesh
16-04-2001 Messrs Scarlet Flowers and Agritech Limited Versus Messrs Oriental Floratech India Limited and Others Supreme Court of India
11-09-1997 Agritech Hatcheries and Food Limited and Others Versus Valuable Steels India Private Limited High Court of Judicature at Madras



Directors
DIN Name Since
07068250 DEVENDRA MISHRA 12-01-2015
02929571 BHUPENDRA AGARWAL 10-06-2014

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