M. A. INFRASTRUCTURE PRIVATE LIMITED

Activity: Construction in Delhi.
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Basic Info Contact Info Compliance Financials Directors
Judgments / Past Court Orders TradeMarks On Going, Current Litigation
CIN
U45200DL2007PTC158810 		ROC
RoC-Delhi 		Incorporation Date
05-02-2007
Class
Private 		Category
Company limited by Shares 		Sub-Category
Non-govt company
Listed
Unlisted 		Suspended at Exchange
- 		 
Registration Number
158810 		Registration Date
05-02-2007 		 



Listing Info



Not Listed or Listing Info, not found!





Compliance
Active Compliance
---
Last AGM Date
30-09-2015
Last Balance Sheet Date
31-03-2015



Financials
Authorized Capital
Rs. 1,00,000
Paid Up Capital
Rs. 1,00,000



Contact Information
E-Mail Address
jain.rameshk@gmail.com
Registered Address
HOUSE NO. 42 STREET NO. 78, PUNJABI BAGH WEST NEW DELHI DL 110026 IN



TradeMarks

Total 0 marks found.




Some PAST Judgements / Case Laws similar to M. A. INFRASTRUCTURE PRIVATE LIMITED

Last Checked Past / Closed Litigation On 04-04-2021 02:41
25-03-2021 Mahavir Prashad Jain Versus M/s. Pioneer Urban Land And Infrastructure Ltd., New Delhi National Consumer Disputes Redressal Commission NCDRC
25-03-2021 M/s. Orris Infrastructure (P) Ltd., Through Its Cmd Sh. Vijay Gupta & Others Versus Naveen Garg & Another National Consumer Disputes Redressal Commission NCDRC
23-03-2021 M/s. National Highways Authority of India Versus M/s. AFCONS Infrastructure Ltd. High Court of Delhi
09-03-2021 Meena Versus Delhi Transport Infrastructure Development Corporation Limited High Court of Delhi
03-03-2021 M/s. Mohbe Infrastructure A Partnership Firm Versus State of M.P & Others High Court of Madhya Pradesh
01-03-2021 Kridhan Infrastructure Pvt Ltd (Now known as Krish Steel and Trading Pvt Ltd) Versus Venkatesan Sankaranarayan & Others Supreme Court of India
24-02-2021 Ahmedabad East Infrastructure LLP & Another Versus Collector & District Magistrate, Gandhinagar & Others High Court of Gujarat At Ahmedabad
18-02-2021 State of Maharashtra Through Executive Engineer, Public Works Division & Another Versus Khare & Tarkunde Infrastructure Pvt. Ltd. & Others In the High Court of Bombay at Nagpur
15-01-2021 H.D. Devegowda Versus M/s. Nandi Infrastructure Corridor Enterprise Limited, Rep. by its Authorised Signatory, Bangalore High Court of Karnataka
08-01-2021 UTI Infrastructure Technology & Services Ltd., Maharashtra & Others Versus U. Sandhya Sree & Others National Consumer Disputes Redressal Commission NCDRC
07-01-2021 M/s. Sri Gopikrishna Infrastructure Pvt.Ltd. Versus The State of Tripura & Others High Court of Tripura
24-12-2020 PND Infrastructure Private Limited & Another Versus M/s. Fab Leathers Limited & Another High Court of Judicature at Calcutta
22-12-2020 BNR Infrastructure Projects (P) Ltd., Represented by its Director, B. Charan Prasad Versus State of Tamil Nadu, Represented by its Secretary, Chennai & Others High Court of Judicature at Madras
26-11-2020 Anuj Tandon & Others Versus M/s. Ansal Phalak Infrastructure Private Limited Through Mangaing Director, New Delhi National Consumer Disputes Redressal Commission NCDRC
16-11-2020 Union Bank of India Versus Dmc Infrastructure Pvt. Ltd. & Others Debts Recovery Appellate Tribunal at Delhi
02-11-2020 Goverdhangiri CHS Ltd V/S Bharat Infrastructure & Engineering Ltd. High Court of Judicature at Bombay
22-10-2020 M/s. H.H. Infrastructure Pvt Ltd. Versus Allan James Taylor In the High Court of Bombay at Goa
30-09-2020 M/s. Taneja Developers & Infrastructure Ltd., New Delhi Versus Col. B.S. Goraya National Consumer Disputes Redressal Commission NCDRC
30-09-2020 M/s. TDI Infrastructure Ltd., New Delhi Versus Col. B.S. Goraya & Another National Consumer Disputes Redressal Commission NCDRC
29-09-2020 M/s ATC Telecom Infrastructure Pvt. Ltd., Ranchi Versus The Union of India through Department of Telecommunications, Ministry of Communications and IT, Government of India & Others High Court of Judicature at Patna
25-09-2020 M/s. Renaissance Infrastructure through its Partners & Others Versus Parth B. Suchak & Another High Court of Judicature at Bombay
16-09-2020 S.E.W. Infrastructure Limited, Chhattisgarh Versus Mohd. Sirajuddin & Another High Court of Chhattisgarh
16-09-2020 S.E.W. Infrastructure Limited, Chhattisgarh Versus Mohd. Sirajuddin & Another High Court of Chhattisgarh
28-08-2020 M/S Ambience Infrastructure Private Limited (Now Known As) Ambience Developers And Infrastructure Pvt Ltd. & Another Versus Ambience Island Apartment Owners & Others Supreme Court of India
26-08-2020 Davinder Nath Sethi & Another Versus M/s. Purearth Infrastructure Limited, New Delhi National Consumer Disputes Redressal Commission NCDRC
21-08-2020 Posh Infrastructure Pvt. Ltd. Versus Official Liquidator, Liquidator of Transpower Engineering Ltd. High Court of Judicature at Bombay
13-08-2020 Brahmaputra Infrastructure Ltd, New Delhi & Another Versus State of Bihar & Another High Court of Judicature at Patna
22-07-2020 M/s. TDI Infrastructure Ltd. (Through Its Authorised Representative), New Delhi Versus Sukhmal Jain & Another National Consumer Disputes Redressal Commission NCDRC
14-07-2020 Jyoti Bhardwaj Versus TDI Infrastructure Ltd. Delhi State Consumer Disputes Redressal Commission New Delhi
13-07-2020 Rakesh Wadhwan, Shareholder (Housing Development & Infrastructure Ltd.) Versus Bank of India, Bandra, & Another National Company Law Appellate Tribunal
13-07-2020 Rishikesh Mahajan & Another Versus Sikka Infrastructure Pvt. Ltd. & Others Delhi State Consumer Disputes Redressal Commission New Delhi
09-07-2020 M/s Kalyan Toll Infrastructure Ltd., Madhya Pradesh Versus Bilaspur Smart City Limited, Bilaspur (CG) & Others High Court of Chhattisgarh
30-06-2020 Bengal Shirsti Infrastructure Development Ltd. & Others Versus Saurajit Banerjee & Another West Bengal State Consumer Disputes Redressal Commission Kolkata
29-06-2020 M.C. Subramaniam Reddy Versus Karnataka Rural Infrastructure Development Ltd. & Another High Court of Karnataka Circuit Bench At Dharwad
22-06-2020 Neelam Bhatia Versus Eldeco Infrastructure & Properties Ltd. Delhi State Consumer Disputes Redressal Commission New Delhi
17-06-2020 Ashish Aggarwal Versus Pioneer Urban Land & Infrastructure Limited, New Delhi National Consumer Disputes Redressal Commission NCDRC
10-06-2020 Blue Coast Infrastructure Development Pvt. Ltd. Versus Blue Coast Hotels Ltd. & Another High Court of Delhi
02-06-2020 Afcons Infrastructure Limited Versus Konkan Railway Corporation Limited High Court of Judicature at Bombay
19-05-2020 Vishwas Mulki & Another Versus M/s. Upakarma Infrastructure Private Limited Rep. by its Director Shilpa Rau High Court of for the State of Telangana
15-05-2020 PKSS Infrastructure Private Ltd. Versus South Delhi Municipal Corporation & Others High Court of Delhi
05-05-2020 V4 Infrastructure Pvt Ltd. Versus Jindal Biochem Pvt Ltd. High Court of Delhi
27-04-2020 PKSS Infrastructure Private Ltd. Versus South Delhi Municipal Corporation & Others High Court of Delhi
20-04-2020 MEP Infrastructure Developers Ltd. Versus South Delhi Municipal Corporation & Others High Court of Delhi
23-03-2020 Damyanti Devi Versus Vipul Infrastructure Developers Ltd. & Others High Court of Delhi
18-03-2020 Praveen Kumar Versus M/s. RPS Infrastructure Limited, New Delhi National Consumer Disputes Redressal Commission NCDRC
18-03-2020 Pushpak Infrastructure Pvt. Ltd. Versus Goutam Saha & Others National Consumer Disputes Redressal Commission NCDRC
11-03-2020 Arun Bhardwaj Versus T.D.I. Infrastructure Private Limited Delhi State Consumer Disputes Redressal Commission New Delhi
06-03-2020 Om Prakash Swami Versus Haryana State Industrial And Infrastructure Development Corporation Ltd., New Delhi National Consumer Disputes Redressal Commission NCDRC
06-03-2020 Neeraj Aggarwal Versus Today Homes & Infrastructure Pvt. Ltd National Consumer Disputes Redressal Commission NCDRC
05-03-2020 BSP Infrastructure & Construction Ltd. (BICL) & Others Versus Securities & Exchange Board of India & Another SEBI Securities amp Exchange Board of India Securities Appellate Tribunal
05-03-2020 Corporation Bank Versus S.J.N. Energy Infrastructure Pvt. Ltd. & Others National Company Law Appellate Tribunal
04-03-2020 Madhya Pradesh Housing & Infrastructure Development Board & Another Versus Vijay Bodana & Others Supreme Court of India
02-03-2020 Union Bank of India Versus Rajat Infrastructure Pvt. Ltd. & Others Supreme Court of India
28-02-2020 Manoj Tayal & Another Versus Logix Infrastructure Pvt. Ltd. & Others National Consumer Disputes Redressal Commission NCDRC
27-02-2020 Dhariwal Infrastructure Limited Mr. Subhransu Gupta, Chief Financial Officer CESE House Chowringhe Square Kolkata Versus Maharashtra Electricity Regulatory Commission & Others Appellate Tribunal for Electricity Appellate Jurisdiction
26-02-2020 M/s. Ayu Infrastructure Private Limited Versus Samak Landscape Private Limited National Company Law Tribunal New Delhi
25-02-2020 Assistant Commissioner of Income Tax (Osd), Ward 24(2), New Delhi Versus Registrar Of Companies, (M/s. Srini Infrastructure Private Limited) & Others National Company Law Tribunal New Delhi
25-02-2020 M/s. Quazar Infrastructure Private Limited Versus M/s. Minarch Overseas Private Limited National Company Law Tribunal New Delhi
25-02-2020 MBL Infrastructure Limited Versus Rites Limited & Others High Court of Judicature at Calcutta
18-02-2020 IL & FS Financial Services Ltd. V/S SKIL Infrastructure Limited & Others High Court of Judicature at Bombay
14-02-2020 Subhechha Welfare Society Versus Earth Infrastructure Private Limited Supreme Court of India
14-02-2020 Monu Kumar & Others Versus M/s. Metromax Infrastructure Pvt. Ltd. Supreme Court of India
13-02-2020 M/s. Vadim Infrastructure Private Limited. (formerly M/s.VolTech Infrastructure Pvt. Ltd., Represented by its Director R. Rajamanickam Versus M/s. Sunil HiTech Engineers Ltd., Rep. by its Chairman & Managing Director & Another High Court of Judicature at Madras
13-02-2020 M/s. Orix Auto Infrastructure Services Limited & Others Versus Vikram Chaudhary & Others High Court of Delhi
05-02-2020 Vijay Kumar V/S M/s. TDI Infrastructure Ltd Haryana State Consumer Disputes Redressal Commission Panchkula
05-02-2020 Ravi Bansal Versus Bengal Unitech Universal Infrastructure Pvt. Ltd. & Others West Bengal State Consumer Disputes Redressal Commission Kolkata
04-02-2020 Dr. Satish Chandra Versus M/s. Ferrous Infrastructure Pvt. Ltd. Delhi State Consumer Disputes Redressal Commission New Delhi
03-02-2020 GTL Infrastructure Limited V/S Canara Bank & Others High Court of Judicature at Bombay
01-02-2020 Puneet Agrawal & Another Versus M/s. Ansal Phalak Infrastructure Pvt. Ltd. National Consumer Disputes Redressal Commission NCDRC
29-01-2020 Bhuma Infrastructure Pvt. Ltd. V/S Oriental Bank of Commerce Debts Recovery Tribunal Hyderabad
29-01-2020 Bengal Unitech Universal Infrastructure Pvt. Ltd., New Delhi Versus Dr. Anup Bhargava & Another National Consumer Disputes Redressal Commission NCDRC
21-01-2020 Kanti Bijlee Utpadan Nigam Ltd. Versus GSCO Infrastructure (P) Ltd. High Court of Delhi
21-01-2020 M/s. BCPL Railway Infrastructure Ltd. Versus The Manager, United India Insurance Co. Ltd. West Bengal State Consumer Disputes Redressal Commission Kolkata
10-01-2020 Techno Unique Infratech Private Limited Versus Gammon Infrastructure Projects Limited & Others High Court of Judicature at Bombay
10-01-2020 Ansal Properties & Infrastructure Ltd. Versus Preeti Singhal National Consumer Disputes Redressal Commission NCDRC
09-01-2020 M/s. Express Infrastructure Private Limited, Rep. by its Authorised Signatory, R.R. Aroon Kumar Versus M/s. B.L. Kashyap & Sons Limited, New Delhi also having office at Kancheepuram High Court of Judicature at Madras
09-01-2020 Sew Infrastructure Ltd. Versus Mahendra Investment Advisors Pvt. Ltd. National Company Law Appellate Tribunal
08-01-2020 Commissioner, CGST & Central Excise, Jaipur V/S Genus Power Infrastructure Ltd. Customs Excise Service Tax Appellate Tribunal Principal Bench New Delhi
07-01-2020 Pratibha & Another Versus M/s. Monarch Infrastructure Developers Private Limited National Consumer Disputes Redressal Commission NCDRC
02-01-2020 Seahorse Marine Engineering Pvt. Ltd., Represented by its Managing Director Versus Owners & Parties Interested in the Vessel Shb Dharti-iv/cherry 1005-5, Now Lying at the Port of Tuticorin & Represented by Its Master & M/s. Dharthi Dredging & Infrastructure Ltd., Rep. by Its Director & Another High Court of Judicature at Madras
13-12-2019 Vyankateshwara Infrastructure & Vyankateshwara Construction & Another Versus Sunanda Parchaki & Others National Consumer Disputes Redressal Commission NCDRC
06-12-2019 Gagan Deep Raheja Versus Ansal Properties & Infrastructure Ltd. Delhi State Consumer Disputes Redressal Commission New Delhi
04-12-2019 Bhavik Bhimjiyani & Others Vs. Urban Infrastructure Real Estate Fund & Others High Court of Judicature at Bombay
03-12-2019 M/s.TDI Infrastructure Ltd. & Others Versus Aashisha Jindal National Consumer Disputes Redressal Commission NCDRC
29-11-2019 Saloni Dhoot Versus Exotica Housing & Infrastructure Project (P) Ltd. National Consumer Disputes Redressal Commission NCDRC
27-11-2019 Anurag Soni Versus Eideco Infrastructure & Properties Ltd. Delhi State Consumer Disputes Redressal Commission New Delhi
21-11-2019 Raj Vardhan & Another Versus Bengal Unitech Universal Infrastructure Pvt. Ltd., New Delhi National Consumer Disputes Redressal Commission NCDRC
15-11-2019 Automotive Manufacturers Pvt. Ltd., Rep. by its authorized signatory, T.R. Ganesh Iyer Versus The Andhra Pradesh Industrial Infrastructure Corporation Limited (APIIC), rep. by its Managing Director & Others High Court of Andhra Pradesh
13-11-2019 CVS Infrastructure Private Limited V/S Maari Multitrading Private Limited National Company Law Tribunal Mumbai
06-11-2019 M/s.ATC Telecom Infrastructure Private Limited, Rep. by its Circle Head, Celestial Point Versus R. Muthukrishnan & Another High Court of Judicature at Madras
17-10-2019 The Secretary to Government, Government of Tamil Nadu, Rep. by the Superintending Engineer(H), Thanjavur Versus SPL Infrastructure Private Limited (formerly S.P. Lakshmanan), Chennai & Others High Court of Judicature at Madras
16-10-2019 Rohit Kumar Sahu & Another Versus M/s. Pioneer Urban Land & Infrastructure Ltd. National Consumer Disputes Redressal Commission NCDRC
16-10-2019 The Official Liquidator High Court, Chennai Versus M/s. Infrastructure Leasing & Financial Services Ltd., Chennai & Another High Court of Judicature at Madras
14-10-2019 Satnam Singh Versus Ansal Properties & Infrastructure Ltd. & Others Union Territory Consumer Disputes Redressal Commission UT Chandigarh
30-09-2019 M/s. Alpha Corp Development Pvt. Ltd. Versus M/s. Earth Infrastructure Ltd. National Company Law Appellate Tribunal
27-09-2019 M2K Infrastructure Pvt. Ltd. Versus Ujjawal Kumar & Others National Consumer Disputes Redressal Commission NCDRC
26-09-2019 Govt. of India, Ministry of Shipping, Road & Highways, Department of Road Transport & Highways Versus M/s Jaiswal Ashoka Infrastructure Pvt. Ltd. & Another In the High Court of Bombay at Nagpur
25-09-2019 State Bank of India Versus Visa Infrastructure Ltd. National Company Law Appellate Tribunal
24-09-2019 ReNew Power Limited having its corporate office at Commercial Block 1, Represented by its Authorized Representative Satwik E & Others Versus The State of Andhra Pradesh, Represented by its Principal Secretary, Energy Infrastructure & Investment Department, A.P. Secretariat, Velagapudi, Amaravati, Andhra Pradesh & Others High Court of Andhra Pradesh
23-09-2019 National Highways And Infrastructure Development Corporation Ltd., New Delhi & Others Versus M/s T.K. Engineering Consortium Pvt. Ltd., Assam & Others High Court of Gauhati



Directors
DIN Name Since
01172062 MANJU GUPTA 05-02-2007
01171979 ANIL KUMAR GUPTA 05-02-2007

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