Some PAST Judgements / Case Laws similar to M A CERAMICS PVT LTD
Last Checked Past / Closed Litigation On 19-04-2021 17:11
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19-05-2020 |
Tvl. Aravind Thiru Ceramics represented by its Proprietor N.K. Thirugnana Sambantham Versus The Commercial Tax Officer, Roving Squad, (Enforcement) & Another |
High Court of Judicature at Madras |
07-02-2020 |
Somany Ceramics Ltd., Kassar & Another Versus Jaison Sebastian |
Kerala State Consumer Disputes Redressal Commission Thiruvananthapuram |
09-01-2020 |
The Commissioner of Income Tax, Bangalore & Another Versus M/s. Endeka Ceramics (India) Pvt. Ltd., Bangalore |
High Court of Karnataka |
17-10-2019 |
M/s Universal Insulator And Ceramics Ltd Versus Official Liquidator High Court |
High Court of Judicature at Allahabad |
26-08-2019 |
The Management, Carborandum Universal Ltd., Industrial Ceramics Division, Hosur Versus The Presiding Officer, Labour Court, Salem & Another |
High Court of Judicature at Madras |
21-08-2019 |
Chingly Ceramics Battery P.O, Battery Taluk, Wayanad District Versus Vinayan @ Vinayaraj & Another |
Kerala State Consumer Disputes Redressal Commission Thiruvananthapuram |
25-10-2018 |
Principal Commissioner of Customs Versus H.V. Ceramics |
High Court of Gujarat At Ahmedabad |
25-07-2018 |
Commissioner of Customs, Central Excise & Service Tax, Bengaluru-I Versus Bell Ceramics Ltd. |
High Court of Karnataka |
28-05-2018 |
Pr. Director General of Income Tax (Admn. & TPS) & Another Versus M/s. Spartek Ceramics India Ltd. & Others |
National Company Law Appellate Tribunal |
11-05-2018 |
Bhushan Aggarwal, M/s. Bhatinda Ceramics Pvt. Ltd. & Others Versus CC, New Delhi |
Customs Excise Service Tax Appellate Tribunal Principal Bench New Delhi |
22-03-2018 |
Sahara Fincon Pvt. Ltd. Versus Tirupati Ceramics Ltd. |
National Company Law Tribunal Chandigarh |
08-03-2018 |
The Commissioner of Income Tax, Cochin Versus M/S. Tata Ceramics Ltd., Kochi |
High Court of Kerala |
02-02-2018 |
M/s. Royal Mindzs India Pvt. Ltd. Versus M/s. Coastal Ceramics & Clay Works Pvt. Ltd. & Another |
In the High Court of Judicature at Hyderabad |
16-01-2018 |
Principal Commissioner of Income Tax Versus Gladder Ceramics Ltd. |
High Court of Gujarat At Ahmedabad |
08-11-2017 |
U.P. Ceramics & Potteries Ltd. Versus Registrar, Employees' Provident Fund Tribunal |
High Court of Delhi |
17-10-2017 |
Commissioner of Central Excise V/S Kajaria Ceramics Ltd. |
Customs Excise Service Tax Appellate Tribunal Principal Bench New Delhi |
09-10-2017 |
Shubh Ceramics Pvt. Ltd. and Others V/S C.C.E. & Cus., Rajkot |
Customs Excise Service Tax Appellate Tribunal West Zonal Bench At Ahmedabad |
18-08-2017 |
Heyuan Romantic Ceramics Co. Ltd. and Others V/S DA/MOF |
Customs Excise Service Tax Appellate Tribunal Principal Bench New Delhi |
27-07-2017 |
M/s. Royal Mindz Infra Pvt Ltd., reptd by its Managing Director-Satya Venkata Srinivas Borusu Versus M/s Coastal Ceramics & Clay Works Pvt Ltd., Rajahmundry |
In the High Court of Judicature at Hyderabad |
25-07-2016 |
Kolkata Glass & Ceramics Private Limited Versus Union of India & Another |
High Court of Delhi |
29-06-2016 |
Principal Commissioner of Income Tax Versus Gokul Ceramics |
High Court of Gujarat At Ahmedabad |
28-04-2016 |
M/s Vidarbha Ceramics P. Ltd V/S M/s Steel Auth. Of India & Others. |
Supreme Court of India |
17-03-2016 |
Eastern Coalfields Limited & Another Versus Oriental Ceramics & Refractories (P) Limited & Others |
High Court of Judicature at Calcutta |
02-02-2016 |
Ravikiran Ceramics Pvt. Ltd. Versus Pr. Commissioner of Income Tax (CENTRAL) |
High Court of Gujarat At Ahmedabad |
07-12-2015 |
Senge Himalayan Ceramics Versus Shri Ram & Company |
High Court of Delhi |
15-07-2015 |
M/s. Regency Ceramics Limited, Yanam rep. by its President (International Operations)/Authorized Signatory & Another Versus Government of Puducherry, represented by Secretary to Government (Labour) & Others |
High Court of Judicature at Madras |
02-07-2015 |
Techno Ceramics Inc. & Another Versus National Insurance Co. Ltd. |
National Consumer Disputes Redressal Commission NCDRC |
18-12-2014 |
Joint Commissioner of Income Tax Versus Bell Ceramics Ltd. |
High Court of Gujarat At Ahmedabad |
10-12-2014 |
Elavakkattu Ceramics & Others Versus The Authorized Officer |
High Court of Kerala |
27-08-2014 |
M/s. Southern Ceramics Pvt. Ltd Versus The Sub-Registrar Registrarion Department & Others |
High Court of Judicature at Madras |
26-05-2014 |
M/s. Sudarsan Clay & Ceramics Ltd., represented by its Director Versus The Appellate Authority For Industrial & Financial Re-Construction represented by its Secretary & Others |
High Court of Kerala |
09-04-2014 |
M/s. Bell Ceramics Limited Versus Commissioner of Central Excise & S.T., Vadodara |
Customs Excise Service Tax Appellate Tribunal West Zonal Bench At Ahmedabad |
02-04-2014 |
State Bank of India Versus Three Aces Tiles Ceramics Pvt. Ltd. & Others |
Debts Recovery Appealate Tribunal at Delhi |
28-02-2014 |
Jomol Anil Versus Neha Dental Technology and Ceramics Study Centre & Others |
Kerala State Consumer Disputes Redressal Commission Thiruvananthapuram |
04-02-2014 |
M/s. Savana Ceramics Versus C.C.E. & S.T. Vadodara-ii |
Customs Excise Service Tax Appellate Tribunal West Zonal Bench At Ahmedabad |
03-02-2014 |
M/s. Jaipur Ceramics Pvt.Ltd. Versus CCE, Jaipur |
Customs Excise Service Tax Appellate Tribunal Principal Bench New Delhi |
06-08-2013 |
M/s. RAK Ceramics (India) Private Limited, Rep. by its Finance Controller, Om Prakash & Others Versus The Assistant Commissioner (CT)-VI, Enforcement Wing, O/o the Commissioner of Commercial Taxes |
High Court of Andhra Pradesh |
03-01-2013 |
Sakthi Ceramics, represented by Joicy Joy & Others Versus Supreme Ceramics, represented by its Managing Partner N.V. Sukumaran & Another |
High Court of Kerala |
28-11-2012 |
Dhayalan Chockanathan Chetty Versus Italtile Ceramics Ltd. |
Supreme Court of Appeal of South Africa |
10-07-2012 |
Canara Bank V/S Supreme Ceramics Ltd. |
Debt Recovery Appellate Tribunal At Delhi |
26-06-2012 |
Regency officers & workers Versus Regency Ceramics Ltd. |
High Court of Judicature at Madras |
05-09-2011 |
Prashant Nag Properitor Versus Orient Ceramics and Industries Ltd. |
National Consumer Disputes Redressal Commission NCDRC |
17-08-2011 |
Sakthi Ceramics Versus Supreme Ceramics |
High Court of Kerala |
29-07-2011 |
The Commissioner of Income Tax Versus TATA Ceramics Ltd. |
High Court of Kerala |
04-02-2011 |
Crown Ceramics Through Kirit Gulabrai Parek Versus Assistan Provident Commissioner |
High Court of Gujarat At Ahmedabad |
20-01-2011 |
Commissioner of Income Tax Versus Orient Ceramics & Inds.Ltd. |
High Court of Delhi |
16-08-2010 |
Commissioner of Central Excise Visakhapatnam Versus M/s RAK Ceramics India Pvt. Ltd. |
Customs Excise Service Tax Appellate Tribunal South Zonal Bench At Bangalore |
11-01-2010 |
Tacel Ceramics (Pvt) Ltd. Versu The Tamil Nadu Electricity
Regulatory Commission rep. by its Secretary & Others |
High Court of Judicature at Madras |
07-12-2009 |
Orient Ceramics And Industries Limited Versus Satish Sibbal & Another |
Punjab State Consumer Disputes Redressal Commission Chandigarh |
24-06-2009 |
Mr. Jawahar H. Nakra Versus M/s. Pearl Ceramics & Another |
Maharashtra State Consumer Disputes Redressal Commission Mumbai |
05-12-2008 |
M/s. Universal Insulators & Ceramics Ltd. Versus U. P. Power Corporation Ltd. & Another |
Supreme Court of India |
19-11-2008 |
M/s. G.P. Ceramics Pvt. Ltd. Versus Commissioner, Trade Tax, UP.
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Supreme Court of India |
26-05-2008 |
Jaipur Ceramics Pvt. Ltd., Versus New India Assurance Co. Ltd.,
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National Consumer Disputes Redressal Commission NCDRC |
26-05-2008 |
Manoharlal Bhandari & Another Versus Sun Earth Ceramics Ltd. |
National Consumer Disputes Redressal Commission NCDRC |
29-04-2008 |
Orient Ceramics & Inds. Ltd. Versus Commissioner of Customs, New Delhi
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Supreme Court of India |
02-04-2008 |
M/s. Jalaram Ceramics Ltd., Versus The Registrar of Trade Marks & Another
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Intellectual Property Appellate Board |
08-02-2008 |
Core Ceramics Ltd Versus Union of India |
High Court of Judicature at Calcutta |
07-05-2007 |
Spartek Ceramics India Ltd. Versus S. Petchimuthu & Another |
Tamil Nadu State Consumer Disputes Redressal Commission Chennai |
02-04-2007 |
The Bank of Tokyo Mitsubishi Limited Mumbai Versus Spartex Ceramics India Limited Chennai & Others
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High Court of Judicature at Madras |
21-12-2006 |
Pravin K. Mehta Versus Spartek Ceramics India Ltd.
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High Court of Judicature at Madras |
07-09-2006 |
Murudeshwara Ceramics Limited, Hubli Versus Shankar Venkatesh Kulkarni since deceased by LRs. & Others
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High Court of Karnataka |
21-02-2006 |
Kajaria Ceramics Ltd. Versus UOI & Others |
High Court of Delhi |
23-11-2005 |
Spartek Ceramics India Ltd. Versus Group Deputy General Manager (Legal) And Company Secretary
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High Court of Andhra Pradesh |
30-09-2005 |
Haven Developers Pvt. Ltd. & Others Versus Spartex Ceramics India Ltd. & Another |
Goa State Consumer Disputes Redressal Commission Panaji |
12-07-2005 |
Commissioner of Trade Tax, U.P. & Another Versus M/s. Kajaria Ceramics Ltd.
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Supreme Court of India |
18-06-2004 |
MAHARASHTRA APEX CORPORATION LTD. VERSUS SPARTEX CERAMICS INDIA LTD., CHANDRAGIRI TALUKA, CHITTOOR DISTRICT
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High Court of Andhra Pradesh |
26-03-2004 |
M/s.Regency Ceramics Limited Versus V.Krishnan Prop.M/s.N.N.Enterprises
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High Court of Judicature at Madras |
14-01-2004 |
Union Bank of India v/s Garden Ceramics Private Limited and Others |
Debt Recovery Appellate Tribunal At Delhi |
18-06-2003 |
Infrastructure Leasing & Financial Services Ltd. Versus Sun Earth Ceramics Ltd.
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High Court of Judicature at Bombay |
07-02-2002 |
Neycer India Limited Versus GMB Ceramics Limited |
Supreme Court of India |
03-12-2001 |
Daka Company Ceramics & Chemplast Pvt. Ltd. & Another Versus
Municipal Corporation of City of Thane & Others
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High Court of Judicature at Bombay |
12-10-2001 |
M/s. Murudeshwara Ceramics Ltd. Versus State of Karnataka
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Supreme Court of India |
29-11-2000 |
Roochira Ceramics Versus H.U.D.A. and Others
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Supreme Court of India |
28-11-2000 |
Eco Ceramics Versus Karnataka State Financial Corporation |
High Court of Karnataka |
28-08-2000 |
GMB Ceramics Limited Versus Neycer India Limited |
High Court of Judicature at Calcutta |
03-08-2000 |
KRISHNA CERAMICS AND REFRACTORIES VERSUS DR. V.S. KRISHNA CERAMICS AND POTTERLES
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High Court of Andhra Pradesh |
26-04-2000 |
KRISHNA CERAMICS AND REFRACTORIES, RAJAHMUNDRY VERSUS SRI K.V. NARAYANA, RAJAHMUNDRY
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High Court of Andhra Pradesh |
13-01-2000 |
Kajaria Ceramics Limited Versus Trade Tax Tribunal & Others |
High Court of Judicature at Allahabad |
18-11-1999 |
Shon Ceramics Private Limited Versus Union of India |
High Court of Gujarat At Ahmedabad |
21-06-1999 |
M/s. Regency Ceramics Limited Versus The Managing Director, Central Warehousing Corporation & Others |
Andhra Pradesh State Consumer Disputes Redressal Commission Hyderabad |
12-11-1998 |
Sunil & Vasanth Versus Tata Ceramics Ltd.
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High Court of Kerala |
05-12-1997 |
M K Ceramics Industries Versus Zila Udyog Kendra |
High Court of Judicature at Allahabad |
21-11-1997 |
Management of Uttar Pradesh Ceramics and Potteries Ltd. Versus State of Uttar Pradesh |
High Court of Judicature at Allahabad |
27-08-1997 |
Crystal Pipes & Ceramics Private Ltd. Versus DCM DAEWOO Motors Ltd. & Others |
Union Territory Consumer Disputes Redressal Commission UT Chandigarh |
30-05-1997 |
National Research Development Corporation of India Versus Silicon Ceramics Limited |
High Court of Delhi |
31-03-1997 |
Modi Business Machines Versus Bell Ceramics Ltd. |
Delhi State Consumer Disputes Redressal Commission New Delhi |
07-03-1997 |
Jay Flash Ceramics Ltd. Versus State Bank of India |
Tamil Nadu State Consumer Disputes Redressal Commission Chennai |
05-12-1996 |
M/s.Kushan Ceramics by its Proprietor, K.Shanmugasundaram, Pappankulam Village, Ambasamudram Taluk Versus Tamil Nadu Industrial Investment Corporation by its Managing Director and Another
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High Court of Judicature at Madras |
23-10-1996 |
Haryana Urban Development Authority Versus Roochira Ceramics
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Supreme Court of India |
04-09-1996 |
Diamond Stoneware & Ceramics Pvt. Ltd. Versus Central Bank of India & Others |
Karnataka State Consumer Disputes Redressal Commission Bangalore |
01-02-1995 |
Ceramics Versus State of Maharashtra
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High Court of Judicature at Bombay |
24-05-1993 |
Punjab Ceramics Ltd. Versus The Telecom District Manager |
Punjab State Consumer Disputes Redressal Commission Chandigarh |
09-09-1992 |
Ceramics India Versus Haryana Steel And Alloys Ltd |
High Court of Punjab and Haryana |
14-05-1992 |
Falcon Gulf Ceramics Limited Versus Nucon India Private Limited
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High Court of Delhi |
13-03-1992 |
G M B Ceramics Ltd Versus Neiveli Ceramics and Refractories Ltd |
High Court of Judicature at Calcutta |
27-12-1989 |
Alka Ceramics Versus Gujarat State Financial Corporation |
High Court of Gujarat At Ahmedabad |
02-06-1989 |
Punjab Ceramics Ltd Versus Punjab State Industrial Development Corporation Ltd |
High Court of Punjab and Haryana |
19-04-1989 |
D. Nirmala Versus Shah Ceramics Ltd. |
High Court of Andhra Pradesh |
16-05-1988 |
Vidarbha Ceramics (P) Ltd V/S Collector of C.E. |
IN THE CUSTOMS, EXCISE AND GOLD (CONTROL) APPELLATE TRIBUNAL SPECIAL BENCH 'D', NEW DELHI |
19-01-1988 |
Ghanshyam Chaturbhuj Versus Industrial Ceramics P. Limited and Others
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High Court of Judicature at Madras |