India's ONLY, TRULY Comprehensive Legal Tech Solution
 |
Cause Lists
Advance causelists alerts across various courts. Received daily and weekly SMSes for yourself and your staff.
|
 |
Auto Data on only their cases available to each client. Bills too. We remind them to pay you! Much more in a separate login for each client. No more frantic calls to you for info on their cases, and easier payment followups!
|
 |
Case Manager
Manage your cases, record them with case dates, roznama, various other information in our Case Manager. Link judgements to cases, get LIVE status updates, etc. Link clients to cases, and even set SMS alerts for clients for case dates, etc.
|
 |
Write & get Recognized
Contribute Articles on your specialty of law. We give you a unique URL, do the SEO (search engine optimization), link back from referenced acts / judgements, and much more! We also send selected articles to our magazine partners for featuring in print!
|
 |
Judgements
International and National judgements updated daily. Coverage of comparative citations of over 100 manuals, from all over India. Forward references in the most unique ways. Links to judgements and pop-up views, directly of paragraphs of referred judgements!
|
 |
Ready Document Formats
Drafting made easy and time efficient! Ready, Precedent Document Formats on various fields of law, available in editable formats, with standardized clauses. You may edit as required and use.
|
 |
Board Summary
Your entire team gets an E-Mail with your board summary, daily. The E-Mail version consists of more details, with remarks, etc, of the courts. Also, notices issued by courts are E-Mailed to you.
|
 |
Auto Sourced Data
Auto sourced data for cases stored in your account. This data may include listing dates, orders, etc for your specific courts. Auto data is updated at regular intervals and alerts are also provided to you on SMS for specific updates.
|
 |
Calendar
Manage your schedule. Cases dates added by you (or auto sourced by us), show up on your calendar automatically. Add more, or add personal appointments, events, etc on the calendar. Also, set SMS / E-Mail alerts for them. Share data with your team.
|
 |
Indian Case Laws with unparalleled features
Your case laws or judgements can be linked to your cases, stored in a diary with your own topics and categories, with notes, etc. You can highlight parts of judgements, link the highlighted parts from the top of the page for future, print with or without highlights.
|
 |
Acts, Rules, Amendments, Forms
Indian Laws / Statutes / Acts, with their Amendments, and related Rules and Forms available for use and a click. Central acts, State acts and even local amendments of Central Acts.
|
 |
Ready Topic-wise Judgement Diaries
Landmark decisions of courts, organized topic wise. Refer to each topic to see judgements on that topic. May save you the time of performing a search even!
|
 |
Finance and Billing Management
Create Bills in GMS or Rupees. Legal Professional specific Finance system. Record payments, expenses, transactions, etc. Generate reports, or a balance sheet at a click!
|
 |
Legal Database - Gazettes, Notifications, Circulars, GRs, etc
Directories and reference materials! Various kinds of directories, like police station information with jurisdiction, Government Resolutions, Notifications, Circulars of various departments, Gazettes, etc.
|
 |
Trademark and IP management tool with auto-alerts and automatically managed workflow! Pre-sourced and ready-to-use, custom for your firm! Watcher, Tracker, Similarity Index and a LOT more!
|
 |
Companies - with GST numbers, ROC / MCA Records cross referenced with litigation & case records; Directors, Trademarks, with case information on each. More enhanced version of this data integrated data into your account.
|
#LawyerServices #LS #LSAlerts #LSFeature #law #legal #indianlaw #judgements
India Law, Indian Law, Kanoon, Vakil, Kanooni, Vakalat, Indian Court Judgments, Indian Courts, Bar Association, Supreme Court of India, High Court, Tribunals, Benches, Legal, Case Laws, Judgments, Decision, Statutes, Notifications, Circulars, Notices, Reports, Digests, Acts, Bills, Rules, Ordinances, Press Notes, Treaties, Forms, Law Articles, Legal News, Press Releases, State Laws, Industry Laws, Arbitration, Banking Laws, Company Laws, Consumer Protection, Criminal Laws, Employment Laws, Human Rights, Income Tax, Indirect Tax, Sales Tax, SC Judgments, Trade Laws, Student Laws, Education Laws, Law Newsletters, Court Laws, Civil Laws, FAQs, Exims, Policies, Banking, Constitutions, Corporate Laws, Customs, Law Orders, SC Cases, Securities Laws, Telecom, Commentary, Guidelines, Regulations, Schemes, DTAA, Legal Agreements, Circulars, Judicial Interventions, Jurisdictions, SEBI, Legal Documents, Notices, CLB, TRAI Notifications, CIT, DCIT, Legal Amendments, Free Judgments, Legal Appeals, Law Databases, Online Law Databases, Legal Researches, Legal News, Legal Technologies, Law Counsels, Labour Laws, Legal Networks, Law Networks, Law Careers, Legal Careers, Commercial Laws, Legal Professionals, Legal Services, India Codes, Bareacts, Legal Analysis, Indian Laws, International Laws, Cyberspace Laws, Cyber law, Intellectual Property, Caselaws, Law Portals, Legal Portal, Law and Justice, India Corporate Laws, India Property Laws, Company Laws, Bombay Bar Association, Supreme Court Cases, Labor Laws, National Laws, Law Finders, Companies Act, Law Journals, National Legal News, Regional Legal News, Minority Laws, IP Laws, Law Firms, Petitions, Discussions, Rights, Government, Govt, Collections, Contempt, Code of Conduct on all Subjects, Resource for Law in India, Constitutional Law, Law society, Federal Law, Get Legl, Law Help, India Law Legal Database, India and Law, Online Legal, Business Policy