for example: TATA AIG

  for example: Indian Contract Act

  for example: Ratan Tata

  for example: Negotiable Instruments Act




Legal Services Authorities (Amendment) Act, 1994


LawyerServices

w w w . L a w y e r S e r v i c e s . i n

Section
 Section Title
  INTRODUCTION
  1 Short title View Judgements
  2 Amendment of section 2 View Judgements
  3 Substitution of new sections for section 3 View Judgements
  4 Amendment of section 4 View Judgements
  5 Substitution of new section for section 6 View Judgements
  6 Amendment of section 7 View Judgements
  7 Substitution of new sections for sections 8 and 9 View Judgements
  8 Amendment of section 10 View Judgements
  9 Insertion of new sections 11A and 11B View Judgements
  10 Amendment of section 12 View Judgements
  11 Amendment of section 15 View Judgements
  12 Amendment of section 16 View Judgements
  13 Amendment of section 17 View Judgements
  14 Amendment of section 18 View Judgements
  15 Substitution of new sections for sections 19 and 20 View Judgements
  16 Amendment of section 21 View Judgements
  17 Substitution of new sections for sections 23 and 24 View Judgements
  18 Substitution of new sections for sections 27, 28 and 29 View Judgements



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