LUXMI TOWNSHIP & HOLDINGS LIMITEDActivity: Real Estate and Renting in West Bengal.Active |
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CIN U70101WB1994PLC063441 |
ROC RoC-Kolkata |
Incorporation Date 03-06-1994 |
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Class Public |
Category Company limited by Shares |
Sub-Category Non-govt company |
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Listed Unlisted |
Suspended at Exchange - |
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Registration Number 063441 |
Registration Date 03-06-1994 |
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Listing Info |
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Not Listed or Listing Info, not found! |
Compliance |
Active Compliance ACTIVE compliant |
Last AGM Date 27-09-2019 |
Last Balance Sheet Date 31-03-2019 |
Financials |
Authorized Capital Rs. 1300,00,000 |
Paid Up Capital Rs. 100,00,000 |
Contact Information |
E-Mail Address abafna@luxmigroup.in |
Registered Address 17 R N MUKHERJEE ROAD KOLKATA Kolkata WB 700001 IN |
TradeMarksTotal 0 marks found. |
Some PAST Judgements / Case Laws similar to LUXMI TOWNSHIP & HOLDINGS LIMITEDLast Checked Past / Closed Litigation On 01-10-2023 05:28
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Nothing Found. Currently our public version does not seem to find any PAST decided cases / judgements for LUXMI TOWNSHIP & HOLDINGS LIMITED. However, for a more comprehensive report, including on-going litigation, defaulter list checking, etc. please contact info@LawyerServices.in |
Directors |
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DIN | Name | Since |
00022138 | DIPANKAR CHATTERJEE | 03-06-1994 |
01195899 | RABINDRA NARAYAN ROY | 11-04-2017 |
00047466 | HARSHAVARDHAN NEOTIA | 28-06-2006 |
00041438 | SUJIT PODDAR | 05-03-2002 |
01504650 | RUDRA CHATTERJEE | 11-06-2007 |
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