Some PAST Judgements / Case Laws similar to LUPIN LIMITED
Last Checked Past / Closed Litigation On 14-03-2023 20:50
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| 30-11-2022 |
SaNOtize Research and Development Corp. Versus Lupin Limited & Others |
High Court of Judicature at Bombay |
| 20-04-2022 |
M/s. TCI Express Ltd., Rep. By Ajay Samwal Mylapore, Chennai Versus M/s. Lupin Limited by its Special Power of Attorney Agent M/s.ICICI Lombard General Insurance Kalina, Santa Cruz [Post], Mumbai & Another |
High Court of Judicature at Madras |
| 16-11-2021 |
Lupin Limited, Madhavaram, Rep. by its General Manager-Legal Versus Union of India, Through Secretary, Ministry of Health & Family Welfare, New Delhi & Another |
High Court of Judicature at Madras |
| 24-09-2020 |
Lupin Limited V/S Union of India and Others |
High Court of Jammu and Kashmir at Jammu |
| 02-03-2020 |
Chakravarthi Srinivasan Resolution Professional, Lupin Telepower Private Limited |
NATIONAL COMPANY LAW TRIBUNAL HYDERABAD BENCH |
| 05-02-2020 |
Lupin Investments Private Limited V/S Deputy Commissioner of Income Tax, 10(1) |
INCOME TAX APPELLATE TRIBUNAL ITAT MUMBAI A BENCH |
| 12-12-2019 |
Lupin Dealers Private Limited V/S Ashish Vincom Private Limited |
National Company Law Tribunal Kolkata |
| 09-12-2019 |
Lupin Limited V/S Commissioner of Customs, CGST & Central Excise, Indore |
Customs Excise Service Tax Appellate Tribunal Principal Bench New Delhi |
| 25-11-2019 |
Lupin Limited V/S Commissioner, Central Goods Service Tax, Customs & Central Excise |
Customs Excise Service Tax Appellate Tribunal Principal Bench New Delhi |
| 21-06-2019 |
Lupin Telepower Private Limited |
NATIONAL COMPANY LAW TRIBUNAL HYDERABAD BENCH |
| 10-05-2019 |
Lupin Limited V/S Union of India and Others. |
High Court of Delhi |
| 12-04-2019 |
Lupin Investments Pvt. Ltd V/S Dy. Commissioner of Income Tax 10(1) |
High Court of Judicature at Bombay |
| 18-03-2019 |
Lupin Ltd V/S Commissioner of C. Ex. & S.T. (LTU), Mumbai |
Customs Excise and Service Tax Appellate Tribunal West Zonal Bench At Mumbai |
| 22-02-2019 |
Lupin Limited & Another Versus Union of India & Another |
High Court of Delhi |
| 14-02-2019 |
C.C.E., Mumbai-I and Others V/S Lupin Ltd. and Others. |
Customs Excise Service Tax Appellate Tribunal New Delhi |
| 13-06-2018 |
ACIT-LTU, Mumbai V/S Lupin Ltd. |
Income Tax Appellate Tribunal ITAT Mumbai |
| 16-04-2018 |
The Commissioner of Income Tax-LTU V/S Lupin Limited |
High Court of Judicature at Bombay |
| 23-03-2018 |
Lupin Ltd V/S State of Gujarat |
High Court of Gujarat At Ahmedabad |
| 19-02-2018 |
Sun Pharma Laboratories Ltd. Versus Lupin Ltd. & Another |
High Court of Delhi |
| 19-02-2018 |
Sun Pharma Laboratories Ltd. Versus Lupin Ltd. & Another |
High Court of Delhi |
| 13-11-2017 |
Commissioner of C. Ex. And S.T. (LTU), Mumbai V/S Lupin Industries Ltd. |
Customs Excise and Service Tax Appellate Tribunal West Zonal Bench At Mumbai |
| 03-08-2017 |
Competition Commission Of India V/S M/s Lupin Limited And Others. |
Supreme Court of India |
| 03-07-2017 |
Oriental Insurance Co. Ltd V/S Lupin Limited and Others. |
National Company Law Tribunal Mumbai |
| 03-07-2017 |
In the Matter of: M/s. Oriental Insurance Co. Ltd. Versus M/s. Lupin Laboratories Limited & Others |
National Company Law Tribunal Mumbai |
| 10-02-2017 |
Franco-Indian Pharmaceuticals Pvt. Ltd. Versus Lupin Ltd. & Another |
High Court of Judicature at Bombay |
| 10-02-2017 |
Franco-Indian Pharmaceuticals Pvt. Ltd. Versus Lupin Ltd. & Another |
High Court of Judicature at Bombay |
| 16-01-2017 |
Lupin Ltd V/S Commissioner of Central Excise, Mumbai-III |
Customs, Excise And Gold (Control) Appellate Tribunal West Zonal Bench, Mumbai |
| 27-12-2016 |
Lupin Ltd V/S Commissioner of Central Excise, Indore |
Customs Excise and Service Tax Appellate Tribunal Principal Bench New Delhi |
| 14-12-2016 |
Lupin Limited Versus State of Rajasthan through the Drugs Control Officer |
High Court of Rajasthan Jodhpur Bench |
| 30-08-2016 |
Lupin Limited V/S CCE |
Customs Excise And Service Tax Appellate Tribunal New Delhi |
| 17-08-2016 |
Lupin Ltd V/S Commissioner of Central Excise, Indore |
Customs Excise Service Tax Appellate Tribunal Principal Bench New Delhi |
| 25-07-2016 |
Lupin Ltd V/S Prashant Garden Cooperative Housing Society Ltd. And Others. |
Supreme Court of India |
| 13-07-2016 |
Lupin Limited V/S ACIT LTU |
Income Tax Appellate Tribunal ITAT Mumbai |
| 17-02-2016 |
Lupin Limited V/S Asst. CIT-LTU |
Income Tax Appellate Tribunal ITAT Mumbai |
| 12-01-2016 |
CCE, Bhopal V/S Lupin Ltd. |
Customs Excise and Service Tax Appellate Tribunal Principal Bench New Delhi |
| 31-12-2015 |
Commissioner of C. Ex. And S.T. (LTU) V/S Lupin Ltd. |
Customs Excise and Service Tax Appellate Tribunal West Zonal Bench At Mumbai |
| 23-12-2015 |
Lupin Limited Versus Eris Lifesciences Pvt. Ltd. & Others |
High Court of Judicature at Bombay |
| 23-12-2015 |
Lupin Limited Versus Eris Lifesciences Pvt. Ltd. & Others |
High Court of Judicature at Bombay |
| 26-08-2015 |
Ramashish Kumar Versus The Chairman Lupin Limited, Laxmi Tower, C-wing & Others |
High Court of Judicature at Patna |
| 24-06-2015 |
Lupin Ltd V/S Commissioner of Central Excise And Service Tax, Mumbai |
Customs Excise and Service Tax Appellate Tribunal West Zonal Bench At Mumbai |
| 11-06-2015 |
Lupin Limited Versus The Controller of Patents & Designs, Mumbai & Another |
Intellectual Property Appellate Board |
| 01-06-2015 |
Lupin International V/S Income Tax Officer, 19(2)(3) |
Income Tax Appellate Tribunal ITAT Mumbai |
| 27-02-2015 |
Johnson & Johnson Versus Lupin Limited & Another |
High Court of Delhi |
| 27-02-2015 |
Johnson & Johnson Versus Lupin Limited & Another |
High Court of Delhi |
| 23-02-2015 |
Lupin Limited V/S Union of India |
High Court of Judicature at Bombay |
| 20-02-2015 |
Lupin Limited V/S Assistant Commissioner of Income Tax and Others. |
Income Tax Appellate Tribunal ITAT Mumbai |
| 09-02-2015 |
Lupin Limited & Others Versus State of Gujarat & Others |
High Court of Gujarat At Ahmedabad |
| 23-12-2014 |
Lupin V/S Johnson and Johnson |
High Court of Judicature at Bombay |
| 12-12-2014 |
Pramila Gupta & Another Versus M/s. Lupin Chemicals Ltd. (now known as Lupin Laboratories Ltd., Investors? Service Department & Others |
National Consumer Disputes Redressal Commission NCDRC |
| 17-10-2014 |
Lupin Limited V/S Sun Pharma Laboratories Limited |
High Court of Delhi |
| 29-09-2014 |
Lupin Ltd V/S Union of India |
High Court of Judicature at Bombay |
| 10-06-2014 |
The Oriental Insurance Co. Ltd V/S Lupin Ltd. and Others. |
Company Law Board Mumbai Bench |
| 07-03-2014 |
Lupin Ltd And State of Gujarat |
High Court of Gujarat At Ahmedabad |
| 13-12-2013 |
RAJENDRA KUMAR DALMIA V/S LUPIN CHEMICALS LTD AND ANOTHER |
Supreme Court of India |
| 04-11-2013 |
Lupin Ltd V/S Commissioner of C. Ex. |
Customs Excise and Service Tax Appellate Tribunal West Zonal Bench At Mumbai |
| 05-06-2013 |
Lupin Limited Versus Bentley & Remington Pvt. Limited & Another |
Intellectual Property Appellate Board |
| 08-04-2013 |
Lupin Limited Versus McClin Biotech |
High Court of Judicature at Bombay |
| 22-03-2013 |
Lupin Limited Versus Ovation Remedies |
High Court of Judicature at Bombay |
| 01-03-2013 |
Lupin Ltd V/S Ovation Remedies |
High Court of Judicature at Bombay |
| 12-02-2013 |
Lupin Ltd V/S Commissioner of C.E. And S.T. (LTU) |
Customs Excise and Service Tax Appellate Tribunal West Zonal Bench At Mumbai |
| 09-11-2012 |
Lupin Limited Versus Ranbaxy Laboratories Limited & Another |
Intellectual Property Appellate Board |
| 02-11-2012 |
M/s. Lupin Limited (Formerly known as Lupin Laboratories Limited) 159, CST Road, Santacruz (E), Kalina, Mumbai-400098 V/S JCIT, Special Range 6, Mumbai |
INCOME TAX APPELLATE TRIBUNAL ITAT MUMBAI A BENCH |
| 13-08-2012 |
Lupin Limited Versus Johnson & Johnson |
High Court of Judicature at Bombay |
| 18-07-2012 |
Lupin Limited, 159, C.S.T. Road, Kalina, Santacruz (East), Mumbai 400098 V/S The ACIT - LTU, Center No. 1, World Trade Centre, 28th Floor, Cuffe Parade, Mumbai - 05 |
INCOME TAX APPELLATE TRIBUNAL ITAT MUMBAI A BENCH |
| 27-06-2012 |
Lupin Limited and Others V/S Union of India and Others. |
High Court of Gujarat At Ahmedabad |
| 27-06-2012 |
Lupin Limited (Formerly Lupin Lab. Ltd.) & Another Versus Union of India & Another |
High Court of Gujarat At Ahmedabad |
| 20-04-2012 |
Commissioner of CE & ST (LTU) Lupin Ltd. Versus Lupin Ltd. Commissioner of CE & ST (LTU) |
Customs Excise Service Tax Appellate Tribunal West Zonal Bench At Mumbai |
| 12-03-2012 |
Lupin Limited Versus M/s. Solvay Pharmaceuticals B.V. & Another |
Intellectual Property Appellate Board |
| 21-02-2012 |
M/s Lupin Ltd. Versus Commissioner of Central Excise & Service Tax, LTU, Mumbai |
Customs Excise Service Tax Appellate Tribunal West Zonal Bench At Mumbai |
| 12-09-2011 |
M/s Lupin Limited Versus M/s Bentley & Remington Pvt. Ltd & Another |
Intellectual Property Appellate Board |
| 12-08-2011 |
Lupin Ltd V/S Commr. of C. Ex. and Service Tax (LTU), Mumbai |
Customs Excise amp Service Tax Appellate Tribunal West Zonal Bench At Mumbai |
| 11-05-2011 |
Kamalkant s/o Radhakishan Goyal Versus Lupin Laboratories Ltd. (M/S), Bombay |
High Court of Madhya Pradesh |
| 05-05-2011 |
Lupin Ltd V/S Commr. of C. Ex. and Service Tax, LTU |
Customs Excise and Service Tax Appellate Tribunal West Zonal Bench At Mumbai |
| 20-01-2011 |
Lupin Limited V/S Commissioner of C. EX. |
Customs Excise and Service Tax Appellate Tribunal Principal Bench New Delhi |
| 03-09-2010 |
Lupin Limited (Formerly known as Lupin Laboratories Limited) V/S Asstt. Commissioner of Income Tax With Asstt. Commissioner of Income Tax V/S Lupin Limited (Formerly known as Lupin Laboratories Limited) |
INCOME TAX APPELLATE TRIBUNAL ITAT MUMBAI A BENCH |
| 22-07-2010 |
Pramila Gupta and Others V/S Lupin Chemicals Limited and Others. |
Uttar Pradesh State Consumer Disputes Redressal Commission Lucknow |
| 04-06-2010 |
CCE, Bhopal Versus M/s. Lupin Limited |
Customs Excise Service Tax Appellate Tribunal Principal Bench New Delhi |
| 23-03-2010 |
Lupin Laboratories Ltd. (Now known as Lupin Ltd.) V/S JCIT With ACIT V/S Lupin Laboratories Ltd. (Now known as Lupin Ltd.) |
INCOME TAX APPELLATE TRIBUNAL ITAT MUMBAI A BENCH |
| 16-11-2009 |
Lupin Ltd. Versus Maharashtra Electricity Regulatory Commission & Others |
Appellate Tribunal for Electricity Appellate Jurisdiction |
| 09-11-2009 |
Lupin Ltd V/S Commissioner of Central Excise, Large Taxpayer Unit |
Customs Excise and Service Tax Appellate Tribunal West Zonal Bench At Mumbai |
| 24-06-2009 |
United India Insurance Co. Ltd V/S Lupin Agrochemcials (I) Ltd. and Others. |
High Court of Gujarat At Ahmedabad |
| 23-06-2008 |
Lupin Laboratories Ltd. & Others Versus J.P. Gaikwad & Others |
High Court of Judicature at Bombay |
| 05-10-2007 |
Lupin Limited Versus G. Suresh & Another
|
High Court of Kerala |
| 21-08-2006 |
Lupin Laboratories Ltd V/S Commissioner of Central Excise |
Customs Excise Service Tax Appellate Tribunal West Zonal Bench At Mumbai |
| 26-04-2006 |
Cadila Healthcare Ltd. Versus Lupin Laboratories Ltd. |
High Court of Gujarat At Ahmedabad |
| 14-09-2001 |
Commissioner of Central Excise, Allahabad/Bhopal V/S Gangeshwar Ltd. and Lupin Laboratories Ltd. |
Customs Excise And Gold Control Appellate Tribunal New Delhi |
| 05-01-2001 |
Lupin Laboratories Ltd. Versus Commissioner, Commercial Taxes |
High Court of Madhya Pradesh |
| 31-01-2000 |
Jitendra Nagjibhai Tailor Versus Lupin Laboratories Limited |
High Court of Gujarat At Ahmedabad |
| 08-12-1999 |
Lupin Laboratories Ltd V/S Commissioner of Central Excise |
Customs, Excise And Gold (Control) Appellate Tribunal Northern Bench, NEW DELHI |
| 02-11-1999 |
Commissioner of C. Ex. V/S Lupin Laboratories |
Customs, Excise And Gold (Control) Appellate Tribunal Northern Bench, NEW DELHI |
| 29-10-1999 |
Lupin Agrochemical (I) Ltd V/S Deputy Commissioner Of Income Tax |
Income Tax Appellate Tribunal ITAT Mumbai |
| 17-09-1999 |
Lupin Laboratories Ltd V/S Commissioner of C. Ex. |
Customs, Excise And Gold (Control) Appellate Tribunal Northern Bench, NEW DELHI |
| 03-03-1999 |
Lupin Chemicals Ltd V/S CCE |
Customs, Excise And Gold (Control) Appellate Tribunal West Regional Bench, Mumbai |
| 07-01-1999 |
Lupin Laboratories Ltd V/S Commissioner of C. Ex. and Cus. |
Custom and Excise Gold Appellate Tribunal West Zonal Bench Mumbai |
| 21-08-1998 |
Collector of Central Excise V/S Lupin Laboratories |
Custom and Excise Gold Appellate Tribunal New Delhi |
| 12-06-1998 |
Lupin Laboratories Limited V/S Commissioner of C. Ex. and Cus. |
Customs, Excise And Gold (Control) Appellate Tribunal Northern Bench, NEW DELHI |
| 07-05-1998 |
Lupin Laboratories Ltd V/S Commissioner of Central Excise |
Customs, Excise And Gold (Control) Appellate Tribunal Northern Bench, NEW DELHI |
| 04-03-1998 |
Lupin Labs Limited V/S Commissioner of Central Excise |
Customs, Excise And Gold (Control) Appellate Tribunal Northern Bench, NEW DELHI |
| 03-03-1998 |
Lupin Laboratories Ltd V/S Commissioner of C. Ex. |
Customs, Excise And Gold (Control) Appellate Tribunal Northern Bench, NEW DELHI |
| 24-02-1998 |
Lupin Laboratories Ltd. Versus Jain Products
|
High Court of Judicature at Bombay |
Website: https://www.lupin.com/
