Some PAST Judgements / Case Laws similar to LOTUS PRIVATE LIMITED.
Last Checked Past / Closed Litigation On 04-06-2022 01:58
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26-04-2022 |
Satish Chandra Versus Lotus Green Developers Pvt. Ltd. & Another |
National Consumer Disputes Redressal Commission NCDRC |
27-08-2021 |
Ansal Lotus Melange Projects Pvt. Ltd., Through Interim Resolution Professional, Devendra Umrao Versus Anuradha Mohan & Another |
National Consumer Disputes Redressal Commission NCDRC |
16-02-2021 |
M/s. Lotus Township & Infra Developers Pvt. Ltd. & Others Versus Jaideep Singh & Another |
National Consumer Disputes Redressal Commission NCDRC |
23-09-2020 |
M/s. Lotus Realtech Pvt. Ltd. Versus State of Haryana & Others |
High Court of Punjab and Haryana |
06-05-2020 |
Ansal Lotus Melange Projects Private Limited Versus Punjab State Consumer Dispute Redressal Commission & Others |
High Court of Punjab and Haryana |
27-07-2019 |
Unilazer Ventures Private Limited, (through its division - RSVP) Nishuvi, Mumbai Versus PVR Ltd. Lotus Grandeur Building, Andheri West, Mumbai & Others |
Competition Commission of India |
17-07-2019 |
Vijayashanthi Builders Ltd. Rep. by its Director, Alwarpet, Chennai Versus Lotus Pond Residents Welfare Association Rep. by its President, Kelambakkam, Kancheepuram District |
High Court of Judicature at Madras |
20-11-2018 |
Ansal Lotus Melange Projects Pvt. Ltd. & Others Versus Dr. Yuti Mukesh Mishra & Another |
National Consumer Disputes Redressal Commission NCDRC |
20-11-2018 |
The Lotus Scores & Screens Versus ITO TDS Ward, Madurai |
Income Tax Appellate Tribunal Chennai |
22-10-2018 |
Lotus Three Development Ltd. Versus Axis Bank Ltd. |
National Company Law Appellate Tribunal |
31-07-2018 |
Axis Bank Ltd Versus Lotus Three Developments Ltd. & Others |
National Company Law Appellate Tribunal |
04-12-2017 |
Lotus Green LLP Versus Renowned Buildtech Private Limited |
High Court of Delhi |
04-12-2017 |
Lotus Green LLP Versus Renowned Buildtech Private Limited |
High Court of Delhi |
05-04-2017 |
Lotus Power Gear P. Ltd V/S Commr. of C. Ex. & S.T., Bangalore-III |
Customs Excise Service Tax Appellate Tribunal South Zonal Bench At Bangalore |
01-03-2017 |
Sri Lanka Telecom Ltd., Head Office, Lotus Road, Colombo Versus Human Rights Commission of Sri Lanka & Others |
Supreme Court of Sri Lanka |
05-01-2017 |
Paras S. Porwal V/S Blue Lotus Jewellery (P.) Ltd. |
NATIONAL COMPANY LAW TRIBUNAL MUMBAI BENCH |
05-01-2017 |
Paras S. Porwal Versus Blue Lotus Jewellery (P.) Ltd. |
National Company Law Tribunal Mumbai |
18-11-2016 |
M/S. Lotus Properties Versus Rajeev Ram Varma & Another |
High Court of Kerala |
25-04-2016 |
Tata AIG General Insurance Company Limited, Lotus Towers, Ist Floor, Community Centre, Versus Pardeep Singh & Others |
Haryana State Consumer Disputes Redressal Commission Panchkula |
04-09-2015 |
Jai Neptune Co-operative Housing Society Limited Versus Lotus Logistics & Developers Pvt. Ltd. & Another |
High Court of Judicature at Bombay |
18-06-2015 |
Lotus Matriculation School Rep. by its Correspondent S. Murugan Versus The Director of Matriculation Schools, Chennai & Another |
Before the Madurai Bench of Madras High Court |
27-01-2015 |
Harish Chandra Poplani & Another Versus Ansal Lotus Melange Projects Pvt. Limited & Another |
Union Territory Consumer Disputes Redressal Commission UT Chandigarh |
11-11-2014 |
The Commissioner of Income Tax, Vijayawada Versus M/s. Lotus Constructions, 38-8-60, Opp.PWD Grounds, Bandar Road, Vijayawada |
High Court of Andhra Pradesh |
09-10-2014 |
Damien Grant & Another Versus Lotus Gardens Limited & Another |
Court of Appeal of New Zealand |
10-09-2014 |
Lotus Refineries Private Limited Versus National Spot Exchange Limited |
High Court of Judicature at Bombay |
17-06-2014 |
Ansal Lotus Melange Projects Pvt. Ltd. & Another Versus Kapil Goyal |
Union Territory Consumer Disputes Redressal Commission UT Chandigarh |
03-06-2014 |
The Managing Director Lotus Apollo Hospital & Another Versus K. Thiyagarajan |
Tamil Nadu State Consumer Disputes Redressal Commission Chennai |
14-03-2014 |
Ansal Lotus Melange Projects Pvt. Ltd. & Another Versus Lt. Col. Inderjit Singh Cheema (Retd.) & Another |
Union Territory Consumer Disputes Redressal Commission UT Chandigarh |
19-11-2013 |
M/s. Lotus Aluminium Private Limited Versus K. Padmasree & Others |
High Court of Andhra Pradesh |
09-05-2012 |
Bunge India Pvt. Ltd Versus Lotus Pharma Chem. Pvt. Ltd. & Others |
High Court of Judicature at Bombay |
24-06-2011 |
Sree Lotus Exports Versus Commissioner of Central Excise, Trichy |
Customs Excise Service Tax Appellate Tribunal South Zonal Bench At Chennai |
20-06-2011 |
Commissioner of Income Tax Chennai Versus M/s. Lotus Roofings Pvt. Ltd., Chennai |
High Court of Judicature at Madras |
02-06-2011 |
M/s. Lotus Footwear Enterprises Versus CCE, Puducherry |
Customs Excise Service Tax Appellate Tribunal South Zonal Bench At Chennai |
24-12-2010 |
Lotus Trans Travels P. Ltd Versus Commissioner of Income Tax |
High Court of Delhi |
16-07-2010 |
Festina Lotus SA Versus Romanson Co Ltd |
Supreme Court of Singapore |
09-11-2009 |
St. Ives Laboratories Inc Versus Lotus Herbals UK Ltd |
High Court of Delhi |
18-06-2009 |
Lotus Chocolate Company Ltd. & Annathar Versus Commissioner of Customs (Exports), Chennai |
Customs Excise Service Tax Appellate Tribunal South Zonal Bench At Chennai |
17-06-2009 |
M/s. Lotus Builders, Mumbai & Others Versus Mr. Henry Lobo, Borivali (W), Mumbai & Another |
Maharashtra State Consumer Disputes Redressal Commission Mumbai |
15-04-2009 |
Smt. K. Padmasree, Secunderabad Versus M/s. Lotus Aluminum Private Limited, Secunderabad
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High Court of Andhra Pradesh |
07-12-2006 |
Commissioner of Income Tax Versus Lotus Trans Travels Pvt. Ltd.
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High Court of Delhi |
07-12-2006 |
Commissioner of Income Tax Versus Lotus Trans Travels Pvt. Ltd.
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High Court of Delhi |
03-07-2006 |
Shri Rajiv Malhotra, Lotus Exhibition Marketing Services Versus Commissioner of Income Tax- XI, New Delhi |
Authority For Advance Rulings Income Tax New Delhi |
15-03-2005 |
Lotus Textiles Versus Nirmal Roadways |
Tamil Nadu State Consumer Disputes Redressal Commission Chennai |
31-07-2000 |
Lotus Hotel Pvt.Limited Versus Bank of Baroda |
High Court of Gujarat At Ahmedabad |
17-11-1998 |
Lotus Investments and Securities Versus Promod S. Tibrewal & another
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High Court of Judicature at Bombay |
09-12-1997 |
P. Virudhachalam and Others Versus Management of Lotus Mills and Another
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Supreme Court of India |
03-11-1997 |
M/s. Lotus Agro Chem & Others Versus Rajasthan State Electricity Board |
High Court of Rajasthan |
21-01-1997 |
LOTUS CONSTRUCTIONS VERSUS GOVERNMENT OF ANDHRA PRADESH
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High Court of Andhra Pradesh |
16-12-1996 |
Lotus International Versus Chaturbhujadas Karnani Textiles Private Limited |
High Court of Delhi |
20-11-1987 |
Union of India V/S Lotus Properties (Pvt.) Ltd. and Others. |
High Court of Judicature at Bombay |
27-07-1987 |
M/s.Daga Films Versus Lotus Productions |
High Court of Judicature at Calcutta |
03-05-1983 |
Gujarat State Financial Corporation Versus Messrs Lotus Hotels Private Limited
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Supreme Court of India |
25-01-1982 |
Gujarat State Financial Corporation Versus Lotus Hotels Private Limited |
High Court of Gujarat At Ahmedabad |
02-02-1981 |
Lotus Hotel Pvt.Limited Versus Gujarat State Financial Corporation |
High Court of Gujarat At Ahmedabad |
04-07-1977 |
Daga Films Versus Lotus Production |
High Court of Judicature at Calcutta |
07-01-1965 |
Lotus Line Private Limited Versus State of Maharashtra
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Supreme Court of India |
29-09-1961 |
Lotus Oil Company Versus Calcutta Soap Works |
High Court of Judicature at Calcutta |
24-07-1958 |
JANAB S. AHMED HUSSAIN AND SONS, THREE LOTUS BEEDI FACTORY VERSUS SECRETARY UNITED BEEDI WORKERS' UNION, SALEM
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High Court of Judicature at Madras |
05-12-1951 |
LOTUS INDUSTRIALS, KALLAI, MALABAR BY SOLE PROPRIETOR VERSUS STATE OF MADRAS DEVELOPMENT DEPARTMENT MADRAS
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High Court of Judicature at Madras |