LOTS SHIPPING LIMITEDActivity: Transport, storage and Communications in Kerala.Active |
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GST Number(s) 32AAACL4062A1ZA |
PAN No AAACL4062A |
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CIN U63090KL2002PLC007786 |
ROC RoC-Ernakulam |
Incorporation Date 24-06-2002 |
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Class Public |
Category Company limited by Shares |
Sub-Category Non-govt company |
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Listed Unlisted |
Suspended at Exchange - |
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Registration Number 007786 |
Registration Date 24-06-2002 |
Listing Info |
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Not Listed or Listing Info, not found! |
Compliance |
Active Compliance ACTIVE Non-Compliant |
Last AGM Date 29-09-2018 |
Last Balance Sheet Date 31-03-2018 |
Financials |
Authorized Capital Rs. 1000,00,000 |
Paid Up Capital Rs. 664,51,710 |
Contact Information |
E-Mail Address john@lots-ship.com |
Registered Address NO 34 4TH FLOOR GCDA COMPLEXMARINE DRIVE ERNAKULAM Ernakulam KL 682031 IN |
TradeMarksTotal 0 marks found. |
Some PAST Judgements / Case Laws similar to LOTS SHIPPING LIMITEDLast Checked Past / Closed Litigation On 17-01-2021 06:46
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28-04-2020 | M/s. Lots Shipping Company Limited, Kochi, Represented by Its Managing Director, Philip Mathews Versus Cochin Port Trust Board of Trustees, Kochi | High Court of Kerala |
28-11-2014 | M/s. LOTS Shipping Ltd., Represented by Managing Director, Capt. Philip Mathews, Kochi & Others Versus Authorised Officer, State Bank of Travancore | Debts Recovery Tribunal Ernakulam |
GST Number(s) for LOTS SHIPPING LIMITED |
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KERALA | 32AAACL4062A1ZA |
Directors |
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DIN | Name | Since |
00578674 | PHILIP MATHEWS | 24-06-2002 |
02547982 | KURIEN KONDEKERIL MATHEWS | 14-01-2012 |
00578419 | JOHN KONDEKERIL MATHEWS | 24-06-2002 |
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