LOGICSYS (INDIA) PRIVATE LIMITEDActivity: Business Services in Delhi.Strike Off |
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CIN U72200DL1998PTC097386 |
ROC RoC-Delhi |
Incorporation Date 10-12-1998 |
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Class Private |
Category Company limited by Shares |
Sub-Category Non-govt company |
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Listed Unlisted |
Suspended at Exchange - |
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Registration Number 097386 |
Registration Date 10-12-1998 |
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Listing Info |
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Not Listed or Listing Info, not found! |
Compliance |
Active Compliance --- |
Last AGM Date 27-09-2010 |
Last Balance Sheet Date 31-03-2010 |
Financials |
Authorized Capital Rs. 10,00,000 |
Paid Up Capital Rs. 2,00,000 |
Contact Information |
E-Mail Address rkc_ca@rediffmail.com |
Registered Address 95 OFFICE BUILDING SUBZI MANDI DELHI DL 110007 IN |
TradeMarksTotal 0 marks found. |
Some PAST Judgements / Case Laws similar to LOGICSYS (INDIA) PRIVATE LIMITEDLast Checked Past / Closed Litigation On 02-10-2023 05:12
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Nothing Found. Currently our public version does not seem to find any PAST decided cases / judgements for LOGICSYS (INDIA) PRIVATE LIMITED. However, for a more comprehensive report, including on-going litigation, defaulter list checking, etc. please contact info@LawyerServices.in |
Directors |
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DIN | Name | Since |
01063703 | SURESH PAL SINGH | 14-03-2003 |
01063828 | SUNITA SINGH | 24-12-2006 |
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