LOCAL GOVERNMENT IN DELHI (DISQUALIFICATION FOR MEMBERSHIP) (SMALL FAMILY) ACT, 1996


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Section
 Section Title
  PREAMBLE.
  1 Short title, extent and commencement. View Judgements
  2 Definitions. View Judgements
  3 Disqualification for Membership to an office under a local government View Judgements
  4 Power to remove difficulties View Judgements



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