LIVING HOMES PRIVATE LIMITEDActivity: Construction in Delhi.Active |
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GST Number(s) 08AAECR7795N1ZE |
PAN No AAECR7795N |
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CIN U45200DL2012PTC245703 |
ROC RoC-Delhi |
Incorporation Date 05-12-2012 |
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Class Private |
Category Company limited by Shares |
Sub-Category Non-govt company |
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Listed Unlisted |
Suspended at Exchange - |
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Registration Number 245703 |
Registration Date 05-12-2012 |
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Listing Info |
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Not Listed or Listing Info, not found! |
Compliance |
Active Compliance --- |
Last AGM Date 30-09-2017 |
Last Balance Sheet Date 31-03-2017 |
Financials |
Authorized Capital Rs. 1,00,000 |
Paid Up Capital Rs. 1,00,000 |
Contact Information |
E-Mail Address camaheshwari.co@gmail.com |
Registered Address 7478 , TAIL MILL GALI , RAM NAGAR RAM NAGAR , PAHARGANJ NEW DELHI Central Delhi DL 110055 IN |
TradeMarksTotal 1 marks found. |
LIVING HOMES PVT.LTD (DEVICE), Class 36, Refused |
Some PAST Judgements / Case Laws similar to LIVING HOMES PRIVATE LIMITEDLast Checked Past / Closed Litigation On 25-03-2023 16:55
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11-09-2018 | Royal Living Homes Pvt Limited Versus Aseem Kumar Sharma | High Court of Rajasthan Jaipur Bench |
GST Number(s) for LIVING HOMES PRIVATE LIMITED |
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RAJASTHAN | 08AAECR7795N1ZE |
Directors |
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DIN | Name | Since |
03585315 | KASHYAP SRIVASTAVA | 05-12-2012 |
06935314 | PRASHANT SRIVASTAVA | 27-01-2015 |
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