LET'S THINK BRAND PRIVATE LIMITEDActivity: Community, personal & Social Services in Karnataka.Strike Off |
||||||||||||
---|---|---|---|---|---|---|---|---|---|---|---|---|
|
||||||||||||
CIN U92419KA2010PTC056437 |
ROC RoC-Bangalore |
Incorporation Date 30-12-2010 |
||||||||||
Class Private |
Category Company limited by Shares |
Sub-Category Non-govt company |
||||||||||
Listed Unlisted |
Suspended at Exchange - |
|||||||||||
Registration Number 056437 |
Registration Date 30-12-2010 |
|||||||||||
Listing Info |
|
Not Listed or Listing Info, not found! |
Compliance |
Active Compliance --- |
Last AGM Date --- |
Last Balance Sheet Date --- |
Financials |
Authorized Capital Rs. 1,00,000 |
Paid Up Capital Rs. 1,00,000 |
Contact Information |
E-Mail Address cr56@in.com |
Registered Address NO;.183/4, ANNEX, KODIGEHALLI, VIDYARANYAPURA POST THINDLU MAIN ROAD BANGALORE Bangalore KA 560097 IN |
TradeMarksTotal 0 marks found. |
Some PAST Judgements / Case Laws similar to LET'S THINK BRAND PRIVATE LIMITEDLast Checked Past / Closed Litigation On 19-09-2023 05:18
|
||
Nothing Found. Currently our public version does not seem to find any PAST decided cases / judgements for LET'S THINK BRAND PRIVATE LIMITED. However, for a more comprehensive report, including on-going litigation, defaulter list checking, etc. please contact info@LawyerServices.in |
Directors |
||
DIN | Name | Since |
01610888 | KAVITA BHUPATHI | 16-05-2012 |
01603093 | MAHESH BHUPATHI | 30-12-2010 |
India's most comprehensive litigation gathering and reporting.
Get Litigation Report