LEGISLATIVE ASSEMBLY OF MEGHALAYA (MEMBERS' PENSION) (AMENDMENT) BILL, 1992

for example: TATA AIG

for example: Indian Contract Act

for example: Ratan Tata

for example: Negotiable Instruments Act

	Section Title
	INTRODUCTION
1	Short title and commencement	View Judgements
2	Amendment of section 3 of Act 6 of 1977	View Judgements
6	Revised rate of pension to apply to Ex-Members of Legislative Assembly	View Judgements

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