LEAYAN GLOBAL PRIVATE LIMITED

Activity: Manufacturing (Leather & products thereof) in Uttar Pradesh.
Active
Basic Info Contact Info Compliance Financials Directors
Judgments / Past Court Orders TradeMarks On Going, Current Litigation
GST Number(s)
14 Available. Click Here.
PAN No
AABCL8692B
CIN
U19116UP2009PTC038499
ROC
RoC-Kanpur
Incorporation Date
22-10-2009
Class
Private
Category
Company limited by Shares
Sub-Category
Non-govt company
Listed
Unlisted
Suspended at Exchange
-
 
Registration Number
038499
Registration Date
22-10-2009
 
   



Listing Info



Not Listed or Listing Info, not found!





Compliance

Active Compliance
ACTIVE compliant
Last AGM Date
29-09-2018
Last Balance Sheet Date
31-03-2018



Financials

Authorized Capital
Rs. 900,00,000
Paid Up Capital
Rs. 881,65,000



Contact Information

E-Mail Address
secretarial@rsplgroup.com
Registered Address
119-121(Part),Block P & T, Fazalganj, Kalpi Road Kanpur Kanpur UP 208012 IN



TradeMarks

Total 166 marks found.
FURO MOONWALKER, Class 25, Accepted & Advertised
FURO SPORTS DRY TEX, Class 25, Registered
RED CHIEF TOP BRASS, Class 25, Accepted & Advertised
RED CHIEF "ONLINE DISCOUNT STORE", Class 25, Accepted & Advertised
RED CHIEF "ONLINE DISCOUNT STORE", Class 35, Accepted & Advertised
L'AMOURE, Class 25, Accepted & Advertised
SPRING TOE, Class 25, Opposed
FLY BEAST, Class 25, Registered
FURO, Class 25, Registered
FURO BY RED CHIEF, Class 22, Registered
FURO BY RED CHIEF, Class 25, Registered
RED CHIEF FASHION SENSE, Class 25, Registered
RED CHIEF RED QUEEN, Class 25, Registered
RED CHIEF BEYOND BASICS, Class 28, Registered
FURO, Class 3, Registered
GAME CHANGER, Class 25, Registered
ONELAW, Class 28, Registered
RED CHIEF HYBRID SUSPENSION SYSTEM, Class 25, Registered
RED CHIEF SPRINGER, Class 25, Registered
RED CHIEF SPRINGER, Class 25, Registered
RED CHIEF FLOAT, Class 25, Registered
FURO SPORTS DRY TEX, Class 27, Registered
FURO SPORTS DRY TEX, Class 26, Registered
FURO SPORTS DRY TEX, Class 18, Registered
FURO SPORTS DRY TEX, Class 21, Registered
THE POWER OF REAL LEATHER (LABEL), Class 25, Opposed
FURO PACKAGING LABEL, Class 28, Registered
FLY BEAST, Class 28, Registered
RED CHIEF FLEX 360 COMFORT, Class 25, Registered
RED CHIEF MOON WALKER, Class 25, Registered
RED CHIEF EXTRA LIGHT, Class 25, Registered
RED CHIEF XTRA LIGHT, Class 25, Registered
RED CHIEF XTRA LITE, Class 25, Registered
RED CHIEF EXTRA LITE, Class 25, Registered
FURO, Class 35, Registered
ATHELA, Class 25, Opposed
ATHELA, Class 28, Registered
ONELAW, Class 25, Registered
ATHELA, Class 25, Opposed
MADMAMBA, Class 25, Registered
MADMAMBA, Class 28, Registered
ATHELA, Class 28, Registered
RED CHIEF BEYOND BASICS, Class 25, Opposed
POWER FLEX, Class 25, Opposed
REBOUND TECH, Class 25, Registered
Extasy EC, Class 25, Opposed
AIR VENT MESH, Class 25, Registered
FUROFLEX, Class 25, Registered
ROCKWOLF, Class 25, Registered
ROCKWOLF, Class 25, Registered
QUAD GRIP, Class 25, Registered

Click Here to See More Marks




Some PAST Judgements / Case Laws similar to LEAYAN GLOBAL PRIVATE LIMITED

Last Checked Past / Closed Litigation On 27-09-2023 12:16
18-03-2019 Leayan Global Pvt. Ltd. Versus Bata India Ltd. High Court of Delhi
18-03-2019 Leayan Global Pvt. Ltd. Versus Bata India Ltd. High Court of Delhi
08-04-2015 Leayan Global Pvt. Ltd Versus Bhavya High Court of Delhi



GST Number(s) for LEAYAN GLOBAL PRIVATE LIMITED

GUJARAT 24AABCL8692B1ZK  
MAHARASHTRA 27AABCL8692B1ZE  
DELHI 07AABCL8692B1ZG  
HARYANA 06AABCL8692B1ZI  
MAHARASHTRA 27AABCL8692B2ZD  
UTTAR PRADESH 09AABCL8692B1ZC  
JHARKHAND 20AABCL8692B1ZS  
UTTAR PRADESH 09AABCL8692B3ZA  
UTTARAKHAND 05AABCL8692B1ZK  
RAJASTHAN 08AABCL8692B1ZE  
JAMMU AND KASHMIR 01AABCL8692B1ZS  
HIMACHAL PRADESH 02AABCL8692B1ZQ  
BIHAR 10AABCL8692B1ZT  
CHATTISGARH 22AABCL8692B1ZO  



Directors

DIN Name Since
07209189 JAI LAL YADAV 30-05-2015
00049337 BIMAL KUMAR GYANCHANDANI 22-10-2009
AFGPL4061H LUCKY LALWANI 01-01-2015
00049387 MANOJ KUMAR 07-03-2011
00049298 MURLIDHAR GYAN CHANDANI 22-10-2009
00049486 ROHIT GYANCHANDANI 07-03-2011
00049468 RAHUL GYANCHANDANI 07-03-2011

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