LAXMI MANAGEMENT PRIVATE LIMITEDActivity: Business Services in Rajasthan.Active |
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CIN U74120RJ2007PTC044322 |
ROC RoC-Jaipur |
Incorporation Date 27-02-2007 |
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Class Private |
Category Company limited by Shares |
Sub-Category Non-govt company |
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Listed Unlisted |
Suspended at Exchange - |
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Registration Number 044322 |
Registration Date 27-02-2007 |
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Listing Info |
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Not Listed or Listing Info, not found! |
Compliance |
Active Compliance ACTIVE compliant |
Last AGM Date 29-09-2019 |
Last Balance Sheet Date 31-03-2019 |
Financials |
Authorized Capital Rs. 16,65,000 |
Paid Up Capital Rs. 16,61,000 |
Contact Information |
E-Mail Address sangamoffice784@gmail.com |
Registered Address B-09 , 1st Floor , S.K.Plaza Pur Road Bhilwara RJ 311001 IN |
Alternate Address B-9,FIRST FLOOR,S.K.PLAZA PUR ROAD BHILWARA 311001 RJ |
TradeMarksTotal 0 marks found. |
Some PAST Judgements / Case Laws similar to LAXMI MANAGEMENT PRIVATE LIMITEDLast Checked Past / Closed Litigation On 03-07-2022 01:12
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03-11-2018 | Laxmi & Another Versus New Delhi Institute of Management & Others | High Court of Delhi |
25-08-2015 | Committee of Management, Laxmi Kunwar Inter College & Others Versus State of U.P. & Others | High Court Of Judicature At Allahabad Lucknow Bench |
Directors |
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DIN | Name | Since |
00781468 | JAI KUMAR JAIN | 17-08-2013 |
00726064 | BHERU LAL MUNDRA | 17-08-2013 |
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