LAXMI ESTATES LIMITEDActivity: Others in Maharashtra.Under Liquidation |
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CIN U99999MH1946PTC004776 |
ROC RoC-Mumbai |
Incorporation Date 14-02-1946 |
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Class Public |
Category Company Limited by Guarantee |
Sub-Category Non-govt company |
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Listed Unlisted |
Suspended at Exchange - |
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Registration Number 004776 |
Registration Date 14-02-1946 |
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Listing Info |
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Not Listed or Listing Info, not found! |
Compliance |
Active Compliance --- |
Last AGM Date --- |
Last Balance Sheet Date --- |
Financials |
Authorized Capital Rs. --- |
Paid Up Capital Rs. --- |
Contact Information |
E-Mail Address NA |
Registered Address MH IN |
TradeMarksTotal 0 marks found. |
Some PAST Judgements / Case Laws similar to LAXMI ESTATES LIMITEDLast Checked Past / Closed Litigation On 11-05-2022 13:54
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22-11-2017 | ALW Estates Private Limited Versus Raj Laxmi Investment & Trading Company Pvt. Ltd. | High Court of Judicature at Calcutta |
05-12-2011 | Smt. Kotha Venkata Ramanamma Versus Gruha Laxmi Real Estates and Financiers, Rep.by its Managing Partner | Andhra Pradesh State Consumer Disputes Redressal Commission Hyderabad |
Directors |
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DIN | Name | Since |
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