LAXMI COTSPIN LIMITEDActivity: Manufacturing (Textiles) in Maharashtra.Active |
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CIN L17120MH2005PLC156866 |
ROC RoC-Mumbai |
Incorporation Date 19-10-2005 |
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Class Public |
Category Company limited by Shares |
Sub-Category Non-govt company |
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Listed Listed |
Suspended at Exchange - |
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Registration Number 156866 |
Registration Date 19-10-2005 |
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Listing Info |
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Not Listed or Listing Info, not found! |
Compliance |
Active Compliance ACTIVE compliant |
Last AGM Date 29-08-2019 |
Last Balance Sheet Date 31-03-2019 |
Financials |
Authorized Capital Rs. 4000,00,000 |
Paid Up Capital Rs. 1714,76,700 |
Contact Information |
E-Mail Address complianceofficer@laxmicotspin.com |
Registered Address GUT NO.399, SAMANGAON-KAJLA ROAD, IN FRONT OF MEENATAI THAKARE VRIDHASHRAM,SAMANGAON JALNA MH 431203 IN |
TradeMarksTotal 2 marks found. |
GO-COOL (LABEL), Class 25, Registered |
Laxmi Cotspin with Device, Class 6, Objected |
Some PAST Judgements / Case Laws similar to LAXMI COTSPIN LIMITEDLast Checked Past / Closed Litigation On 23-02-2023 10:13
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Nothing Found. Currently our public version does not seem to find any PAST decided cases / judgements for LAXMI COTSPIN LIMITED. However, for a more comprehensive report, including on-going litigation, defaulter list checking, etc. please contact info@LawyerServices.in |
Directors |
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DIN | Name | Since |
AUZPB6666N | NILESH GANPATLAL BABERWAL | 21-08-2019 |
AWAPG3125C | ANUPKUMAR ASHOKRAO GINDODIYA | 22-07-2016 |
00182739 | SANJAY RATHI KACHRULAL | 19-10-2005 |
00227522 | BHAVESH RAMESH PATEL | 13-06-2016 |
00272612 | RAJESH PURANMAL BANSAL | 08-05-2006 |
03056379 | PRAFULLATA SANJAYKUMAR RATHI | 01-03-2017 |
07597811 | SATISH SWAROOPNARAYAN BHAKKAD | 10-01-2017 |
03576250 | RITESH RADHESHAM MANTRI | 10-01-2017 |
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