LAND ACQUISITION (WEST BENGAL AMENDMENT) ACT, 1997


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Section
 Section Title
  INTRODUCTION
  PREAMBLE
  1 Short title and commencement. View Judgements
  2 Application of the Act. View Judgements
  3 Amendment of section 9 of Act 1 of 1894. View Judgements
  4 Amendment of section 11A. View Judgements
  5 Amendment of section 23. View Judgements
  6 Insertion of new section 54A. View Judgements
  INTRODUCTION
  PREAMBLE
  1 Short title and commencement. View Judgements
  2 Application of the Act. View Judgements
  3 Amendment of section 9 of Act 1 of 1894. View Judgements
  4 Amendment of section 11A. View Judgements
  5 Amendment of section 23. View Judgements
  6 Insertion of new section 54A. View Judgements



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