LALLAN AND COMPANY PRIVATE LIMITEDActivity: Finance in Uttar Pradesh.Strike Off |
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CIN U65910UP1986PTC008446 |
ROC RoC-Kanpur |
Incorporation Date 23-12-1986 |
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Class Private |
Category Company limited by Shares |
Sub-Category Non-govt company |
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Listed Unlisted |
Suspended at Exchange - |
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Registration Number 008446 |
Registration Date 23-12-1986 |
Listing Info |
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Not Listed or Listing Info, not found! |
Compliance |
Active Compliance --- |
Last AGM Date 27-09-1993 |
Last Balance Sheet Date 31-03-1993 |
Financials |
Authorized Capital Rs. 1,00,000 |
Paid Up Capital Rs. 400 |
Contact Information |
E-Mail Address NA |
Registered Address 1024 MUTHIGANJALLAHABAD ALLAHABAD UTTAR PRADESH Allahabad UP 000000 IN |
TradeMarksTotal 0 marks found. |
Some PAST Judgements / Case Laws similar to LALLAN AND COMPANY PRIVATE LIMITEDLast Checked Past / Closed Litigation On 31-03-2021 22:56
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22-08-2019 | Lallan Yadav & Others Versus State of Bihar | High Court of Judicature at Patna |
13-04-2018 | Lallan @ Gaya Ratan Yadav & Another Versus State of U.P. | High Court Of Judicature At Allahabad Lucknow Bench |
06-06-2016 | Putti Lal Lallan Versus State of U.P. | High Court Of Judicature At Allahabad Lucknow Bench |
11-02-2015 | Lallan Prasad Bind Versus State of Uttar Pradesh & Others | High Court of Judicature at Allahabad |
23-01-2015 | Lallan Versus Dy. Director of Consolidation | High Court of Judicature at Allahabad |
23-07-2014 | Lallan Singh & Others Versus State of Uttar Pradesh | Supreme Court of India |
04-07-2014 | Lallan Versus D.D.C. | High Court of Judicature at Allahabad |
18-06-2014 | Lallan Pathak & Others Versus The State of Bihar | High Court of Judicature at Patna |
21-04-2014 | Kokila Devi Versus Lallan Babu | High Court of Judicature at Allahabad |
09-04-2014 | Ram Badan Rai Versus Rajiv Ranjan Singh @ Lallan Singh | High Court of Judicature at Patna |
09-01-2014 | Lallan Ram, Lucknow Versus Union of India through the General Manager, New Delhi & Another | Central Administrative Tribunal Lucknow Bench |
06-02-2013 | Hazari Ojha Versus Lallan Chaudhary & Others | High Court of Judicature at Patna |
12-12-2012 | Lallan Jha V/S Union of India and Others. | High Court of Delhi |
06-07-2012 | Lallan Prasad Versus S.D.O. | High Court of Judicature at Allahabad |
26-03-2012 | Lallan Singh & Others Versus Binod Shankar Singh & Others | High Court of Judicature at Patna |
06-01-2012 | Lallan Kumar Versus Coal India Ltd. | High Court of Judicature at Allahabad |
20-12-2011 | Ram Lallan Versus State Of Uttar Pradesh | High Court of Judicature at Allahabad |
16-11-2011 | Rajiv Ranjan Singh @ Lallan Singh Versus The Central Bureau of Investigation & Another | High Court of Jharkhand |
08-11-2011 | Lallan Prasad Singh, Resident of Village Paharpur, Versus The State of Bihar & Others | High Court of Judicature at Patna |
23-09-2011 | Lallan Versus State Of Uttar Pradesh | High Court of Judicature at Allahabad |
19-05-2011 | Lallan Kumar Versus Ratan Kumar Mukherjee Manager | National Consumer Disputes Redressal Commission NCDRC |
13-05-2011 | Lallan Prasad Versus State Of Uttar Pradesh | High Court of Judicature at Allahabad |
06-04-2011 | Lalan Dusadh @ Lallan Paswan Versus Ram Nagina Dusadh | High Court of Bihar |
21-12-2010 | Lallan Prasad Srivastava Versus State Of Uttar Pradesh | High Court of Judicature at Allahabad |
29-10-2010 | Lallan Chaubey Versus State of U.P. | Supreme Court of India |
29-04-2010 | Lallan Prasad Versus Hindustan Steel Works Construction Ltd., Bokaro Steel City Bokaro | High Court of Jharkhand |
31-03-2009 | Lallan Singh Versus State Of Bihar | High Court of Bihar |
12-02-2009 | Dr. Azizul Haq Khan @ Lallan Versus Shyamapati & Others | National Consumer Disputes Redressal Commission NCDRC |
08-05-2007 | Munnalal Halwai Versus Lallan Tiwari | High Court of Madhya Pradesh |
12-10-2006 | Lallan Chaudhary & Others Versus State of Bihar & Another | Supreme Court of India |
28-04-2006 | Lallan Das Versus Desai Das | High Court of Bihar |
07-03-2006 | Madhya Pradesh Road Transport Corporation, Divisional Manager Versus State Industrial Court, Presiding Officer, Labour Court, Lallan Singh | High Court of Madhya Pradesh |
10-11-2005 | Lallan Kumar Sahni Versus State of Bihar | High Court of Bihar |
10-11-2005 | Lallan Kumar Sahni Versus State of Bihar | High Court of Bihar |
24-10-2005 | Ajit Ojha Versus Lallan Ojha | High Court of Bihar |
13-08-2004 | Ashok Kumar Versus Lallan Khan | High Court of Madhya Pradesh |
01-01-2004 | Dr. Akhil Kumar Jain Versus Lallan Prasad | Bihar State Consumer Disputes Redressal Commission Patna |
14-11-2002 | Lallan Rai & others versus State of Bihar | Supreme Court of India |
20-03-2002 | Lallan Rai Versus State of U.P. | High Court of Judicature at Allahabad |
06-11-2001 | Lallan Singh Versus State of U.P. | High Court of Judicature at Allahabad |
23-07-2001 | Lallan Prasad Singh Versus State of U.P. | High Court of Judicature at Allahabad |
17-01-2001 | Lallan Prasad Versus State of U.P | High Court of Judicature at Allahabad |
06-04-2000 | Lallan Prasad Versus First Additional Chief Judicial Magistrate Varanasi | High Court of Judicature at Allahabad |
02-12-1999 | Lallan Prasad Versus Rent Control And Eviction Officer Allahabad | High Court of Judicature at Allahabad |
12-10-1999 | Lallan Prasad Versus Ram Kishun Prasad | High Court of Judicature at Allahabad |
28-05-1999 | Lallan Pandey Versus State of U P | High Court of Judicature at Allahabad |
20-05-1999 | Lallan Versus Union of India | High Court of Judicature at Allahabad |
29-05-1998 | Lallan Prasad Versus State of U.P. | High Court of Judicature at Allahabad |
19-01-1998 | Committee of Management Shri Lallan Ji Brahmachari Inter College Bharatpur Versus State of U P | High Court of Judicature at Allahabad |
08-08-1997 | Lallan Pandey Versus State of U.P. | High Court of Judicature at Allahabad |
04-04-1996 | Peer Mohammed Lallan Rangari Versus The State of Maharashtra & Others | High Court of Judicature at Bombay |
13-05-1994 | Lallan Roi Versus Presiding Officer, Labour Court | High Court of Judicature at Allahabad |
17-07-1992 | Lallan Ram Versus Gobri Ram | High Court of Judicature at Allahabad |
02-07-1992 | Lallan Prasad Chunnilal Yadav Versus S. Ramamurthi and Ors. | Supreme Court of India |
10-01-1991 | Rajiv Ranjan Singh alias Lallan Singh Versus State of Bihar | High Court of Bihar |
23-10-1990 | Lallan Prasad Versus State of U P | High Court of Judicature at Allahabad |
28-09-1989 | Lallan Prasad alias Raghubir Prasad Versus Mangla Prasad | High Court of Bihar |
30-08-1988 | Lallan Versus Stats Of U P | High Court of Judicature at Allahabad |
30-08-1988 | Lallan Versus State of U.P. | High Court of Judicature at Allahabad |
04-04-1984 | Lallan Versus State | High Court of Judicature at Allahabad |
17-07-1972 | Lallan Ram Versus Gobri Ram & Another | High Court of Judicature at Allahabad |
17-04-1969 | Lallan Singh and Others Versus State of Bihar | Supreme Court of India |
13-12-1966 | Lallan Prasad Versus Rahmat Ali and Another | Supreme Court of India |
10-12-1962 | Union of India (UOI) Versus Lallan Prasad Singh | High Court of Bihar |
16-10-1952 | Lallan Parsad Versus Sharda Parsad | High Court of Judicature at Allahabad |
03-06-1881 | Harry Vaningen Versus Dhunna Lall Lallan | High Court of Judicature at Madras |
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