DIN: 01664229

LALIT AGARWALLA

Companies Associated
CIN Company Name Status
U45201AS2003PTC006995 PRABHU AGARWALLA CONSTRUCTION PRIVATE LIMITED Active
U92120AS2011PTC010829 KESHAV MOTION PICTURES PRIVATE LIMITED Active
U26960AS2012PTC010864 PASSAN PROJECTS PRIVATE LIMITED Active
U45201AS2000PTC006365 P J CONSTRUCTION PRIVATE LIMITED Active
U45203AS2005PTC007644 EDEN RIVERSCAPE PRIVATE LIMITED Active
U23109AS2004PTC007565 DHAAN LAXMII PROJECT PRIVATE LIMITED Active
U45201AS2008PTC008624 PITAMBARI CONSTRUCTIONS PRIVATE LIMITED Strike Off
U51909WB2007PTC119551 MANOHAR MERCHANTS PRIVATE LIMITED Active
U21011AS2004PTC007564 SRI VAIKGUNTHA PROJECT PRIVATE LIMITED Active
U45203AS2005PTC007948 SUNIDHI PROJECTS PRIVATE LIMITED Active
U51909WB2008PTC124348 POTENTIAL VINCOM PRIVATE LIMITED. Active
U45201AS2007PTC008497 CONCEPT ESTATE AND DEVELOPERS PRIVATE LIMITED Active
U70101AS2011PTC010707 LOHIT CONTRACTORS & BUILDERS PRIVATE LIMITED Active


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