DIN: 00304652

LALGUDI SAPTHARISHI VAIDYANATHAN

Companies Associated
CIN Company Name Status
L07010KA2004PLC033412 NEL HOLDINGS LIMITED Active
U45201KA2007PTC044561 NUDPL ENTERPRISES PRIVATE LIMITED Active
U70102KA2008PTC045179 BOLGATI ENTERPRISES PRIVATE LIMITED Active
U65929KA2017PTC105535 HEYTIGER HOUSING FINANCE PRIVATE LIMITED Active
U70102KA2006PTC040789 SOUTHERN HILLS DEVELOPERS PRIVATE LIMITED Active
U45201KA2007PTC042660 NITESH INDIRANAGAR RETAIL PRIVATE LIMITED Active
U70200KA2007PTC109211 NITESH OFFICE PARKS PRIVATE LIMITED Active
U07010KA2002PTC031412 NISCO VENTURES PRIVATE LIMITED Active
U63023KA2007PTC042875 GRASS UNIVERSAL PRODUCTS PRIVATE LIMITED Active
U45201KA2007PTC044553 NHDPL PROPERTIES PRIVATE LIMITED Active
U74999KA2018PTC114132 ARJAVA BUSINESS SOLUTIONS PRIVATE LIMITED Active


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