LAKSHMI CORPORATION LIMITED

Activity: Others in Maharashtra.
Dissolved
Basic Info Contact Info Compliance Financials Directors
Judgments / Past Court Orders TradeMarks On Going, Current Litigation
CIN
U99999MH1942PTC003739 		ROC
RoC-Mumbai 		Incorporation Date
16-11-1942
Class
Public 		Category
Company Limited by Guarantee 		Sub-Category
Non-govt company
Listed
Unlisted 		Suspended at Exchange
- 		 
Registration Number
003739 		Registration Date
16-11-1942 		 
   



Listing Info



Not Listed or Listing Info, not found!





Compliance
Active Compliance
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Last AGM Date
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Last Balance Sheet Date
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Financials
Authorized Capital
Rs. ---
Paid Up Capital
Rs. ---



Contact Information
E-Mail Address
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Registered Address
MH IN



TradeMarks

Total 0 marks found.




Some PAST Judgements / Case Laws similar to LAKSHMI CORPORATION LIMITED

Last Checked Past / Closed Litigation On 15-06-2022 05:13
04-05-2022 Lakshmi Kanta Deka Versus The President, Income-Tax Appellate Tribunal, Mumbai & Others Central Administrative Tribunal Guwahati Bench Guwahati
29-04-2022 Lakshmi Ammal (Died) & Others Versus Ammayi Ammal (Died) & Others High Court of Judicature at Madras
29-04-2022 Lakshmi Ammal & Others Versus Gejaraj (died) & Others High Court of Judicature at Madras
25-04-2022 Lakshmi Versus Subramani & Others High Court of Judicature at Madras
07-04-2022 A. Ulaganathan Versus V. Lakshmi & Others High Court of Judicature at Madras
28-03-2022 M/s. Hotel Sri Lakshmi, Coimbatore Versus The Assistant Commissioner of Income-Tax, Circle – III, Coimbatore High Court of Judicature at Madras
24-03-2022 Renuka Subbu Singh Versus Kannaiyan @ Lakshmi Narayanan & Others High Court of Judicature at Madras
14-03-2022 Sana Lakshmi Devi (died) per LRs. & Others Versus M/s. Prime Properties, rep. by its Partner, Najeeb Ahmed & Others High Court of for the State of Telangana
08-03-2022 Krishna Moorthy Rao Versus S. Bhanumathi @ Lakshmi & Another High Court of Kerala
03-03-2022 Lakshmi Ramakrishna & Others Versus Dundi China Venkata Reddy High Court of Andhra Pradesh
03-03-2022 Lakshmi Ramakrishna & Others Versus Dundi China Venkata Reddy High Court of Andhra Pradesh
24-02-2022 Lakshmi Ammal Versus Nalina Ammal & Others High Court of Judicature at Madras
23-02-2022 M/s. Lakshmi Sastry Construction Co., Rep. by V.K. Subbramanian Versus The State of Tamil Nadu, Represented by its Secretary, Chennai & Others High Court of Judicature at Madras
18-02-2022 Lakshmi Machine Works Limited Rep. by Chief Financial Officer R. Rajendran, Coimbatore Versus Tamil Nadu Sales Tax AppellateTribunal (Additional Bench), Coimbatore & Others High Court of Judicature at Madras
04-02-2022 M/s. Venkata Lakshmi Srinivasa Minerals, represented by Gundavalli Satyavathi Versus The State of Andhra Pradesh, represented by its Principal Secretary, Department of Mines & Minerals & Others High Court of Andhra Pradesh
28-01-2022 T.A. Subramanian (Died) Through Lrs., Smt. T. Vijaya Lakshmi Subramanian Versus Dr. Somasekhar Reddy & Others National Consumer Disputes Redressal Commission NCDRC
28-01-2022 M/s. CSCO LLC A limited Liability Company Rep.by its Corporate representative David Apperman & Another Versus M/s. Lakshmi Saraswathi Spintex Limited Rep.by its Managing Director & Others High Court of Judicature at Madras
25-01-2022 Sri Lakshmi Narayana Institute Of Medical Sciences & Another Versus Union of India & Another High Court of Delhi
21-01-2022 Endiyur Primary Agricultural Cooperative Credit Society, Represented by its President, V. Lakshmi Versus The Deputy Registrar of Cooperative Societies/Public Information Officer, Tindivanam & Another High Court of Judicature at Madras
19-01-2022 The Lakshmi Mills Co. Ltd., Coimbatore Versus The Assistant Commissioner of Income Tax, Company Circle-IV(1), Coimbatore High Court of Judicature at Madras
13-01-2022 Vijay Lakshmi & Another Versus The State of Jharkhand through Principal Secretary, Ranchi & Others High Court of Jharkhand
12-01-2022 Lakshmi Versus Nagappan (Deceased) & Others High Court of Judicature at Madras
11-01-2022 Tata Capital Financial Services Limited, Represented herein by its: Authorized Representative, Mumbai Versus Sri Lakshmi Ganesh Enterprise, A Sole Proprietorship of Mrs.Kotturu Mangamma, Visakhapatnam & Others High Court of Judicature at Madras
10-01-2022 Lakshmi Sarkar Versus Biswajit Bose West Bengal State Consumer Disputes Redressal Commission Kolkata
06-01-2022 K. Lakshmi Kailasam Versus The District Collector/Inspector of Panchayats, Pudukottai & Others Before the Madurai Bench of Madras High Court
05-01-2022 Ravilla Lakshmi Narayana Versus The State of Andhra Pradesh High Court of Andhra Pradesh
28-12-2021 Puli Sitamahalakshmi Versus Varre Lakshmi High Court of Andhra Pradesh
20-12-2021 The Manager, National Insurance Company Ltd., New Delhi Versus Lakshmi & Others Before the Madurai Bench of Madras High Court
08-12-2021 Sai Lakshmi Versus The Secretary to Government, Home Department, Chennai & Others High Court of Judicature at Madras
07-12-2021 Ramalingam Represented by his Power agent Lakshmi Versus Vinaitheerthan & Others Before the Madurai Bench of Madras High Court
02-12-2021 P. Lakshmi Versus N. Nagarajan Before the Madurai Bench of Madras High Court
23-11-2021 M/s. Lakshmi PetroLub Agencies, Rep. by Prop. K. Amutha Versus The Executive Director, Chennai & Another High Court of Judicature at Madras
18-11-2021 Dhanalakshmi alias Lakshmi & Another Versus Special Commissioner & Commissioner for Land Administration, Chennai & Others High Court of Judicature at Madras
12-11-2021 K.T. Lakshmi Versus State of Kerala, Represented by The Secretary to Government, Transport (A) Department, Thiruvananthapuram & Others High Court of Kerala
07-10-2021 S. Pandiyakumari Versus Lakshmi Vilas Bank & Others Before the Madurai Bench of Madras High Court
06-10-2021 N. Santhi Lakshmi Versus The Assistant Commissioner(ST), Madurai Rural (South) Circle, Madurai Before the Madurai Bench of Madras High Court
04-10-2021 E. Vijaya Lakshmi Versus State of Tamilnadu, Rep.by its Secretary to Govt. Municipal Administration & Water Supply Dept., Secretariat, Chennai & Others High Court of Judicature at Madras
04-10-2021 Lakshmi& Others Versus The State of Tamil Nadu, Represented by its Secretary to Government, Municipal Administration & Water Supply Department, Secretariat, Chennai & Others High Court of Judicature at Madras
01-10-2021 M/s. Lakshmi Shamabaht Trust, Rep. by its Managing Trustee K. RamaprasadBhat Versus State of Tamil Nadu, Rep.by Secretary to Government, Municipal Administration and Water Supply Dept., Chennai & Others High Court of Judicature at Madras
23-09-2021 State of Andhra Pradesh Rep., by its Principal Secretary, Higher Education Department, Secretariat, Amaravati & Others Versus T. Lakshmi Rambabu & Others High Court of Andhra Pradesh
23-09-2021 Hindustan Unilever Limited, Chennai & Others Versus S. Shanthi, Proprietrix: Lakshmi Soaps, through her power holder D. Suyaraj, Coimbatore & Others High Court of Judicature at Madras
21-09-2021 M/s. Lakshmi Machine Works Ltd., Coimbatore Versus Commissioner of GST & Central Excise, Coimbatore Customs Excise amp Service Tax Appellate Tribunal South Zonal Bench At Chennai
16-09-2021 Sri Lakshmi Narayana Institute of Medical Sciences, Rep by its Dean Dr. G. Jayalakshmi Versus Union of India, Rep by its Secretary, Ministry of Health & Family Welfare, New Delhi & Another High Court of Judicature at Madras
09-09-2021 Menti Trinadha Venkata Ramana Versus Menti Lakshmi & Others High Court of Andhra Pradesh
06-09-2021 N. Raveendran, Managing Partner, Lakshmi Finance, Velloorkunnam Versus Shajahan & Another High Court of Kerala
18-08-2021 Mareddy Venkateswarlu Versus Bondili Lakshmi Bhai Died High Court of Andhra Pradesh
16-08-2021 Bodde Lakshmi Devi Versus The State of Andhra Pradesh High Court of Andhra Pradesh
11-08-2021 T. Kathiravan & Another Versus Lakshmi & Others High Court of Judicature at Madras
04-08-2021 B. Bhargava Lakshmi & Others Versus State of Andhra Pradesh rep. by its Principal Secretary, Panchayat Raj & Rural Development Department & Another High Court of Andhra Pradesh
28-07-2021 Lakshmi & Others Versus Vijayan & Another High Court of Kerala
22-07-2021 V. Lakshmi Versus State, Represented by the Inspector of Police, Central Crime Branch, Chennai & Another High Court of Judicature at Madras
19-07-2021 Balaraman & Another Versus Lakshmi & Another High Court of Judicature at Madras
19-07-2021 Lakshmi Lavanya Cottons, Guntur Versus Commercial Tax Officer, Guntur High Court of Andhra Pradesh
13-07-2021 Lakshmi Murdeshwar Puri Versus Saket Gokhale High Court of Delhi
09-07-2021 Rajeswari & Another Versus A. Lakshmi & Others High Court of Judicature at Madras
05-07-2021 Vangala Chandrakanth Reddy Versus Makireddy Lakshmi Kanth Reddy & Others High Court of Andhra Pradesh
01-07-2021 M/s. Sai Lakshmi Engineering, represented by its Proprietor, K. Nagaraju Versus The Principal Commissioner of Customs Chennai III Commissionerate & Others High Court of Judicature at Madras
29-06-2021 Lakshmi Vilas Bank, Rep. by its Senior Manager, Ramanathapuram Branch, Coimbarore Versus Tax Recovery Officer-I Income Tax Department, Coimbatore & Others High Court of Judicature at Madras
29-06-2021 M. Lakshmi Versus D.D.9, Uthagarai Agricultural Producers Co-op Societies Ltd., Krishnagiri & Others High Court of Judicature at Madras
24-06-2021 Kuppa Gounder Versus Lakshmi & Others High Court of Judicature at Madras
14-06-2021 L. Lakshmi Narayana & Others Versus The State of Karnataka, Rep. by SPP, Bangalore & Another High Court of Karnataka
25-05-2021 M/s. Lakshmi Ganga Educational & Cultural Society & Another Versus M/s. Cholamandlam Investment & Finance Ltd. & Others Debts Recovery Appellate Tribunal at Delhi
06-05-2021 Lakshmi Javaraiah @ Lokesh Versus The State of Karnataka, by Ramanaghara Town P.S. Ramanagara High Court of Karnataka
06-05-2021 Lakshmi Javaraiah @ Lokesh Versus The State of Karnataka, by Ramanaghara Town P.S. Ramanagara High Court of Karnataka
29-04-2021 Geetha Lakshmi Versus A. Manohar High Court of Judicature at Madras
26-04-2021 Lakshmi Ammal Versus The Catholic Syrian Bank Ltd. & Others Before the Madurai Bench of Madras High Court
23-04-2021 Sri Shantha Lakshmi Brick Works Represented by its Partner T. Shantha Kumari Versus Govindasamy Reddy (Died) & Others High Court of Judicature at Madras
22-04-2021 Sri Lakshmi Matriculation Schools, represented by its Correspondent, Tirunelveli District Versus The Director of Matriculation Schools, Directorate of Matriculation Schools, Chennai & Others Before the Madurai Bench of Madras High Court
22-04-2021 K.K. Lavanya Lakshmi Versus The Chief Educational Officer, O/o.the Chief Educational Office, Madurai, & Others Before the Madurai Bench of Madras High Court
17-04-2021 S. Kantharaju Versus M/s. Laxmi Financiers Lakshmi Complex, Bangalore High Court of Karnataka
16-04-2021 M/s. Thirupathy Poly Packs, Represented by its Partner, P. Lakshmi, Chennai Versus K. Radhalakshmi High Court of Judicature at Madras
16-04-2021 Sri. Lakshmi Versus N. Sudarshan & Others High Court of Karnataka
01-04-2021 G. Lakshmi Devi Versus The State of Andhra Pradesh, Rep. by its Chief Secretary, Secretariat Buildings, Amaravathi at Velagapudi, Guntur District & Others High Court of Andhra Pradesh
01-04-2021 G. Lakshmi Devi Versus The State of Andhra Pradesh, Rep. by its Chief Secretary, Secretariat Buildings, Amaravathi at Velagapudi, Guntur District & Others High Court of Andhra Pradesh
26-03-2021 Gokul Srinivasan Versus Deepa Lakshmi & Others Before the Madurai Bench of Madras High Court
26-03-2021 Gokul Srinivasan Versus Deepa Lakshmi & Others Before the Madurai Bench of Madras High Court
24-03-2021 New India Assurance Co. Ltd. Versus Peta Lakshmi Devi & Others High Court of Andhra Pradesh
24-03-2021 Lakshmi Vilas Bank Ltd., Rep. by S. Kabaleswaran, Nagapattinam Versus Director General of Police, Tamil Nadu State Police, Chennai-600 004 & Others High Court of Judicature at Madras
22-03-2021 The Chief Officer Versus M/s. Lakshmi Agencies High Court of Karnataka
15-03-2021 M/s. Sri Lakshmi Venkateswara General Merchants and Commission Agents, represented by its partner, Kalyandurg, Ananthapur District Versus The State of Andhra Pradesh, represented by its Principal Secretary, Revenue Department (CT), Guntur District & Others High Court of Andhra Pradesh
15-03-2021 M/s. Sri Lakshmi Venkateswara General Merchants and Commission Agents, represented by its partner, Kalyandurg, Ananthapur District Versus The State of Andhra Pradesh, represented by its Principal Secretary, Revenue Department (CT), Guntur District & Others High Court of Andhra Pradesh
12-03-2021 Lakshmi Poornalingam Versus The Commissioner and Secretary, Government of Tamilnadu, Health and Family Welfare Department, Chennai & Others High Court of Judicature at Madras
10-03-2021 The District Collector, Thiruvallur & Another Versus N. Lakshmi & Another High Court of Judicature at Madras
08-03-2021 U. Lakshmi Narayana Versus Prl Secy, Dept of Survey Land Records & Others High Court of Andhra Pradesh
26-02-2021 B. Lakshmi Versus The APSRTC rep by its Managing Director, Musheerabad, Hyderabad & Others High Court of Andhra Pradesh
26-02-2021 B. Lakshmi Versus The APSRTC rep by its Managing Director, Musheerabad, Hyderabad & Others High Court of Andhra Pradesh
26-02-2021 B. Lakshmi Versus The APSRTC rep by its Managing Director, Musheerabad, Hyderabad & Others High Court of Andhra Pradesh
22-02-2021 The Balaj Allianz General Insurance Co.Ltd., Opp to ABN Ambro Bank Limited, Saradha College Main Road, Salem Versus Lakshmi & Others High Court of Judicature at Madras
22-02-2021 The Bajaj Allianz General Insurance Co.Ltd., Opp to ABN Ambro Bank Limited, Salem Versus Lakshmi & Others High Court of Judicature at Madras
18-02-2021 Madhamohan Versus Lakshmi & Others High Court of Judicature at Madras
18-02-2021 R. Sasikala & Others Versus Aarayee @ Lakshmi & Others High Court of Judicature at Madras
18-02-2021 Madhamohan Versus Lakshmi & Others High Court of Judicature at Madras
08-02-2021 The State of Andhra Pradesh & Another Versus Dinavahi Lakshmi Kameswari Supreme Court of India
08-02-2021 The State of Andhra Pradesh & Another Versus Dinavahi Lakshmi Kameswari Supreme Court of India
03-02-2021 National Insurance Company Ltd., Chennai Versus R. Lakshmi & Others High Court of Judicature at Madras
22-01-2021 Lakshmi & Others Versus B. Shantha & Others High Court of Judicature at Madras
20-01-2021 Superintending Engineer Versus Harijana Lakshmi Kanthamma & Others High Court of Andhra Pradesh
18-01-2021 Bank of Baroda, Kanpur Versus M/s. Lakshmi Defence Solutions Limited, Kanpur Debts Recovery Appellate Tribunal at Allahabad
11-01-2021 Sindhu @ Sindhu Lakshmi Versus The Principal Secretary & Others Before the Madurai Bench of Madras High Court
05-01-2021 Chellam Versus Lakshmi (Died) & Others Before the Madurai Bench of Madras High Court



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