LADY DUFFERIN VICTORIA ZENANA HOSPITAL ACT, 1955


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Section
 Section Title
  INTRODUCTION
  PREAMBLE
  1 Short title. View Judgements
  2 Definitions. View Judgements
  3 Transfer of the Hospital to the State of West Bengal. View Judgements
  4 Division of assets between West Bengal and East Bengal. View Judgements
  5 Appointment of trustees. View Judgements
  6 Transfer of the share of East Bengal. View Judgements
  SCHEDULE 1.
  INTRODUCTION
  PREAMBLE
  1 Short title. View Judgements
  2 Definitions. View Judgements
  3 Transfer of the Hospital to the State of West Bengal. View Judgements
  4 Division of assets between West Bengal and East Bengal. View Judgements
  5 Appointment of trustees. View Judgements
  6 Transfer of the share of East Bengal. View Judgements
  SCHEDULE 1.



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