Some PAST Judgements / Case Laws similar to L T & L PHARMA PRIVATE LIMITED
Last Checked Past / Closed Litigation On 01-05-2022 02:50
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30-03-2022 |
Mankind Pharma Limited Versus Tata Medical And Diagnostics Limited |
High Court of Delhi |
02-02-2022 |
Astra Zeneca AB & Another Versus Natco Pharma Limited & Others |
High Court of Delhi |
28-10-2021 |
Novartis AG and Others V/S Natco Pharma Limited and Others. |
High Court of Delhi |
23-09-2021 |
Sun Pharma Laboratories Limited, Rep by its Authorized Signatory Chandra Nahata Versus D.D. Pharmaceuticals Private Limited, Rajasthan & Another |
High Court of Judicature at Madras |
31-08-2021 |
Orchid Pharma Limited, Represented By Its Managing Director Manish Dhanuka, Chennai Versus The Income Tax Settlement Commission, Chennai & Others |
High Court of Judicature at Madras |
23-08-2021 |
Orchid Pharma Limited, Represented by its Managing Director, Manish Dhanuka, “Orchid Towers”, Chennai Versus The Income Tax Settlement Commission, Additional Bench, Chennai & Others |
High Court of Judicature at Madras |
01-07-2021 |
Curewin Pharmaceuticals Pvt. Ltd Versus Curewin Hylico Pharma Pvt. Ltd. |
High Court of Madhya Pradesh Bench at Indore |
01-07-2021 |
Curewin Pharmaceuticals Pvt. Ltd Versus Curewin Hylico Pharma Pvt. Ltd. |
High Court of Madhya Pradesh Bench at Indore |
22-06-2021 |
Maiva Pharma Pvt. Ltd., Hosur, Rep. by its Senior Manager (HR&IR) Mr.Karthi Versus Maiva Pharma Employees Union affiliated to Labour Progressive Federation, Krishnagiri District & Others |
High Court of Judicature at Madras |
17-06-2021 |
M/s. Chethana Pharma, Pharmaceutical Distributors Versus The Oriental Insurance Company Ltd., Rep. by its Regional Manager & Another |
Karnataka State Consumer Disputes Redressal Commission Bangalore |
10-03-2021 |
Indo Arya, Central Transport Ltd, Chennai Versus T.T.K. Pharma, Ltd, Rep by Power Agent/Subrogee, The Oriental Insurance Company Ltd, Chennai & Another |
High Court of Judicature at Madras |
05-02-2021 |
Sun Pharma Laboratories Limited Versus Union of India & Others |
High Court of Sikkim |
04-02-2021 |
Pradip Bagla @ Pradeep Kumar Bagla Versus M/s. Duakem Pharma Private Limited |
High Court of Judicature at Calcutta |
04-02-2021 |
Pradip Bagla @ Pradeep Kumar Bagla Versus M/s. Duakem Pharma Private Limited |
High Court of Judicature at Calcutta |
11-01-2021 |
Piramal Pharma Limited Versus Telangana State Pollution Control Board |
National Green Tribunal Southern Zone Chennai |
07-01-2021 |
M/s. Sozin Flora Pharma LLP Versus State of Himachal Pradesh & Others |
High Court of Himachal Pradesh |
23-12-2020 |
CD Pharma India Private Limited Versus State of NCT of Delhi & Others |
High Court of Delhi |
23-12-2020 |
CD Pharma India Private Limited Versus State of NCT of Delhi & Others |
High Court of Delhi |
19-11-2020 |
Sun Pharma Laboratories Limited, Sikkim Versus Union of India Through the Secretary, Department of Revenue, Ministry of Finance, New Delhhi & Others |
High Court of Sikkim |
02-11-2020 |
M/s. Sun Pharma Laboratories Limited Versus Union of India & Others |
High Court of Sikkim |
15-07-2020 |
FMC Corporation & Another Versus Natco Pharma Limited |
High Court of Delhi |
26-06-2020 |
Far N Par (India) Private Limited, Hyderabad Rep. by its Director Naraharisetti Sirusha Versus Galt Pharma Exports Private Limited, Secunderabad |
High Court of for the State of Telangana |
05-06-2020 |
Sun Pharma Laboratories Limited Versus BDR Pharmaceuticals International Pvt. Ltd. & Another |
High Court of Delhi |
05-06-2020 |
Sun Pharma Laboratories Limited Versus BDR Pharmaceuticals International Pvt. Ltd. & Another |
High Court of Delhi |
11-05-2020 |
M/s. Kopalle Pharma Chemicals Pvt. Ltd. Versus Senior Intelligence Officer |
High Court of for the State of Telangana |
08-05-2020 |
The Management of M/s. Recipharm Pharma Services Pvt. Ltd., Rep. by Assistant General Manager Versus G. Vasanthkumr & Others |
High Court of Karnataka |
08-05-2020 |
The Management of M/s. Recipharm Pharma Services Pvt. Ltd., Rep. by Assistant General Manager Versus G. Vasanthkumr & Others |
High Court of Karnataka |
06-05-2020 |
Ajanta Pharma Ltd. Versus Zuventus Healthcare Ltd. |
High Court of Delhi |
06-05-2020 |
Ajanta Pharma Ltd. Versus Zuventus Healthcare Ltd. |
High Court of Delhi |
19-02-2020 |
Geetha Pharma, Represented by its Managing Partner, K.K. Rajagopal Versus Deputy Commissioner of Income Tax, Salem & Another |
High Court of Judicature at Madras |
03-02-2020 |
City Union Bank Limited V/S Manjunatha Pharma and Others. |
Debts Recovery Tribunal Chennai |
23-01-2020 |
Bristol-Myers Squibb Holdings Ireland Unlimited Company & Others Versus Natco Pharma |
High Court of Delhi |
23-01-2020 |
Bristol-Myers Squibb Holdings Ireland Unlimited Company & Others Versus Natco Pharma |
High Court of Delhi |
24-10-2019 |
Dr. Murali Krishnan, Proprietor, Sri Anjaneya Enterprises, Chennai Versus M/s. Glider Pharma Distributors Pvt. Ltd. Presently known as National Medicines Pvt. Ltd., Rep. by its Managing Director, Naresh Kumar, Chennai & Others |
High Court of Judicature at Madras |
20-08-2019 |
Novartis AG & Another Versus Natco Pharma Limited |
High Court of Delhi |
20-08-2019 |
Novartis AG & Another Versus Natco Pharma Limited |
High Court of Delhi |
16-07-2019 |
NATCO Pharma Ltd V/S Bristol Myers Squibb Holdings Ireland Unlimited Company and Others. |
High Court of Delhi |
16-07-2019 |
Natco Pharma Ltd Versus Bristol Myers Squibb Holdings Ireland Unlimited Co & Others |
High Court of Delhi |
12-07-2019 |
Mankind Pharma Limited Versus Lee Pharmaceuticals of Lee House |
High Court of Delhi |
12-07-2019 |
Mankind Pharma Limited V/S Lee Pharmaceuticals of Lee House |
High Court of Delhi |
11-07-2019 |
Natco Pharma Limited Versus Bayer Healthcare LLC |
High Court of Delhi |
11-07-2019 |
Natco Pharma Limited Versus Bayer Healthcare LLC |
High Court of Delhi |
15-05-2019 |
Sun Pharma Laboratories Ltd. Versus Intas Pharmaceuticals Limited |
High Court of Delhi |
15-05-2019 |
Sun Pharma Laboratories Ltd V/S Intas Pharmaceuticals Limited |
High Court of Delhi |
09-05-2019 |
Commissioner of Income Tax-9 Versus M/s. Russan Pharma Ltd. Through its Manager |
Supreme Court of India |
12-04-2019 |
Moncy Paulson Versus Pharma Kuries (P) Ltd, Thrissur, Rep. by Litigation Clerk, Anil T. John & Another |
High Court of Kerala |
05-04-2019 |
Commissioner of Income Tax Central - IV Versus Ajanta Pharma Limited |
Supreme Court of India |
05-04-2019 |
M/s. Cooper Pharma Versus Shamshad Ahmad |
High Court of Uttarakhand |
05-04-2019 |
M/s. Vadamalayan Medi Pharma, Rep., by its Partner Dr. V. Pugalagiri, Madurai Versus The Commercial Tax Officer, Madurai |
Before the Madurai Bench of Madras High Court |
05-04-2019 |
Natco Pharma Ltd. Versus Union of India & Others |
High Court of Judicature at Calcutta |
06-03-2019 |
Hari Narayan Mondal & Others Versus M/s. Track India Pharma Div |
High Court of Judicature at Calcutta |
15-02-2019 |
Sanofi India Limited (Formerly Aventis Pharma Limited), Represented by its Power of Attorney Holder, Abhijit Yadav Versus State Represented by Central Bureau of Investigation Anti-Corruption Branch |
High Court of Karnataka |
31-12-2018 |
M.S. Naudine Pharma, rep.by its Partner & Another Versus M/s. Med Manor Organics Pvt. Ltd., rep.by its Director |
High Court of Andhra Pradesh |
13-12-2018 |
Sun Pharmaceutical Industries Limited V/S Brexsun Pharma Private Limited |
High Court of Delhi |
01-11-2018 |
M/s. RA Chem Pharma Limited, Rep. by its Managing Director, J. Rajendra Rao & Another Versus State of A.P. Rep. by the Public Prosecutor & Others |
High Court of Andhra Pradesh |
18-09-2018 |
Shri Krishna Agri Projects (P.) Ltd. Versus Feedatives Pharma (P.) Ltd. |
National Company Law Tribunal Kolkata |
14-09-2018 |
Dy Commissioner of Income Tax Versus Aurobindo Pharma Limited, Hyd |
Income Tax Appellate Tribunal Hyderabad |
07-09-2018 |
Mankind Pharma Ltd. Versus Ultrakind Health Care & Another |
High Court of Delhi |
07-09-2018 |
Mankind Pharma Ltd V/S Ultrakind Health Care and Others |
High Court of Delhi |
07-09-2018 |
Mankind Pharma Ltd. Versus Ultrakind Health Care & Another |
High Court of Delhi |
03-08-2018 |
Condor Healthcare Private Limited & Another Versus M/s. Corem Pharma Private Limited |
In the High Court of Judicature at Hyderabad |
06-07-2018 |
Mankind Pharma Ltd. Versus Chandra Mani Tiwari & Another |
High Court of Delhi |
05-07-2018 |
M/s. SBS Biotech (Unit II) & Others Versus M/s. Samphire Food & Pharma (P) Ltd & Another |
High Court of Delhi |
05-07-2018 |
M/s. SBS Biotech (Unit II) & Others Versus M/s. Samphire Food & Pharma (P) Ltd & Another |
High Court of Delhi |
05-06-2018 |
Goran Pharma Pvt. Ltd V/S C.C.E. & S.T., Bhavnagar |
Customs Excise Service Tax Appellate Tribunal West Zonal Bench At Ahmedabad |
03-05-2018 |
Ritemed Pharma Retail Private Limited Versus Official Liquidator |
National Company Law Appellate Tribunal |
17-04-2018 |
M/s. Healkraft Pharma (India) Pvt.Ltd., Rep.by its Authorised Signatory, A. Arul Gerald Kumar Versus Assistant Provident Fund Commissioner-II(C&R), Employees' Provident Fund Organisation, Chennai |
High Court of Judicature at Madras |
19-02-2018 |
Sun Pharma Laboratories Ltd. Versus Lupin Ltd. & Another |
High Court of Delhi |
19-02-2018 |
Sun Pharma Laboratories Ltd. Versus Lupin Ltd. & Another |
High Court of Delhi |
19-02-2018 |
SOS Pharma Versus SAS Pharmaceuticals |
High Court of Delhi |
19-02-2018 |
SOS Pharma Versus SAS Pharmaceuticals |
High Court of Delhi |
31-01-2018 |
Time Pharma V/S Commissioner of Central Excise, Thane-II |
Customs Excise Service Tax Appellate Tribunal West Zonal Bench At Mumbai |
30-01-2018 |
Mankind Pharma Limited V/S Mankind Advertising |
High Court of Delhi |
16-01-2018 |
Abha Garg Versus Pharma Traders P. Ltd. |
High Court of Madhya Pradesh Bench at Indore |
11-01-2018 |
Solvay Pharma India Ltd. Versus Principal Commissioner of Income-tax RG-2, Mumbai |
Income Tax Appellate Tribunal Mumbai |
21-12-2017 |
Brassica Pharma Pvt. Ltd V/S Commissioner of Central Excise |
Customs Excise Service Tax Appellate Tribunal West Zonal Bench At Mumbai |
23-11-2017 |
Commissioner of Central Excise & Customs Versus M/s. Midas Care Pharma Pvt. Ltd. |
In the High Court of Bombay at Aurangabad |
07-11-2017 |
Mankind Pharma Limited V/S Sudhanshu Kumar and Others |
High Court of Delhi |
06-11-2017 |
Mankind Pharma Limited Versus Sham Lal |
High Court of Delhi |
06-11-2017 |
Mankind Pharma Limited V/S Sham Lal and Others |
High Court of Delhi |
23-10-2017 |
Bora Pharma Pvt. Ltd V/S Commissioner of C. Ex., Aurangabad |
Customs Excise Service Tax Appellate Tribunal West Zonal Bench At Mumbai |
11-10-2017 |
Cardkem Pharma Pvt. Ltd V/S Commissioner of Central Excise, Customs and Service Tax-Vadodara-II |
Customs Excise Service Tax Appellate Tribunal West Zonal Bench At Ahmedabad |
15-09-2017 |
CBZ Chemicals Ltd Versus KEE Pharma Ltd |
High Court of Delhi |
15-09-2017 |
CBZ Chemicals Ltd Versus KEE Pharma Ltd |
High Court of Delhi |
01-09-2017 |
Commissioner of Central Excise, Jaipur I V/S Man Serve Pharma |
Customs Excise Service Tax Appellate Tribunal Principal Bench New Delhi |
01-09-2017 |
Commissioner of Central Excise, Jaipur I V/S Man Serve Pharma |
Customs Excise Service Tax Appellate Tribunal Principal Bench New Delhi |
16-08-2017 |
Commissioner of Central Excise, Pune V/S Briocia Pharma(India) Pvt. Ltd. |
Customs Excise Service Tax Appellate Tribunal West Zonal Bench At Mumbai |
28-07-2017 |
Union Of India And Another V/S Mankind Pharma Ltd |
Supreme Court of India |
24-07-2017 |
Union Of India And Another V/S Mankind Pharma Limited Etc. Etc. |
Supreme Court of India |
12-07-2017 |
The Commissioner of Income Tax Versus M/s. Aventis Pharma Limited |
High Court of Judicature at Bombay |
06-07-2017 |
M/s. Sreenivasa Pharma Private Limited & Another Versus The Commissioner and Inspector General of Registration and Stamps, Government of A.P. & Another |
In the High Court of Judicature at Hyderabad |
05-07-2017 |
Fertin Pharma Research & Development V/S Commr. of S.T., Mumbai-VII |
Customs Excise Service Tax Appellate Tribunal South Zonal Bench At Chennai |
08-05-2017 |
Lee Pharma Limited, rep. by its Managing Director, A. Venkata Reddy Versus Lee Pharmaceuticals, rep by T. Balamurugan, Proprietor |
High Court of Judicature at Madras |
08-05-2017 |
Lee Pharma Limited, rep. by its Managing Director, A. Venkata Reddy Versus Lee Pharmaceuticals, rep by T. Balamurugan, Proprietor |
High Court of Judicature at Madras |
05-05-2017 |
Ajanta Pharma Ltd V/S Theon Pharmaceuticals Ltd. and Others. |
High Court of Judicature at Bombay |
01-05-2017 |
Commissioner of C. Ex., Cus. & S.T. Bangalore-I V/S Banner Pharma Caps (India) Pvt. Ltd. |
Customs Excise Service Tax Appellate Tribunal South Zonal Bench At Bangalore |
21-04-2017 |
Carewell Pharma V/S Commissioner of Central Excise, Chennai-IV |
Customs Excise Service Tax Appellate Tribunal South Zonal Bench At Chennai |
12-04-2017 |
Arjandas B. Khatri Versus Pure Pharma Ltd. & Others |
National Company Law Appellate Tribunal |
10-03-2017 |
C.C.E V/S Cooper Pharma and Others. |
Customs Excise Service Tax Appellate Tribunal Principal Bench New Delhi |
17-02-2017 |
Stressed Assets Stabilization Fund V/S Druid Pharma Ltd. and Others. |
Debts Recovery Tribunal Kolkata |