L N DEVELOPMENT LIMITED

Activity: Real Estate and Renting in Meghalaya.
Active
Basic Info Contact Info Compliance Financials Directors
Judgments / Past Court Orders TradeMarks On Going, Current Litigation
CIN
U70102ML1986PLC002590 		ROC
RoC-Shillong 		Incorporation Date
09-10-1986
Class
Public 		Category
Company limited by Shares 		Sub-Category
Non-govt company
Listed
Unlisted 		Suspended at Exchange
- 		 
Registration Number
002590 		Registration Date
09-10-1986 		 
   



Listing Info



Not Listed or Listing Info, not found!





Compliance
Active Compliance
ACTIVE compliant
Last AGM Date
29-09-2018
Last Balance Sheet Date
31-03-2018



Financials
Authorized Capital
Rs. 100,00,000
Paid Up Capital
Rs. 52,15,000



Contact Information
E-Mail Address
lndlimited@gmail.com
Registered Address
NANAK BHAWAN , G S ROAD , SHILLONG ML 793001 IN



TradeMarks

Total 0 marks found.




Some PAST Judgements / Case Laws similar to L N DEVELOPMENT LIMITED

Last Checked Past / Closed Litigation On 01-12-2021 02:11
25-11-2021 M/s. Mahaveer Tea Company, by its Proprietor, R. Ashok Kumar Versus Tea Board of India Represented by Assistant Director of Tea Development, Coonoor High Court of Judicature at Madras
25-11-2021 D. Ravi Versus Sports Development Authority of Tamil Nadu, Rep by its Member Secretary, Chennai High Court of Judicature at Madras
10-11-2021 The Executive Engineer, Gosikhurd Project Ambadi, Bhandara, Maharashtra Vidarbha Irrigation Development Corporation Versus Mahesh & Others Supreme Court of India
10-11-2021 M/s. Marg Limited, Rep. by its Authorised Signatory Versus Government of Puducherry, Rep. by the Under Secretary, Department of Industrial Development (Port), Puducherry & Others High Court of Judicature at Madras
02-11-2021 M/s. Wood Wharf Small Scale Industries Owners Association Versus Sethupathi, Chief Engineer, Tamil Nadu Urban Habitat Development Board, Chennai & Others High Court of Judicature at Madras
01-11-2021 Amritlal Versus Chhattisgarh State Renewable Energy Development Agency (CREDA), Through the Chief Executive Officer, Raipur & Others High Court of Chhattisgarh
29-10-2021 M/s. Jnana Sarovara Educational Trust (JSET), Represented By Its Chairman, Sudhakar Shetty, Mysore Versus The Housing & Urban Development Corporation Ltd., Represented by its Manager, Bangalore High Court of Karnataka
29-10-2021 Hoshang Versus The State of Maharashtra, Through : Urban Development Department, Mantralaya & Another In the High Court of Bombay at Aurangabad
28-10-2021 The Agricultural Produce Market Committee, Pandit Jawaharlal Nehru Market Yard, Kalmana, Nagpur. Through its Secretary & Others Versus The State of Maharashtra, Department of Urban Development and Town Planning, Through its Secretary & Others In the High Court of Bombay at Nagpur
23-10-2021 The State of Karnataka, Represented by its Secretary Department of Rural Development, Bengaluru Versus Qumer Begum High Court of Karnataka
22-10-2021 Harwansh Kaur & Another Versus Special Area Development Authority (Counter Magnet), Gwalior & Others Supreme Court of India
22-10-2021 R. Sundaram Versus The Chief Executive Engineer, Chennai Metropolitan Development Authority, Egmore High Court of Judicature at Madras
18-10-2021 Gaddam Rajamma & Others Versus The State of Telangana, rep by its Principal Secretary, Municipal Administration and Urban Development, Secretariat, Hyderabad & Others High Court of for the State of Telangana
14-10-2021 Premlata Parmeshwar Topge & Others Versus The State of Maharashtra Through Hon'ble Minister, Urban Development Department, Mantralaya, Mumbai & Others In the High Court of Bombay at Aurangabad
14-10-2021 Chaya Versus The Forest Development of Maharashtra Corporation Ltd., Ballarpur through Regional Manager, (South) Chandrapur Zone, Chandrapur & Another In the High Court of Bombay at Nagpur
13-10-2021 Rais Ahmed Siddiqui Versus The State of Maharashtra Through its Secretary, Agricultural, Animal Husbandry, Dairy Development & Fisheries Department, Mantralaya & Others In the High Court of Bombay at Aurangabad
08-10-2021 Yogita Pramod Pipare Versus State of Maharashtra, Through its Principal Secretary, Department of Urban Development & Others In the High Court of Bombay at Nagpur
07-10-2021 Hai Mujahid Ekbal Abdul Siddiqui Versus The State of Maharashtra, Through the Secretary, Department of Rural Development, Mantralaya & Others In the High Court of Bombay at Aurangabad
07-10-2021 Sikkim Power Development Corporation Ltd & Another Versus M/s. Amalgamated Transpower (India) Ltd High Court of Sikkim
04-10-2021 Pooja Narsing Yalmalwad & Others Versus State of Maharashtra, Through its Secretary, Tribal Development Department, Mantralaya, Mumbai & Others In the High Court of Bombay at Aurangabad
30-09-2021 Delhi Development Authority Versus Gaurav Kumar & Others Supreme Court of India
29-09-2021 Laljibhai Ramjibhai Makwana Versus District Development Officer, Surendranagar High Court of Gujarat At Ahmedabad
28-09-2021 Roopa Baria Versus State of Chhattisgarh, through Secretary, Women & Child Development, Chhattisgarh & Others High Court of Chhattisgarh
28-09-2021 Bulandshahr Khurja Development Authority Versus Amir Kuwar Dead Thr. Lrs & Others Supreme Court of India
24-09-2021 Government of Tamil Nadu, Rep. by its Secretary, Rural Development & Panchayat Raj, Chennai & Others Versus P. Baskar High Court of Judicature at Madras
23-09-2021 K. Govinda Babu Versus State of Tamilnadu, Rep. by Secretary to Government, Industrial Development, Chennai & Others High Court of Judicature at Madras
23-09-2021 EVP Estates & Properties Development Ltd., Rep. by its Chairman E.V. Perumalsamy Reddy, Chennai Versus Tamil Nadu Public Works Department, Rep. by its Chief Engineer, Chennai High Court of Judicature at Madras
23-09-2021 B. Kalimulla Versus The State of Andhra Pradesh, represented by its Principal Secretary, Irrigation and Command Area Development (Ser.VI) Department & Another High Court of Andhra Pradesh
22-09-2021 Wangkhem Sunanda Singh & Others Versus Union of India, Represented by Secretary, Ministry of Skill Development, New Delhi & Others High Court of Manipur
21-09-2021 Karnataka Rural Infrastructure Development Limited & Another Versus T.P. Nataraja & Others Supreme Court of India
21-09-2021 New Okhla Industrial Development Authority & Others Versus 24 Oranges Lab LLP & Another Supreme Court of India
20-09-2021 Amazing India Contractors Private Limited Versus Indian Railway Stations Development Corporation Limited High Court of Delhi
20-09-2021 Parul Shali Versus Greater Noida Development Authority National Consumer Disputes Redressal Commission NCDRC
20-09-2021 The Tamil Radhasoami Satsang Assn., Rep. by Madras Branch Secretary, Chennai Versus The Sports Development Authority of Tamil Nadu rep. by Member Secretary, Chennai High Court of Judicature at Madras
17-09-2021 M/s. India Tourism Development Corporation Ltd., Regional Office (South) Rep. by its Regional Manager (South), Chennai Versus M.R. Junaitha Begum High Court of Judicature at Madras
17-09-2021 The Husainy Trust, Rep. by its Secretary, Chennai Versus The Government of Tamil Nadu, Rep by its Secretary, Housing and Urban Development Department, Chennai & Others High Court of Judicature at Madras
17-09-2021 Visakhapatnam Metropolitan Region Development Authority(VMRDA), rep. by its Metropolitan Commissioner, Visakhapatnam & Another Versus M/s. Fusion Foods, rep. by its Proprietor T. Harsha Vardhana Prasad & Another High Court of Andhra Pradesh
17-09-2021 N. Janaki Versus State of Tamilnadu, Rep. by Secretary to Government, Housing and Urban Development Department, Madras High Court of Judicature at Madras
17-09-2021 S. Shaiju & Others Versus The Child Welfare Committee, Kollam, Represented by Its Chairman, Women & Child Development Department & Others High Court of Kerala
16-09-2021 Asha Sunil Zawar Versus The State of Maharashtra, Through Secretary, Urban Development Department, Mantralaya & Others In the High Court of Bombay at Aurangabad
13-09-2021 Arcot Ranipet Electricity Workers Housing and Welfare Society rep by its Secretary D. Natarajan & Another Versus The State of Tamil Nadu rep by Secretary to Government Housing and Urban Development Department & Others High Court of Judicature at Madras
09-09-2021 Siddineni Sree Satya Saibabu Versus The State of Andhra Pradesh, represented by its Principal Secretary, Municipal Administration and Urban Development Department, Secretariat, Amaravathi & Others High Court of Andhra Pradesh
09-09-2021 Prof. ( Dr. ) Ramakar Jha Versus The Union of India, through the Secretary, Ministry of Human Resources Development Department of Higher Education, New Delhi & Others High Court of Judicature at Patna
09-09-2021 Bhupendra Ramdhan Pawar Versus Vidarbha Irrigation Development Corporation, Nagpur & Others Supreme Court of India
08-09-2021 E.V.P. Estates and Properties Development Limited, Rep.by its Director, E.V.P. Perumalsamy Reddy Versus The District Collector, Kancheepuram & Others High Court of Judicature at Madras
08-09-2021 Shrimant Versus The State of Maharashtra, through its Secretary Rural Development Department Maharashtra State Mantralaya Mumbai & Others In the High Court of Bombay at Aurangabad
07-09-2021 V.K. Rajasekaran Versus The State of Tamilnadu, Represented by its Secretary to Government, Housing and Urban Development Department, Chennai & Others High Court of Judicature at Madras
06-09-2021 Nand Kishore Versus Ghaziabad Development Authority National Consumer Disputes Redressal Commission NCDRC
03-09-2021 Pranita Das Versus The Union of India, Through the Secretary, Government of India, Ministry of Human Resource Development, Department of Education, New Delhi & Others Central Administrative Tribunal Guwahati Bench Guwahati
03-09-2021 Chandramoni Tamuli Versus The Union of India, through the Secretary, Government of India, Ministry of Human Resource Development, Department of Education, New Delhi & Others Central Administrative Tribunal Guwahati Bench Guwahati
03-09-2021 Pranita Das Versus The Union of India, Through the Secretary, Government of India, Ministry of Human Resource Development, Department of Education, New Delhi & Others Central Administrative Tribunal Guwahati Bench Guwahati
01-09-2021 M/s Honda Cars India Limited, through its Manager Legal, Greater Noida Industrial Development Area, Distt. Gautum Budh Nagar Versus R. Sharan Raj & Another Kerala State Consumer Disputes Redressal Commission Thiruvananthapuram
01-09-2021 St. Joseph Middle School, Represented by the Superintendent of Schools, Rev. Fr. John Bosco Paul, Diocesan Educational Commission, Salem & Another Versus The Government of Tamil Nadu, Represented by its Secretary, Rural Development and Panchayat Raj Department, Chennai & Others High Court of Judicature at Madras
01-09-2021 Nilotpal Nath Versus The State of Assam Represented By The Commissioner And Secretary To The Govt. of Assam. Panchayat And Rural Development Department, Guwahati & Others High Court of Gauhati
01-09-2021 State of A.P. rep. by its Special Chief Secretary, Animal Husbandry, Dairy Development and Fisheries (Dy.&Vig) Department, Secretariat, Amaravati Versus Sangam Milk Producers Company Limited & Others High Court of Andhra Pradesh
31-08-2021 M/s. Saket Mithalia Residents Association, rep. by its Versus The State of Telangana, rep by its Principal Secretary, Municipal Administration and Urban Development, Secretariat, Hyderabad & Others High Court of for the State of Telangana
31-08-2021 RGE Constructions and Development Pvt. Ltd., Represented by its Authorised Signatory A.K. Raghavan Versus P. Babu Harindranath & Others High Court of Judicature at Madras
27-08-2021 Indulekha Sreejith Versus Union of India, Rep by its Secretary, Ministry of Women & Child Development, New Delhi & Others High Court of Kerala
27-08-2021 M/s. K & J Projects Private Limited & Another Versus Madhya Pradesh Road Development Corporation & Another High Court of Madhya Pradesh
25-08-2021 Indira Patel Versus State of Chhattisgarh, through the Secretary, Women & Child Development Department, (C.G.) & Others High Court of Chhattisgarh
24-08-2021 Haridwar Development Authority Versus Presiding Officer, Labour Court & Another High Court of Uttarakhand
24-08-2021 Uttam Pvt. ITI, through Society Uttam Education & Welfare Society Rajasthan, through President Uttam Singh Rajasthan Versus State of Rajasthan, through Principal Secretary, Ministry of Skill Development & Entrepreneurship, Jaipur & Others High Court of Rajasthan Jaipur Bench
23-08-2021 Vikas Agrawal Versus M/s. Kare Electronics & Development Pvt. Ltd., Rep. by its Director S.R. Ajith & Another Karnataka State Consumer Disputes Redressal Commission Bangalore
17-08-2021 Kumarsing & Another Versus State of Maharashtra. Through Principal Secretary, Urban Development Department & Others In the High Court of Bombay at Aurangabad
17-08-2021 Sangita Versus The Minister, State of Maharashtra, Urban Development Department, Mantralaya & Others In the High Court of Bombay at Nagpur
16-08-2021 Bahoriklal Sahu & Others Versus State of Chhattisgarh through the Secretary, Panchayat & Rural Development Department, C.G. & Others High Court of Chhattisgarh
13-08-2021 M/s. F.A.Enterprise Versus Vidarbha Irrigation Development Corporation, A Government of Maharashtra undertaking Yavatmal Irrigation Circle, Yavatmal & Others High Court of Judicature at Bombay
12-08-2021 Parmeshwar Yadav & Others Versus State of Chhattisgarh, through the Secretary, Department of Panchayat & Rural Development, C.G. & Others High Court of Chhattisgarh
12-08-2021 D. Ravi Versus Sports Development Authority of Tamil Nadu, Rep. by its Member Secretary, Chennai High Court of Judicature at Madras
12-08-2021 H.M. Shanthakumari Versus The State of Karnataka, Department of Urban Development, Represented by its Secretary, Bengaluru & Others High Court of Karnataka
12-08-2021 Tumalapalli Vinay Veerabahdra Rao Versus The State of Andhra Pradesh, Rep., by it's Principal Secretary, Animal Husbandry Dairy Development And Fisheries Department & Others High Court of Andhra Pradesh
11-08-2021 Chandramoni Tamuli Versus The Union of India, Through the Secretary, Government of India, Ministry of Human Resource Development, Department of Education, New Delhi & Others Central Administrative Tribunal Guwahati Bench Guwahati
11-08-2021 Pranita Das Versus The Union of India, through the Secretary, Government of India, Ministry of Human Resource Development, Department of Education, New Delhi & Others Central Administrative Tribunal Guwahati Bench Guwahati
10-08-2021 K.R. Appavu Versus The Government of Tamil Nadu, Rep. by its Secretary to Government, Rural Development & Panchayat Raj, Chennai & Another High Court of Judicature at Madras
10-08-2021 Shashikant Prasad Gupta Versus National Minerals Development Corporation Limited (NMDC), Through the General Manager, (Personnel), Chhattisgarh High Court of Chhattisgarh
09-08-2021 New Okhla Industrial Development Authority Versus M.C. Pandey National Consumer Disputes Redressal Commission NCDRC
06-08-2021 Kanpur Development Authority Versus Gyan Niketan School National Consumer Disputes Redressal Commission NCDRC
06-08-2021 Shaikh Ramzan & Others Versus The Estate Manager, Nagpur Housing & Area Development Board, Near M.L.A. Hostel, Civil Lines, Nagpur & Others In the High Court of Bombay at Nagpur
04-08-2021 Dr. Rajdeep Das, Assam Versus The Union of India Represented By Its Secy. To The Govt. of India, Deptt. of Higher Education, Ministry of Education (Formerly Known As Ministry of Human Resource Development), New Delhi & Others High Court of Gauhati
04-08-2021 Rangrao Versus The State of Maharashtra, through Principal Secretary, Urban Development Department, Mantralaya & Others In the High Court of Bombay at Aurangabad
02-08-2021 Dev Singh Paikra & Others Versus State Of Chhattisgarh, Through The Secretary, Department Of Panchayat & Rural Development, Chhattisgarh & Others High Court of Chhattisgarh
02-08-2021 The Member Secretary, Chennai Metropolitan Development Authority, Chennai Versus T.D. Sadasivam & Others High Court of Judicature at Madras
02-08-2021 Winston Raymond Peters Versus Attorney-General Sued on Behalf of Ministry of Social Development & Others Court of Appeal of New Zealand
30-07-2021 Delhi Tourism & Transportation Development Corporation (DTTDC) Versus M/s. Swadeshi Civil Infrastructure Pvt. Ltd. High Court of Delhi
30-07-2021 Gujarat State Land Development Corporation Ltd & Others Versus Jagdish Karsanbhai Rathod High Court of Gujarat At Ahmedabad
29-07-2021 Amravati Housing & Area Development Board Amravati Through it's Estate Manager, Maharashtra Versus Satish Annaji Neware Maharshtra State Consumer Disputes Redressal Commission Nagpur
28-07-2021 Dr. Dilli Ram Dahal Presently working as HoD & Assistant Professor, Eastern Himalayan Studies (EHS) (Adhoc) at Government College, Rungdung & Another Versus State of Sikkim, Represented by and through the Secretary, Human Resource & Development Department, Government of Sikkim, East Sikkim & Others High Court of Sikkim
27-07-2021 Bhagwan Versus The State of Maharashtra, (Through it?s Secretary, Urban Development Department, Mantralaya, Mumbai-32) & Others In the High Court of Bombay at Aurangabad
26-07-2021 J. Vandana Sreemedha Versus State of Kerala, Represented by the Principal Secretary To Government, Women & Child Development Department, Secretariat, Thiruvananthapuram & Others High Court of Kerala
26-07-2021 Sri Binay Kumar Singh Versus The Union of India Rep. By The Secy., Ministry Of Development Of North Eastern Region (Mdoner), New Delhi & Others High Court of Gauhati
23-07-2021 The State of Maharashtra, through its Secretary, Rural Development & Water Conservation Department, Mantralaya & Others Versus Wasudeo Madhukarrao Pande In the High Court of Bombay at Nagpur
23-07-2021 B. Mallesh & Others Versus The State of Karnataka, Rep. by its Secretary Department of Rural Development & Panchayath Raj, Bengaluru & Others High Court of Karnataka
23-07-2021 Kerala State Development Corporation for Scheduled Caste & Scheduled Tribe Limited, Thrissur, Represented by Its Managing Director, K.M. Mohanan Versus The Tribunal for Local Self Government Institutions, Thiruvananthapuram & Others High Court of Kerala
23-07-2021 The Housing & Urban Development Corporation Limited (a Govt of India Enterprises) Hudco Bhavan, New Delhi Versus S.N. Parasuramegowda & Others High Court of Karnataka
23-07-2021 Natioanl Research Development Corporation & Another Versus M/s. Som Shiva Impex Ltd. High Court of Delhi
23-07-2021 Lillian Alice Taylor Versus The Attorney-General on Behalf of The Ministry of Social Development Court of Appeal of New Zealand
22-07-2021 Chandrashekhar Versus Hon'ble Minister, Ministry of Urban Development Department & Others In the High Court of Bombay at Nagpur
19-07-2021 V. Amalraj Versus The Personal Assistant (Development) to the District Collector, Trichy & Another Before the Madurai Bench of Madras High Court
16-07-2021 Laishram Deveswori Devi, Manipur Versus Union of India, Represented by the Secretary, Govt. of India, Ministry of Human Resource Development, Department of Education, New Delhi & Others Central Administrative Tribunal Guwahati Bench Guwahati
16-07-2021 Nupur Sharma Versus Jaipur Development Authority, Through Commissioner, Indra Circle JLN Marg, Jaipur & Others High Court of Rajasthan Jaipur Bench



Directors
DIN Name Since
02732451 JAWAHAR BAHIRVANI LAL 09-10-1986
02732453 KISHAN CHAND BAHIRVANI 09-10-1986
08384858 PUSHPA BAHIRVANI 13-03-2019
03079674 CHANDERKANTA BAHIRVANI 09-10-1986

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