L & R CONSULTANCY PRIVATE LIMITED

Activity: Business Services in Tamil Nadu.
Active
Basic Info Contact Info Compliance Financials Directors
Judgments / Past Court Orders TradeMarks On Going, Current Litigation
CIN
U74140TN2009PTC072839 		ROC
RoC-Chennai 		Incorporation Date
08-09-2009
Class
Private 		Category
Company limited by Shares 		Sub-Category
Non-govt company
Listed
Unlisted 		Suspended at Exchange
- 		 
Registration Number
072839 		Registration Date
08-09-2009 		 
   



Listing Info



Not Listed or Listing Info, not found!





Compliance
Active Compliance
ACTIVE compliant
Last AGM Date
30-09-2019
Last Balance Sheet Date
31-03-2019



Financials
Authorized Capital
Rs. 1,00,000
Paid Up Capital
Rs. 1,00,000



Contact Information
E-Mail Address
lrc@trsreddyca.com
Registered Address
Plot No.103, D.No.15, Rajendran Street Thiru Nagar, Valasaravakkam Chennai Chennai TN 600087 IN



TradeMarks

Total 0 marks found.




Some PAST Judgements / Case Laws similar to L & R CONSULTANCY PRIVATE LIMITED

Last Checked Past / Closed Litigation On 18-06-2022 00:07
07-04-2022 Muhammed Hasheer Poolakkal Versus The United Arab Bank, UAE, Represented by Its Power of Attorney Holder, Prince Subramanian, Proprietor, Xtream International Management Consultancy, Ernakulam & Another High Court of Kerala
23-11-2021 Tata Consultancy Services Limited Versus Vishal Ghisulal Jain, Resolution Professional, SK Wheels Private Limited Supreme Court of India
22-11-2021 Sumitra Sen Versus M/s. Solace Management Consultancy Services (P) Ltd. & Others West Bengal State Consumer Disputes Redressal Commission Kolkata
23-09-2021 N. Parameswaran, Proprietor, Advaith Consultancy Rep. by Power Agent P. Sivakumar, Tirupur Versus The State Tax Officer TNVAT, Dharapuram High Court of Judicature at Madras
14-09-2021 Yogesh Aggarwal Versus M/s. Aneja Consultancy (A Part of Aneja Group) & Others Supreme Court of India
13-05-2021 AKG Securities & Consultancy Limited Versus Securities and Exchange Board of India SEBI Securities amp Exchange Board of India Securities Appellate Tribunal
22-04-2021 N. Parameswaran, Proprietor Advaith Consultancy, Rep. by Power Agency P. Sivakumar Versus The State Tax Officer, TNVAT Commercial Tax Office, Dharapuram High Court of Judicature at Madras
19-02-2021 Anumati Consultancy & Services Private Limited Versus Wellside Global Private Limited High Court of Judicature at Calcutta
22-01-2021 AAJ Legal & Management Consultancy Llp (Formerly Aaj Finance & Credit Ltd.) Versus Keltech Infrastructures Ltd. Supreme Court of India
06-01-2021 World Wide Immigration Consultancy Versus V. Vijayan Delhi State Consumer Disputes Redressal Commission New Delhi
01-10-2020 Astute Management Consultancy Pvt. Ltd V/S New India Assurance Co. Ltd. and Others. High Court of Judicature at Bombay
29-09-2020 M/s. Saraswathy Consultancy India (P) Ltd., Represented by its Managing Director, R. Gnanasekaran Versus The Regional Provident Fund Commissioner, Employees- Provident Fund Organisation, Regional Office, Puducherry High Court of Judicature at Madras
26-06-2020 Arshleen Grewal Versus Worldwide Immigration Consultancy Services Limited, Punjab & Another National Consumer Disputes Redressal Commission NCDRC
27-02-2020 World Wide Immigration Consultancy Services Ltd. & Others Versus Rajiv Negandhi West Bengal State Consumer Disputes Redressal Commission Kolkata
20-02-2020 Oriental Insurance Company Ltd., Maharashtra Versus M/s. Dangi Financial & Management Consultancy Pvt. Ltd. Maharashtra National Consumer Disputes Redressal Commission NCDRC
05-02-2020 The Chairman and Managing Director, Worldwide Immigration Consultancy Services & Another Versus Antara Majumdar & Others West Bengal State Consumer Disputes Redressal Commission Kolkata
23-01-2020 Tata Consultancy Services Limited, TCS Centre, Kochi, Represented by Its Asst. General Manager-HR, Boban Varghese Thomas & Others Versus State of Kerala, Represented by Its Secretary, Labour & Welfare Department, Government Secretariat, Thiruvananthapuram & Others High Court of Kerala
23-01-2020 Tata Consultancy Services Limited, Kochi, Represented by Its Asst. General Manager-HR, Boban Varghese Thomas & Others Versus State of Kerala, Represented by Its Secretary, Labour & Welfare Department, Government Secretariat, Thiruvananthapuram & Others High Court of Kerala
02-01-2020 Babita Das Konar Versus M/s. Solace Management Consultancy Service(P) Ltd. National Consumer Disputes Redressal Commission NCDRC
19-11-2019 General Automation Private Limited, Ernakulam & Another Versus M/s. Advaith Consultancy, Rep by N. Parameswaran High Court of Judicature at Madras
31-10-2019 Sharpmind Consultancy Services & Others Versus M/s. Libord Finance Ltd. & Others National Consumer Disputes Redressal Commission NCDRC
31-10-2019 M/s. Libord Finance Ltd. Versus Sharpmind Consultancy Services National Consumer Disputes Redressal Commission NCDRC
14-10-2019 Inspira IT Products Pvt. Ltd. Versus Tata Consultancy Services Ltd. High Court of Judicature at Bombay
09-09-2019 Techno Consultancy Services, Rep. by Proprietor, Chennai Versus The Appellate Deputy Commissioner CT, Chennai & Another High Court of Judicature at Madras
04-04-2019 In the Matter of: Hindusthan Consultancy & Services Limited & Others National Company Law Tribunal Kolkata
14-03-2019 M.S. Suresh Versus R. Shyamma Kumar, J.D.A.Consultancy Services Pvt. Ltd., Rep. by its Managing Director, Egmore & Others High Court of Judicature at Madras
11-03-2019 Relaxo Footwears Limited Versus XS Brands Consultancy Private Limited & Others High Court of Delhi
11-03-2019 Relaxo Footwears Limited Versus XS Brands Consultancy Private Limited & Others High Court of Delhi
18-09-2018 Tata Consultancy Services Ltd. Versus Inspira IT Products Pvt.Ltd. High Court of Judicature at Bombay
10-09-2018 Hopewin Admark & Consultancy Versus Ito, Ward- 11(2), New Delhi Income Tax Appellate Tribunal Delhi
06-08-2018 Tata Consultancy Services Ltd. Versus Commissioner of C. Excise & ST (LTU) Customs Excise Service Tax Appellate Tribunal West Zonal Bench At Mumbai
18-07-2018 Gurchetan Singh Versus Worldwide Immigration Consultancy Services Limited & Others Punjab State Consumer Disputes Redressal Commission Chandigarh
03-07-2018 Ramsons Consultancy Services Pvt. Ltd. Versus Regional Director High Court of Gujarat At Ahmedabad
29-06-2018 Gromo Trade & Consultancy Ltd. Versus Securities & Exchange Board of India SEBI Bhavan & Another SEBI Securities Exchange Board of India Securities Appellate Tribunal
17-05-2018 M/s. Worldwide Immigration Consultancy Services Ltd. Versus Kanchan Poddar & Another West Bengal State Consumer Disputes Redressal Commission Kolkata
26-04-2018 M/s. MSKG Engineering Consultancy Services, Partnership Firm Rep. by its Partner T. Mahendran, Chennai Versus State Bank of India, Stressed Assets Management Branch High Court of Judicature at Madras
18-04-2018 Southern Apartment Owners Association Versus Housing Consultancy Pvt. Ltd. West Bengal State Consumer Disputes Redressal Commission Kolkata
16-04-2018 IBI Consultancy India Private Limited Versus DSC Limited Supreme Court of India
22-03-2018 M/s. MSKG Engineering, Consultancy Services, Partnership Firm, Rep. by its Partner, T. Mahendran, Chennai Versus State Bank of India Stressed Assets Management Branch, Chennai High Court of Judicature at Madras
20-03-2018 Reliance Consultancy Services Ltd. & Another Versus Ramesh Chandra Srivastava & Another National Consumer Disputes Redressal Commission NCDRC
07-03-2018 GMA First India (P) Ltd. India Versus Genius Mind Consultancy SDN BHD & Others High Court of Delhi
09-02-2018 Unique Optical Fiber & Telecom Services Private Limited Versus Telecommunicationas Consultancy India Limited High Court of Gujarat At Ahmedabad
09-01-2018 Worldwide Immigration Consultancy Services Ltd. & Another Versus Ratan Kumar Majumdar National Consumer Disputes Redressal Commission NCDRC
05-12-2017 Bank of India Versus Yadav Consultancy Services (P) Ltd. & Others Supreme Court of India
02-11-2017 Bhavna Versus Caan Wings Consultancy Services Limited National Consumer Disputes Redressal Commission NCDRC
02-08-2017 VIT Consultancy Pvt. Ltd V/S Commissioner of Service Tax, Chennai-I Customs Excise Service Tax Appellate Tribunal South Zonal Bench At Chennai
10-07-2017 Madhuram Properties V/S Tata Consultancy Services Ltd. High Court of Gujarat At Ahmedabad
05-07-2017 Worldwide Immigration Consultancy Services Ltd. & Others Versus Kulbir Singh Bajwa National Consumer Disputes Redressal Commission NCDRC
19-06-2017 Indian Institute of Excellence & Consultancy Pvt. Ltd V/S Commissioner of Service tax, Mumbai Customs Excise Service Tax Appellate Tribunal West Zonal Bench At Mumbai
18-05-2017 Worldwide Immigration Consultancy Services Ltd. Versus Sudha Babbar National Consumer Disputes Redressal Commission NCDRC
05-05-2017 Commissioner of Central Excise, Pune-III V/S Mitcon Consultancy & Engg. Services Ltd. Customs Excise Service Tax Appellate Tribunal West Zonal Bench At Mumbai
19-04-2017 Madhya Pradesh Consultancy Orgnisation Ltd V/S CCE, Bhopal Customs Excise Service Tax Appellate Tribunal Principal Bench New Delhi
05-04-2017 Arbutus Consultancy LLP Versus The Securities & Exchange Board of India, SEBI Bhavan SEBI Securities Exchange Board of India Securities Appellate Tribunal
18-01-2017 Yousuf Ali Peedikaparamban Versus M/s. World Wide Immigration Consultancy Services Ltd. & Others National Consumer Disputes Redressal Commission NCDRC
19-09-2016 Prolific Consultancy Services (P.) Ltd. Versus Income-tax Officer, Ward 8 (2) (4), Mumbai Income Tax Appellate Tribunal Mumbai
08-09-2016 The Regional Provident Fund Commissioner & Others Versus Tata Consultancy Services Ltd. High Court of Judicature at Bombay
19-07-2016 H.K. Nagendra, Proprietor, Jupiter Consultancy Services, Jalahalli Cross, Bangalore Versus The Assistant Provident Fund Commissioner, Yeshwanthpur II Stage, Bangalore & Another High Court of Karnataka
20-06-2016 M/s. World Wide Immigration Consultancy Service Ltd. Versus Yousuf Ali Peedikaparamban & Others Kerala State Consumer Disputes Redressal Commission Thiruvananthapuram
02-06-2016 M/s Worldwide Immigration Consultancy Services Ltd. Versus Joginder Kumar Union Territory Consumer Disputes Redressal Commission UT Chandigarh
02-06-2016 M/s. Worldwide Immigration Consultancy Services Ltd., through its Chief Managing Director & Others Versus Joginder Kumar Punjab State Consumer Disputes Redressal Commission Chandigarh
05-05-2016 Delhi Compliance & Consultancy Integrated Pvt. Ltd. Versus Cellcast Interacticve India Pvt. Ltd. & Others National Consumer Disputes Redressal Commission NCDRC
11-03-2016 Sharpmind Consultancy Services (P) Ltd. & its Director & Managers & Others Versus M/s. Libord Finance Ltd. (Formerly Known As Libord Infotech Ltd.) National Consumer Disputes Redressal Commission NCDRC
19-02-2016 Southern Apartment Owners Association West Bengal & Another Versus Housing Consultancy Pvt. Ltd. National Consumer Disputes Redressal Commission NCDRC
09-02-2016 Ratan Kumar Majumdar Versus The Chairman & Managing Director, Worldwide Immigration Consultancy Service & Another West Bengal State Consumer Disputes Redressal Commission Kolkata
15-01-2016 M/s Worldwide Immigration Consultancy Services Ltd. Versus Amit Kumar Verma & Another Union Territory Consumer Disputes Redressal Commission UT Chandigarh
02-12-2015 M/s. Chaitanya Projects, Consultancy Pvt. Ltd., represented by its Managing Director, Sanjay Kumar Sinha Versus The State of Meghalaya represented by the Chief Secretary to the Govt. of Meghalaya & Others High Court of Meghalaya
04-11-2015 Deputy Commissioner of Income-tax, Centre-1, Mumbai Versus Tata Consultancy Services Ltd. Income Tax Appellate Tribunal Mumbai
01-07-2015 Worldwide Immigration Consultancy Services Ltd. & Another Versus Ranjodh Singh & Another National Consumer Disputes Redressal Commission NCDRC
26-06-2015 Dr. Arup Kumar Kar Versus M/s. Worldwide Immigration Consultancy Services Ltd. & Another National Consumer Disputes Redressal Commission NCDRC
23-06-2015 Malay Kr. Deb, M/S Civil Engineering Consultancy Pvt. Ltd. Versus The Managing Director, Ford India Pvt. Ltd. & Others Tripura State Consumer Disputes Redressal Commission Agartala
24-03-2015 Commissioner of Income-tax (LTU) Versus Tata Consultancy Services Ltd. High Court of Judicature at Bombay
03-03-2015 The Management of Tata Consultancy Services Limited, represented by the Vice President-Human Resources Versus Selvinth Gnanesh Joshua & Another High Court of Judicature at Madras
17-07-2014 M/s. Amalgamated Bean Coffee Trading Company Ltd. Versus Xplore Source Consultancy Services Pvt. Limited & Another High Court of Delhi
03-07-2014 Kamaljit Kaur Versus Worldwide Immigration Consultancy Services Limited & Others Punjab State Consumer Disputes Redressal Commission Chandigarh
13-06-2014 M/s. Dangi Financial & Management Consultancy Pvt. Ltd. Versus The Oriental Insurance Co. Ltd, Thro The Regaional Manager Maharashtra State Consumer Disputes Redressal Commission Mumbai
13-05-2014 World Wide Immigration Consultancy Services Ltd. & Another Versus P. Jereena Job National Consumer Disputes Redressal Commission NCDRC
08-05-2014 Worldwide Immigration Consultancy Services Ltd. (WWICS) & Another Versus Charanjit Singh National Consumer Disputes Redressal Commission NCDRC
29-04-2014 M/s. Worldwide Immigration Consultancy Services Ltd. & Others Versus Kamaljit Singh Union Territory Consumer Disputes Redressal Commission UT Chandigarh
07-04-2014 Ritzland Investment Pte Ltd. Versus Grace Management & Consultancy Services Pte Ltd. Supreme Court of Singapore
05-03-2014 Securities and Exchange Board of India SEBI Bhavan Versus M/s. Triveni Management Consultancy Services Ltd. SEBI Securities Exchange Board of India Securities Appellate Tribunal
19-02-2014 M/s. Tata Consultancy Services Ltd, Kolkata & Another Versus The State of Meghalaya Represented by the Commissioner & Secretary to the Govt. of Meghalaya & Others High Court of Meghalaya
13-02-2014 Tata Consultancy Services Ltd. Versus Commissioner of Customs (CSI Airport), Mumbai Customs Excise Service Tax Appellate Tribunal West Zonal Bench At Mumbai
07-02-2014 Hindusthan Consultancy & Services Ltd. Versus State of West Bengal & Another High Court of Judicature at Calcutta
31-01-2014 M/s. Atharva Consultancy & Allied Services Rep. by its Proprietor, Rambir Singh Versus Union of India Rep. by the Flag Officer Commanding-in-Chief (for CSO & P&A) Eastern Naval Command Naval Base (PO), Visakhapatnam High Court of Andhra Pradesh
23-10-2013 The Commissioner of Income Tax Versus M/s. Hede Consultancy Company Pvt. Ltd. In the High Court of Bombay at Goa
10-10-2013 M/s. Triveni Management Consultancy Services Ltd. Bandra Liberty Co-op. Society Ltd. Versus Securities and Exchange Board of India SEBI Bhavan SEBI Securities Exchange Board of India Securities Appellate Tribunal
23-08-2013 Suresh Manoharlal Jumani & Another Versus Aasia Management & Consultancy Pvt. Ltd. High Court of Judicature at Bombay
22-05-2013 M/s. Worldwide Immigration Consultancy Services Ltd. & Another Versus Ashwani Kumar Bhargav National Consumer Disputes Redressal Commission NCDRC
13-03-2013 Worldwide Immigration Consultancy Services Limited & Another Versus Paramjit Nigah National Consumer Disputes Redressal Commission NCDRC
18-02-2013 M/s. Krishnam Raju Financial Consultancy Services, rep. by its alleged Proprietor Ch.Krishnam Raju & Another Versus S.P.Builders, rep.by its alleged Managing Partner S. Haneef High Court of Andhra Pradesh
07-02-2013 Worldwide Immigration Consultancy Services Limited (WWICS Ltd.) & Another Versus Gurjinder Singh Jabbal National Consumer Disputes Redressal Commission NCDRC
09-01-2013 M/s. Worldwide Immigration Consultancy Services Ltd. Versus M/s Reliance General Insurance Co. Ltd. & Others National Consumer Disputes Redressal Commission NCDRC
03-09-2012 M/s. Worldwide Immigration Consultancy Services Ltd. Versus Shri Ajay Pal Singh National Consumer Disputes Redressal Commission NCDRC
16-08-2012 Aneesh Kumar, Adtech Computer Consultancy Versus Mrs. Joyes Kerala State Consumer Disputes Redressal Commission Thiruvananthapuram
02-07-2012 Tata Consultancy Services Ltd. Versus Commissioner of Central Excise & ST (LTU), Mumbai Customs Excise Service Tax Appellate Tribunal West Zonal Bench At Mumbai
27-04-2012 Oaks Management Consultancy Pvt. Ltd. Versus Worldwide Media Pvt. Ltd. High Court of Judicature at Bombay
22-03-2012 Tata Consultancy Service, A Division of Tata Sons Ltd. Versus Commercial Tax Officer Thiruvanmiyur Assessment Circle & Another High Court of Judicature at Madras
07-03-2012 Mass Value Insurance Consultancy Pvt Ltd Rep. by its Managing Director P. Nagarajan Versus Union of India represented by its Secretary to Government Ministry of Finance, New Delhi & Others High Court of Judicature at Madras
21-10-2011 Dangi Financial & Management Consultancy Pvt. Ltd Versus National Stock Exchange of India Ltd SEBI Securities Exchange Board of India Securities Appellate Tribunal
04-10-2011 M/s. Muthoot Pappachan Consultancy And Management Services, Muthoot Centre Versus The Regional Director High Court of Kerala



Directors
DIN Name Since
02618777 ARUNACHALAM DHANDAPANI 08-09-2009
02608783 MADHUSUDHAN BOLLINANI 08-09-2009

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