Kerala Gaming Act, 1960

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w w w . L a w y e r S e r v i c e s . i n

Section 19   [ View Judgements ]

Police may arrest without warrant on view of offence


[Any police officer not below the rank of a Sub Inspector of Police] may arrest without a warrant any person committing in his view any offence made punishable by this Act.

FOOTNOTES:

1. Substituted by Act 24 of 1973.

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