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Kerala Gaming Act, 1960
w w w .
L
a w y e r
S
e r v i c e s . i n
Section 14 [
View Judgements
]
Act not to apply to certain games
Nothing in the foregoing provisions of this Act shall be held to apply to any game of mere skill wherever played.
#LawyerServices #Section #Act #Law #Statute #IndianLaw #Kanoon
