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Kerala Farmers Debt Relief Commission Act, 2006
w w w .
L
a w y e r
S
e r v i c e s . i n
Section 7 [
View Judgements
]
Application for debt relief
A farmer claiming any debt relief under this Act shall file an application before the Commission in manner and in the form as may be prescribed.
#LawyerServices #Section #Act #Law #Statute #IndianLaw #Kanoon
