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Kerala Farmers Debt Relief Commission Act, 2006
w w w .
L
a w y e r
S
e r v i c e s . i n
Section 16 [
View Judgements
]
Overriding effect of Act
The provisions of this Act or any rule or order made thereunder shall have effect notwithstanding anything inconsistent therewith contained in any law, other than this Act, or any instrument having effect by virtue of any law other than this Act.
#LawyerServices #Section #Act #Law #Statute #IndianLaw #Kanoon
