Karnataka State Board for Wild Life Rules, 2006


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Section
 Section Title
  INTRODUCTION
  1 Title and commencement View Judgements
  2 Definitions View Judgements
  3 State Board for Wild Life View Judgements
  4 Meetings View Judgements
  5 Removal from the State Board View Judgements
  6 Disclosure of interest by members View Judgements
  7 Presiding over the meetings of the State tioard View Judgements
  8 Quorum View Judgements
  9 Invitees to the State Board Meetings View Judgements
  10 Record of Business View Judgements
  11 Travelling and other allowances to members of the State Board and its Committees View Judgements
  12 Interpretation of Rules View Judgements



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