Karnataka Shops and Commercial Establishments Rules, 1963


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Section
 Section Title
  INTRODUCTION
  1 Title View Judgements
  2 Definitions View Judgements
  3 Registration of establishments, etc View Judgements
  3-A Renewal of Registration Certificate View Judgements
  4 Manner of registering establishments and the form of registration certificate View Judgements
  4-A Issue of Duplicate Certificate of Registration [1] View Judgements
  5 Changes how notified View Judgements
  6 Computation of cash equivalent of certain concessions View Judgements
  7 Enquiry for fixing, opening and dosing hours of establishments View Judgements
  8 Leave with wages register View Judgements
  9 Leave with wages book of the persons employed View Judgements
  10 Production of Medical Certificate by employee View Judgements
  11 Notice by employee for not availing himself of leave with wages due to him in a year View Judgements
  12 Programme of leave with wages to be prepared by employer View Judgements
  13 Members of one family to be allowed leave on the same date View Judgements
  14 Notice by employer of alteration of dates fixed for leave View Judgements
  15 Exchange of leave between employees View Judgements
  16 Cleanliness of an establishment View Judgements
  17 Establishment to be sufficiently lighted View Judgements
  18 Building of more than one storey to be provided with two stairs View Judgements
  19 Exits to external stairs to open from inside View Judgements
  20 Precaution against fire View Judgements
  21 Duties of Inspectors View Judgements
  21A Procedure for Prosecution [1] View Judgements
  22 Ascertainment of age by the Inspector View Judgements
  23 Submission of diary by Inspectors View Judgements
  24 Maintenance of registers and records and display of notices View Judgements
  24A Exhibition of name board [1] View Judgements
  25 Appeals under Section 39 [1] View Judgements
  26 Penalty for contravention [1] View Judgements



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