KUMAR TECHNOLOGY PRIVATE LIMITED

Activity: Business Services in Delhi.
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Basic Info Contact Info Compliance Financials Directors
Judgments / Past Court Orders TradeMarks On Going, Current Litigation
CIN
U72300DL1998PTC096213 		ROC
RoC-Delhi 		Incorporation Date
11-09-1998
Class
Private 		Category
Company limited by Shares 		Sub-Category
Non-govt company
Listed
Unlisted 		Suspended at Exchange
- 		 
Registration Number
096213 		Registration Date
11-09-1998 		 
   



Listing Info



Not Listed or Listing Info, not found!





Compliance
Active Compliance
---
Last AGM Date
30-09-2011
Last Balance Sheet Date
31-03-2011



Financials
Authorized Capital
Rs. 10,00,000
Paid Up Capital
Rs. 1,02,000



Contact Information
E-Mail Address
taxmaster.singh@gmail.com
Registered Address
E-31, JAWAHAR PARK VIKASH MARG LAXMI NAGAR East Delhi DL 110092 IN



TradeMarks

Total 0 marks found.




Some PAST Judgements / Case Laws similar to KUMAR TECHNOLOGY PRIVATE LIMITED

Last Checked Past / Closed Litigation On 16-06-2022 08:37
12-01-2022 Yeetesh Kumar Versus State of Chhattisgarh, Through Its Secretary, Department of Agriculture Development & Family Welfare & Bio - Technology, Raipur & Others High Court of Chhattisgarh
29-10-2021 Suman Kumar Jha Versus Mantri Technology Constellations Pvt. Ltd., Karnataka National Consumer Disputes Redressal Commission NCDRC
24-08-2020 B. Sunil Kumar & Another Versus Cochin University of Science & Technology, Rep. by Its Registrar & Others High Court of Kerala
24-08-2020 B. Sunil Kumar & Another Versus Cochin University of Science & Technology, Rep. by Its Registrar & Others High Court of Kerala
13-03-2020 M.G. Mohan Kumar & Others Versus American Road Technology & Solutions Private Limited, Bengalore National Company Law Tribunal Bengaluru
05-03-2020 Dinesh Kumar Rao Versus G.B. Pant University of Agriculture & Technology & Others High Court of Uttarakhand
31-07-2019 M.J.R. College of Engineering & Technology, Rep., by its Principal, G.V. Ramu & Another Versus State of Andhra Pradesh and Corporation Bank, Damalacheruvu Rep., by its Branch Manager, Sudhir Kumar Dubey High Court of Andhra Pradesh
20-02-2019 Atul Kumar Mittal Versus Indian Institute of Technology Delhi Through its Registrar & Others High Court of Delhi
03-12-2018 Union of India Represented by The Executive Engineer, Central Public Works Department, (Ministry of Urban Development, Government of India) Trivandrum Versus Advanced Polymer Technology, Represented by Its Power of Attorney Holder, Rajiv Kumar & Others High Court of Kerala
02-11-2018 Arup Kumar Chakraborty Versus Union of India to be Represented by The Secretary, The Ministry of Communication & information Technology, New Delhi & Others Central Administrative Tribunal Guwahati Bench Guwahati
21-11-2017 Ravinder Kumar Versus Union of India through the Secretary, Department of Posts, Communication and Information Technology, New Delhi & Others Central Administrative Tribunal Principal Bench New Delhi
28-09-2017 Rajneesh Garg (Director) M/s Focus Technology (India) Pvt. Ltd. Versus Romesh Kumar Mengi High Court of Jammu and Kashmir
16-05-2017 Bharati Hexacom Limited, represented by Sib Kumar Sarma, Deputy General Manager (Legal & Regulatory) Versus The Union of India, represented by the Secretary to the Ministry of Communications & Information Technology, Department of Telecommunications (Access Services Cell), New Delhi & Others High Court of Tripura
17-04-2017 S. Harish Kumar Versus Hindustan Institute of Technology & Science, Rep. by its Registrar, Chennai & Others High Court of Judicature at Madras
21-12-2016 The Proprietor, Sarbani Das Gandhi Institute of Management & Technology & Another Versus Alok Kumar Jha West Bengal State Consumer Disputes Redressal Commission Kolkata
16-11-2016 Ravinder Kumar Versus Union of India through Secretary, Govt. of India, Ministry of Communication & Information Technology, New Delhi & Others Central Administrative Tribunal Chandigarh Bench
29-08-2016 M/s. Stellar Information Technology Private Ltd Versus Rakesh Kumar & Others High Court of Delhi
24-08-2016 Krishan Kumar Versus Union of India Through Secretary Ministry of the Communication, Department of Information and technology, New Delhi & Others Central Administrative Tribunal Chandigarh Bench
13-07-2016 Niraj Kumar Versus The State of Bihar through the Principal Secretary, Science & Technology Department, Patna & Others High Court of Judicature at Patna
13-06-2016 Dhirendra Kumar Versus Visvesvaraya National Institute of Technology, Nagpur In the High Court of Bombay at Nagpur
15-02-2016 Anand Kumar Versus The National Institute of Technology, Jamshedpur through its Chairman Board of Governors, Adityapur & Others High Court of Jharkhand
15-01-2016 Netaji Subash Institute of Technology Versus Vipin Kumar Tyagi Delhi State Consumer Disputes Redressal Commission New Delhi
24-09-2015 Varinder Kumar Puri Versus Union of India through the Secretary, Ministry of Communications and Information Technology, Department of Posts, New Delhi & Others Central Administrative Tribunal Chandigarh Bench
27-05-2015 Naresh Kumar Versus Union of India, Through its Secretary, M/o Communications and Information Technology, Department of Electronics and Information Technology (DEIT), New Delhi & Another Central Administrative Tribunal Principal Bench New Delhi
22-05-2015 Ashok Kumar Versus Union of India through Secretary, Government of India, Ministry of Communication & Information Technology, New Delhi & Another Central Administrative Tribunal Chandigarh Bench
23-04-2015 Cognizant Technology Solutions India Pvt. Ltd., Rep. by its Executive Vice Chairman, Tamil Nadu & Another Versus Iridium Interactive Ltd., Rep. by its Manager Administration M. Vinod Kumar & Another In the High Court of Judicature at Hyderabad
20-02-2015 Anil Kumar Bansal Versus The Union of India, rep. by the Ministry of Communication & Information Technology & Others Central Administrative Tribunal Guwahati Bench Guwahati
03-12-2014 Dr. Ajith Kumar Associate Professor, Department of Mechanical Engineering Cochin University of Science & Technology Versus The Chancellor Cochin University of Science & Technology & Others High Court of Kerala
19-11-2014 Mukesh Kumar Versus Union of India through the Secretary to the Government of India, Ministry of Communications and Information Technology, Department of Posts, New Delhi & Others Central Administrative Tribunal Chandigarh Bench
14-11-2014 Luminous Power Technology P. Ltd. Versus Amit Kumar Verma High Court of Delhi
30-10-2014 G. Varuna Kumar Versus Union of India, Ministry of Science & Technology, Dept. of Science & Technology, rep., by Secretary to Government, Technology Bhavan, New Delhi & Others Central Administrative Tribunal Hyderabad Bench
22-09-2014 Chairman Shivdan Singh Institute of Technology & Management Through Prof. S.H. Mohsin Director General Versus Vivek Kumar National Consumer Disputes Redressal Commission NCDRC
03-09-2014 Prashant Kumar Versus Union of India Ministry of Science & Technology, Rep. by the Secretary to Govt. of India, New Delhi & Others Central Administrative Tribunal Guwahati Bench Guwahati
27-08-2014 Surinder Kumar, Kurukshetra Versus Union of India through the Secretary, Ministry of Communication & information Technology, New Delhi & Others Central Administrative Tribunal Chandigarh Bench
28-07-2014 Manoj Kumar Mudgal Versus Indian Institute of Technology, Delhi High Court of Delhi
06-03-2014 Veena Kamboj wife of Sh. Satish Kumar Versus Union of India through the Secretary, Ministry of Communications & Information Technology, New Delhi & Others Central Administrative Tribunal Chandigarh Bench
10-01-2014 Rakesh Kumar Thakur, Kangra. (H.P.) Versus Union of India through Secretary, Ministry of Information Technology, New Delhi & Others Central Administrative Tribunal Chandigarh Bench
22-11-2013 Dr. Sudhir Kumar Mishra, Sr. Technical Officer, Vinayak Nagar Versus Union of India through The Secretary, Ministry of Communications & Information Technology & Others Central Administrative Tribunal Bombay Bench Mumbai
04-07-2013 Dillip Kumar Baral Versus Biju Pattnaik University & Technology (BPUT) & Another High Court of Orissa
01-02-2013 All India Postal Accounts Employees Association represented by S. Santosh Kumar & Another Versus Union of India through The Secretary, Department of Posts (Postal & Accounts Wing)Ministry of Communication & Information Technology & Another Central Administrative Tribunal Principal Bench New Delhi
09-11-2011 Pardeep Kumar Versus Union of India through Secretary to Govt. of India Ministry of Communication and Information Technology Dak Tar Bhawan, Parliament Street New Delhi & Others Central Administrative Tribunal Chandigarh Bench
04-11-2011 Rakesh Kumar Sharma Versus Union of India, through the Secretary to Govt. of India, Ministry of Communications & Information Technology, Department of Telecommunications, New Delhi & Others Central Administrative Tribunal Chandigarh Bench
24-10-2011 Davinder Kumar Versus Union of India through the Secretary Ministry of Communications & Information Technology Through Secretary-cum-Director General Department of Posts, Dak Bhawan New Delhi & Others Central Administrative Tribunal Chandigarh Bench
09-09-2011 Vinay Kumar Versus Union of India through the Secretary, Ministry of Information and Technology & Others Central Administrative Tribunal Chandigarh Bench
01-09-2011 Sanjeev Kumar Versus Union of India through Secretary, Ministry of Information Technology & Others Central Administrative Tribunal Chandigarh Bench
11-07-2011 Regional Institute of Printing Technology, Kolkata Versus Arup Kumar Mookherjee & Others Supreme Court of India
28-01-2011 V. Lawrence Gray Kumar Versus The Director, Indian Institute of Technology Madras High Court of Judicature at Madras
22-10-2010 M/s. Khivraj Tech Park Private Ltd. represented by its Managing Director Ajit Kumar Chordia Versus The Secretary Department of Information Technology & Another High Court of Judicature at Madras
15-07-2010 Ranjan Kumar Joshi Versus Govind Ballabh Pant Agriculture and Technology University Pantnagar High Court of Uttaranchal
12-05-2010 Alok Kumar & Others Versus The West Bengal University of Technology & Others High Court of Judicature at Calcutta
21-04-2010 PRAMOD KUMAR VERSUS INDIAN INSTITUTION OF TECHNOLOGY KANPUR High Court of Judicature at Allahabad
23-11-2009 Anil Kumar V.K. Processing Worker Grade III, National Institute of Fisheries Post Harvest Technology and Training, Kochi Versus Union of India rep. by its Secretary, Ministry of Agriculture, New Delhi & Others Central Administrative Tribunal Ernakulam Bench
18-03-2009 Registrar, Indian Institute of Technology, Kharagpur Versus Dilip Kumar Bose High Court of Judicature at Calcutta
29-09-2008 Rajesh Kumar & Others Versus DAV College of Engineering & Technology, Others High Court of Punjab and Haryana
07-05-2008 Management Of Council For Advancement Of Peoples Action And Rural Technology Versus Kalyan Kumar Das High Court of Assam
18-08-2007 K. Suresh Kumar Versus The Government of Tamil Nadu, rep. by its Secretary, Education, Science and Technology Department & Others High Court of Judicature at Madras
02-02-2007 National Institute of Technology & Others Versus Niraj Kumar Singh Supreme Court of India
12-10-2006 Sanjay Kumar Versus Managing Committee, Seth Jai Parkash, Mukand Lal Institute of Engineering and Technology, Radaur High Court of Punjab and Haryana
24-08-2005 Ajay Kumar Remineni Versus Indian Institute of Technology, Delhi & Another High Court of Delhi
07-05-2004 Mihir Kumar Chatterjee Versus Indian Institute of Technology, Kharagpur High Court of Judicature at Calcutta
20-10-2003 Pramod Kumar Kushwaha Versus Indian Institute of Technology High Court of Delhi
16-08-2002 Arup Kumar Mukherjee Versus Regional Institute of Printing Technology High Court of Judicature at Calcutta
10-12-2001 Ashok Kumar Puri Versus Vision Technology India Ltd. Company Law Board Southern Region Bench Chennai
20-08-2001 Anand Kumar Makkar Versus Indian Institute of Technology and Others Supreme Court of India
29-06-2001 Indian Institute of Technology, Kharagpur Versus Nitosh Kumar Bharma High Court of Judicature at Calcutta
31-05-2001 L. B. S. Centre For Science & Technology & Another Versus Vinod Kumar National Consumer Disputes Redressal Commission NCDRC
24-09-1999 Narender Kumar Gupta Versus M/s. Technology Parks Ltd. Monopolies and Restrictive Trade Practices Commission New Delhi
05-11-1996 Awadesh Kumar Versus Institute of Engineering And Rural Technology Allahabad High Court of Judicature at Allahabad
23-08-1996 Manoj Kumar Versus Institute of Engineering and Technology High Court of Judicature at Allahabad
27-01-1992 Pradip Kumar Bhagai Versus Indian Institute Technology Kharagpur High Court of Judicature at Calcutta
27-07-1989 Basant Kumar Parida Versus Indian Institute of Technology, Kharagpur High Court of Judicature at Calcutta
27-04-1987 Subir Kumar Saha Versus Indian Institute of Technology High Court of Judicature at Bombay



Directors
DIN Name Since
03499448 VARUN KUMAR 05-05-2011
03496005 TANUJ KUMAR 05-05-2011

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