Some PAST Judgements / Case Laws similar to KUMAR INFRASTRUCTURE PRIVATE LIMITED
Last Checked Past / Closed Litigation On 11-04-2021 11:29
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18-03-2020 |
Praveen Kumar Versus M/s. RPS Infrastructure Limited, New Delhi |
National Consumer Disputes Redressal Commission NCDRC |
14-02-2020 |
Monu Kumar & Others Versus M/s. Metromax Infrastructure Pvt. Ltd. |
Supreme Court of India |
05-02-2020 |
Vijay Kumar V/S M/s. TDI Infrastructure Ltd |
Haryana State Consumer Disputes Redressal Commission Panchkula |
09-01-2020 |
M/s. Express Infrastructure Private Limited, Rep. by its Authorised Signatory, R.R. Aroon Kumar Versus M/s. B.L. Kashyap & Sons Limited, New Delhi also having office at Kancheepuram |
High Court of Judicature at Madras |
16-10-2019 |
Rohit Kumar Sahu & Another Versus M/s. Pioneer Urban Land & Infrastructure Ltd. |
National Consumer Disputes Redressal Commission NCDRC |
27-09-2019 |
M2K Infrastructure Pvt. Ltd. Versus Ujjawal Kumar & Others |
National Consumer Disputes Redressal Commission NCDRC |
12-09-2019 |
M/s. Neo Built Infrastructure Pvt. Ltd. & Others Versus Tapas Kumar Pal & Others |
West Bengal State Consumer Disputes Redressal Commission Kolkata |
20-08-2019 |
Prabhat Kumar Prasad & Another Versus Bengal Shristi Infrastructure Development Ltd. & Another |
West Bengal State Consumer Disputes Redressal Commission Kolkata |
24-07-2019 |
Sujith Kumar Killayil Chalil & Another Versus Kristal Infrastructure Ltd. & Others |
Kerala State Consumer Disputes Redressal Commission Thiruvananthapuram |
21-05-2019 |
Ashok Kumar Taneja Versus M/s. Orris Infrastructure Pvt. Ltd. |
National Consumer Disputes Redressal Commission NCDRC |
05-04-2019 |
Raj Kumar Rathore Versus Piyush Infrastructure India Pvt. Ltd. & Others |
National Consumer Disputes Redressal Commission NCDRC |
21-03-2019 |
M/s. Fomra Housing & Infrastructure, Chennai V/S M/s. Raahul Foundations Private Limited, Rep. by its Managing Director, Ravi Krishna Kumar, Chennai |
High Court of Judicature at Madras |
22-01-2019 |
Krishan Kumar Khatri & Another Versus Earth Infrastructure Ltd. & Others |
National Consumer Disputes Redressal Commission NCDRC |
18-01-2019 |
Aura Infrastructure Pvt. Ltd Versus Rajesh Kumar Singhal |
National Consumer Disputes Redressal Commission NCDRC |
23-07-2018 |
Kumar Dutta Versus Simplex Infrastructure Limited |
National Company Law Tribunal Kolkata |
17-07-2018 |
Sumit Kumar Versus Orris Infrastructure Private Limited |
Haryana State Consumer Disputes Redressal Commission Panchkula |
17-07-2018 |
Sumit Kumar Versus Orris Infrastructure Private Limited |
Haryana State Consumer Disputes Redressal Commission Panchkula |
29-05-2018 |
Rupesh Kumar Gupta Versus M/s. Earth Infrastructure Ltd. |
National Consumer Disputes Redressal Commission NCDRC |
26-04-2018 |
Aditya Kumar Jajodia Versus Srei Infrastructure Finance Ltd. & Others |
National Company Law Appellate Tribunal |
10-04-2018 |
The Andhra Pradesh Industrial Infrastructure Corporation Limited & Others Versus S.N. Raj Kumar & Another |
Supreme Court of India |
09-04-2018 |
M/s. DRN Infrastructure, Engineers & Contractors, Rep. by its GPA Holder, Arun Kumar Nadgouda Versus The State of Karnataka, Rep. by its Chief Secretary, Bengaluru & Others |
High Court of Karnataka |
09-02-2018 |
Vinod Kumar Kucchal Versus M/s. TDI Infrastructure Ltd. |
National Consumer Disputes Redressal Commission NCDRC |
16-11-2017 |
Bishwa Mohan Kumar Singh Versus Orris Infrastructure Pvt. Ltd. & Others |
National Consumer Disputes Redressal Commission NCDRC |
11-09-2017 |
M/s. Taneja Developers & Infrastructure Ltd. Versus Deepak Kumar |
National Consumer Disputes Redressal Commission NCDRC |
18-05-2017 |
Raj Kumar Mattu & Another Versus Ardee Infrastructure Pvt. Ltd. |
National Consumer Disputes Redressal Commission NCDRC |
02-03-2017 |
M/s. M2K Infrastructure Pvt. Ltd. Versus Manish Kumar Srivastav & Others |
National Consumer Disputes Redressal Commission NCDRC |
20-02-2017 |
SDB Infrastructure Pvt. Ltd. (Formerly Som Datt Builders Pvt. Limited) Versus Lokesh Kumar |
National Consumer Disputes Redressal Commission NCDRC |
08-02-2017 |
M/s. Aditya Housing and Infrastructure Development Corporation Pvt., Ltd. Versus Sanjay Kumar Singh |
Telangana State Consumer Disputes Redressal Commission Hyderabad |
31-01-2017 |
Dushyant Kumar Gupta and Others V/S Today Homes & Infrastructure Private Limited |
NATIONAL CONSUMER DISPUTES REDRESSAL COMMISSION NEW DELHI |
12-01-2017 |
M/s. Express Infrastructure Pvt. Ltd., Rep. by R.R. Arron Kumar the Chief Financial Officer Versus M/s. Property Bazzaar, Rep. by its Managing Partner, Chennai & Another |
High Court of Judicature at Madras |
23-12-2016 |
Dr. Jitendra Kumar Agarwal & Others Versus Ansal Properties & Infrastructure Ltd. & Others |
National Consumer Disputes Redressal Commission NCDRC |
06-12-2016 |
Shubhechha Welfare Society Through Sanjay Kumar Aggarwal, Haryana, Gurgaon Versus M/s. Earth Infrastructure Pvt. Ltd. |
National Consumer Disputes Redressal Commission NCDRC |
07-10-2016 |
Ambrish Kumar Shukla & Others Versus Ferrous Infrastructure Pvt. Ltd. |
National Consumer Disputes Redressal Commission NCDRC |
27-09-2016 |
Pradeep Kumar Goil Versus Sarveshwar Infrastructure P. Ltd |
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24-06-2016 |
Anup Kumar Mitra Versus M/s. Vibgyor Allied Infrastructure Ltd. & Others |
West Bengal State Consumer Disputes Redressal Commission Kolkata |
03-06-2016 |
M/s. Taneja Developers & Infrastructure Ltd. Through Its Authorised Representative & Others Versus Deepak Kumar & Another |
National Consumer Disputes Redressal Commission NCDRC |
19-05-2016 |
Reliant Infrastructure Pvt. Ltd. Versus Ram Kumar Garg |
Union Territory Consumer Disputes Redressal Commission UT Chandigarh |
07-04-2016 |
Amit Kumar Gupta & Others Versus M/s. K.D.P. Infrastructure Pvt. Ltd. |
Delhi State Consumer Disputes Redressal Commission New Delhi |
14-03-2016 |
Vijay Kumar Arya Versus M/s TDI Infrastructure Pvt. Ltd. |
Delhi State Consumer Disputes Redressal Commission New Delhi |
03-02-2016 |
Raj Kumar Mattu & Another Versus Ardee Infrastructure Pvt. Ltd. |
Delhi State Consumer Disputes Redressal Commission New Delhi |
16-10-2015 |
M/s. TDI Infrastructure Limited, Through Its Authorised Representative Versus Vinod Kumar Kuchhal |
Delhi State Consumer Disputes Redressal Commission New Delhi |
28-08-2015 |
M/s. Yashwitha Constructions (P) Limited Rep. by its Managing Director, M. Pramod Kumar Reddy Versus M/s. Simplex Infrastructure Limited Rep. by its Managing Director & Others |
In the High Court of Judicature at Hyderabad |
07-01-2015 |
M/s. Ardee Infrastructure Private Ltd. Versus Surjit Kumar |
Haryana State Consumer Disputes Redressal Commission Panchkula |
05-12-2014 |
Kranti Kumar Jain Versus Delhi State Industrial And Infrastructure Development Corporation Ltd. & Another |
High Court of Delhi |
04-12-2014 |
Vls Finance Ltd. Versus Southend Infrastructure Pvt Ltd Thr Its Director, Dinesh Kumar Gupta, @ D K Gupta & Another |
High Court of Delhi |
25-11-2014 |
Taneja Developers & Infrastructure Ltd. (Formerly Intime Promoters Ltd.) Versus Rakesh Kumar |
National Consumer Disputes Redressal Commission NCDRC |
01-08-2014 |
Sovereign Developers & Infrastructure Limited (A company incorporated under the Companies Act, 1956) Versus Sujith Kumar Dhar |
National Consumer Disputes Redressal Commission NCDRC |
01-04-2014 |
U.K. Infrastructure through its Chairman & Others Versus Ashok Kumar |
Union Territory Consumer Disputes Redressal Commission UT Chandigarh |
13-12-2013 |
Raj Kumar Versus Taneja Developers and Infrastructure Ltd. through its Managing Director & Another |
Punjab State Consumer Disputes Redressal Commission Chandigarh |
01-02-2013 |
Nikhil Kumar Garg Versus M/s. Nitishree Infrastructure Limited |
Delhi State Consumer Disputes Redressal Commission New Delhi |
05-09-2012 |
K.B. Sankara Kumar Versus A.P. Industrial Infrastructure Corporation Ltd. & Others |
High Court of Andhra Pradesh |
16-04-2012 |
Pramod Kumar Philips Versus Chhattisgarh Infrastructure Development Corporation & Others |
High Court of Chattisgarh |
30-03-2012 |
B.S. Infrastructure Pvt. Ltd Versus Sanjeev Kumar Malhotra |
High Court of Delhi |
28-10-2011 |
M/s. K.A. Infrastructure Private Limited, rep. By its Director, Bharat Kumar Chordia Versus The Director (ITA-I) & Another |
High Court of Judicature at Madras |
11-05-2011 |
Anil Kumar Saha Versus ATS Infrastructure Ltd. & Others |
Company Law Board Principal Bench New Delhi |
13-08-2010 |
M2K Infrastructure Pvt. Ltd. Versus Praveen Kumar Yadav |
National Consumer Disputes Redressal Commission NCDRC |
04-08-2009 |
Ashish Kumar Aggarwal Versus Carol Infrastructure Pvt. Ltd. |
Delhi State Consumer Disputes Redressal Commission New Delhi |
09-04-2009 |
Mr. Ajay Kumar Singh Versus /s.Rayon Infrastructure (formerly known as M/s. Swehen Enterprises), Bhandup (W), Mumbai & Others |
Maharashtra State Consumer Disputes Redressal Commission Mumbai |
24-03-2009 |
Ansal Properties And Infrastructure Limited Versus Harish Kumar Goyal |
Delhi State Consumer Disputes Redressal Commission New Delhi |
28-08-2003 |
Orissa Industrial Infrastructure Development Corporation Versus Ashok Kumar Singh & Others |
Supreme Court of India |