DIN: 02792753

KRISHNAVA SATYAKI DUTT

Companies Associated
CIN Company Name Status
L74899DL1983PLC014942 TATA STEEL BSL LIMITED Active
U29253WB2012PLC188835 MACMET ENGINEERING LIMITED Active
U74899MH2000PLC267297 MAITHON POWER LIMITED Active
L27310WB1990PLC050000 TATA METALIKS LTD. Active
L74210JH1962PLC000700 TRF LIMITED. Active
L15421WB1975PLC030118 BALRAMPUR CHINI MILLS LTD Active
U27101WB2007PLC119673 TATA METALIKS DI PIPES LIMITED Amalgamated


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