DIN: 00339934

KRISHNA BEHARI AGARWAL

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CIN Company Name Status
L99999UP1961PLC001187 JAYKAY ENTERPRISES LIMITED Active
L65921UP1985PLC007547 KEY CORP LIMITED Active
L17229UP1994PLC017199 J. K. CEMENT LIMITED. Active
U72305UP1987PLC009162 JAYKAYCEM (CENTRAL) LIMITED Active
U17111UP1924PLC000275 J. K. COTTON LIMITED Active
U24299UP2022PLC162390 JK PAINTS AND COATING LIMITED Active


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