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DIN: 00333674 KRISHAN PAUL MALHOTRA |
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Companies Associated |
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| CIN | Company Name | Status |
| U74899DL1983PTC015710 | C AND N INVESTMENT PRIVATE LIMITED | Active |
| U51909DL1965PTC004345 | GENERAL SALES PRIVATE LIMITED | Active |
| U55101HP1991PTC011409 | USHA SHRIRAM HERITAGE HOTELS PRIVATE LIMITED | Under Process of Striking Off |
| U55101DL2005PTC134333 | USHA-LEXUS HOTELS AND RESORTS PRIVATE LIMITED | Under Process of Striking Off |
| U74899DL1983PTC015432 | USHA SHRIRAM ENTERPRISES PRIVATE LIMITED | Active |
| U74899DL1984PTC018185 | USHA SHRIRAM PRODUCTS PRIVATE LIMITED | Active |
| U74899DL1985PTC022018 | USHA SALES PRIVATE LIMITED | Active |
| U55101DL1991PLC044274 | USHA MOUNTAIN VIEW HOTELS LIMITED | Strike Off |
| U55101DL1991PTC044276 | USHA RESORTS PRIVATE LIMITED | Active |
| U65921DL1998PTC094290 | C AND N FINANCE PRIVATE LIMITED | Strike Off |
| U55101HP1987PTC007450 | KRITI RESORTS PRIVATE LIMITED | Active |
| U74899DL1982PTC014389 | ASTRA COMMERCIAL PRIVATE LIMITED | Under Process of Striking Off |
| U55101DL1998PTC094289 | USHA SHRI RAM (MADURAI) HOTELS PRIVATE LIMITED | Strike Off |
| U70101DL1991PTC044244 | USHA ESTATES PRIVATE LIMITED | Active |
| U74899DL1995PTC072887 | USHA SHRIRAM GOA RESORTS PRIVATE LIMITED | Active |
| U55101DL1991PTC044262 | USHA ADVENTURE HOTELS PRIVATE LIMITED | Active |
| U55701DL1998PTC094288 | USHA SHRI RAM (CHENNAI) HOTELS PRIVATE LIMITED | Strike Off |
| U51909DL1991PTC044277 | USHA OVERSEAS PRIVATE LIMITED | Active |
| U74899DL1984PTC109093 | SHIVA COMMERCIAL PVT.LTD. | Active |
| U55101HP1997PTC019790 | USHA SHRIRAM HIMACHAL HOTELS PRIVATE LIMITED | Under Process of Striking Off |
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The information from Ministry of Corporate affairs is being collated and matched to information sourced from various courts of India, in order to create a convenience tool for the general public at large. We no claim of ownership or affiliation with any trademark (REGISTERED OR UNREGISTERED) that forms part of any Company/LLP name listed on this page. Please note that the content of these documents are never verified, nor audited at our end and no representation or warranty is made regarding accuracy or reliability of data/content. The above information is provided for general purpose only and Companies Registrar (www.mca.gov.in) should be referred for any definitive information / purpose. All information provided on this website is without warranty of any kind - express or implied.
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