DIN: 02666835

KRANTHI KIRAN REDDY TEEGALA

Companies Associated
CIN Company Name Status
U72200TG2013PTC091292 PAYISM TECHNOLOGIES INDIA PRIVATE LIMITED Active
U45203TG2009PTC065863 TKR INFRACON PRIVATE LIMITED Active
U72200TG2015PTC101482 THRIAKSHA TECHNOLOGIES INDIA PRIVATE LIMITED Active
U15400KA2020PTC141806 SUGOI DISTRIBUTORS PRIVATE LIMITED Active
U45201TG2020PTC141085 CELER INFRA PRIVATE LIMITED Active
AAS-2741 GOLDEN VALLEY BREWS AND DISTILLERIES LLP Active


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