KOTAK MAHINDRA GENERAL INSURANCE COMPANY LTDActivity: Insurance in Maharashtra.Active |
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CIN U66000MH2014PLC260291 |
ROC RoC-Mumbai |
Incorporation Date 20-12-2014 |
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Class Public |
Category Company limited by Shares |
Sub-Category Non-govt company |
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Listed Unlisted |
Suspended at Exchange - |
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Registration Number 260291 |
Registration Date 20-12-2014 |
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Listing Info |
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Not Listed or Listing Info, not found! |
Compliance |
Active Compliance ACTIVE compliant |
Last AGM Date 08-07-2021 |
Last Balance Sheet Date 31-03-2021 |
Financials |
Authorized Capital Rs. 50000,00,000 |
Paid Up Capital Rs. 45500,00,000 |
Contact Information |
E-Mail Address gaurang.shah@kotak.com |
Registered Address 27BKC, C27, G Block Bandra Kurla Complex, Bandra (East) Mumbai Mumbai City MH 400051 IN |
TradeMarksTotal 0 marks found. |
Some PAST Judgements / Case Laws similar to KOTAK MAHINDRA GENERAL INSURANCE COMPANY LTDLast Checked Past / Closed Litigation On 19-05-2022 11:38
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03-09-2021 | Sandhya Lal Versus Kotak Mahindra General Insurance Company Limited, Represented by its CEO & MD & Another | High Court of Kerala |
Directors |
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DIN | Name | Since |
AIGPB0250R | MAHESH BALASUBRAMANIAN | 27-07-2015 |
AGMPK2765L | YASH JAISINH KOTAK | 27-08-2015 |
07021146 | VIRAT SUNIL DIWANJI | 20-12-2014 |
AMWPG3841M | Krishnan Gopalakrishnan | 14-05-2018 |
03601196 | MURLIDHAR GANGADHARAN | 20-12-2014 |
01030900 | DHANANJAY NILKANTH DATE | 30-09-2015 |
00016660 | GAURANG BALKRISHNA SHAH | 20-12-2014 |
09126759 | SURESH AGARWAL | 01-05-2021 |
07299000 | ARUN KUMAR AGARWAL | 30-09-2015 |
ACLPA6943M | SURESH AGARWAL | 01-05-2021 |
02089182 | MAHESH BALASUBRAMANIAN | 17-01-2017 |
07301689 | ANU RAM AGGARWAL | 30-09-2015 |
00022814 | SHARDA AGARWAL | 21-10-2020 |
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