KOTAK GINNING AND PRESSING INDUSTRIES PRIVATE LIMITEDActivity: Manufacturing (Textiles) in Maharashtra.Active |
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CIN U17120MH1994PTC082794 |
ROC RoC-Mumbai |
Incorporation Date 10-11-1994 |
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Class Private |
Category Company limited by Shares |
Sub-Category Non-govt company |
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Listed Unlisted |
Suspended at Exchange - |
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Registration Number 082794 |
Registration Date 10-11-1994 |
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Listing Info |
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Not Listed or Listing Info, not found! |
Compliance |
Active Compliance ACTIVE compliant |
Last AGM Date 30-11-2021 |
Last Balance Sheet Date 31-03-2021 |
Financials |
Authorized Capital Rs. 2500,00,000 |
Paid Up Capital Rs. 2500,00,000 |
Contact Information |
E-Mail Address sanjay.vyas@kotakgin.com |
Registered Address B-70, 1st floor, Cotton Exchange Building, Avenue 3rd Boundary Road, Kalachowky, Mumbai Mumbai City MH 400033 IN |
TradeMarksTotal 0 marks found. |
Some PAST Judgements / Case Laws similar to KOTAK GINNING AND PRESSING INDUSTRIES PRIVATE LIMITEDLast Checked Past / Closed Litigation On 16-03-2023 07:48
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Nothing Found. Currently our public version does not seem to find any PAST decided cases / judgements for KOTAK GINNING AND PRESSING INDUSTRIES PRIVATE LIMITED. However, for a more comprehensive report, including on-going litigation, defaulter list checking, etc. please contact info@LawyerServices.in |
Directors |
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DIN | Name | Since |
09132308 | BINA KOTAK | 02-04-2021 |
00439475 | BHUPENDRA SHANTILAL THAKKAR | 14-11-2003 |
00019439 | VINAY NAROTTAMDAS KOTAK | 10-11-1994 |
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